High Courts19 Feb 2009Dismissed
Fatabhai Chhaganbhai Parmar Vs State of Gujarat
Gujarat High Court · (2009) 02 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 504
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 905 of 1,770
High Courts19 Feb 2009Dismissed
Meena Anil Jagtap-Executive Secretary-Dastak Vs T. Series Super Cassettes Industries Ltd. and Others
Gujarat High Court · AIR 2009 Guj 94 : (2009) 1 GLH 576 : (2009) 2 GLR 1121 : (2010) 8 RCR(Civil) 2536
Cinematograph Act, 1952 — Section 3, 4, 5, 5A, 5BCinematograph Certification Rules, 1983 — Rule 11Constitution of India, 1950 — Article 19(1), 19(2)
High Courts19 Feb 2009
National Insurance Company Vs Gitaben Saitansinh Rajput and Others
Gujarat High Court · (2009) 2 GLR 1348 : (2009) 3 RCR(Civil) 504
Civil Procedure Code, 1908 (CPC) — Section 9Motor Vehicles Act, 1939 — Section 100, 101, 102, 103, 104Motor Vehicles Act, 1988 — Section 140, 141, 163A, 165, 166
High Courts19 Feb 2009
Guj. Mineral Development Corpn. Ltd. Vs Income Tax Appellate Tribunal and Another
Gujarat High Court · (2009) 224 CTR 554 : (2009) 314 ITR 14 : (2009) 183 TAXMAN 317
Constitution of India, 1950 — Article 131Income Tax (Appellate Tribunal) Rules, 1963 — Rule 12, 23, 24, 25, 4Income Tax Act, 1961 — Section 252(1), 253, 253(1), 253(2), 253(3)
High Courts19 Feb 2009Dismissed
Bharatsinh Nathusinh Chauhan Vs State of Gujarat and Another
Gujarat High Court · (2009) 02 GUJ CK 0040
Arms Act, 1959 — Section 25(1B), 27Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts19 Feb 2009Dismissed
The State of Gujarat Vs Shriram Alias Sheriya Dada and Another
Gujarat High Court · (2009) 02 GUJ CK 0024
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 27
High Courts18 Feb 2009
(The) Oriental Insurance Co. Ltd. Vs Narendrakumar Bhikhabhai Patel and Others
Gujarat High Court · (2009) 1 GLH 632
High Courts18 Feb 2009Allowed
Jesingbhai Shankarbhai Vasava Vs State of Gujarat
Gujarat High Court · (2009) 02 GUJ CK 0086
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 114, 120(B), 201, 302
High Courts18 Feb 2009Allowed
Chief Officer, Savarkundla Nagar Palika, Amreli Vs Vipulbhai Balwantrai Dave
Gujarat High Court · (2009) 123 FLR 958
High Courts18 Feb 2009
Patel Kashuben Narottambhai and Another Vs Special Land Acquisition Officer and Another
Gujarat High Court · (2009) 2 GLR 1421
Limitation Act, 1963 — Section 18
High Courts18 Feb 2009Dismissed
Dy. Commissioner of Income Tax (Asstt.) Vs The Garden Silk Mills Ltd.
Gujarat High Court · (2010) 320 ITR 720
Income Tax Act, 1961 — Section 143(3), 148, 2(47), 263, 28
High Courts17 Feb 2009
State of Gujarat Vs Laxmansinhji Dansinhji Gohil and Another
Gujarat High Court · (2009) 3 GLR 1919 : (2009) 4 RCR(Criminal) 706
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 107, 108, 161, 163, 165
High Courts17 Feb 2009Dismissed
Pravin Premchand Shah Vs State of Gujarat and Another
Gujarat High Court · (2009) 2 GLR 1774
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 482Penal Code, 1860 (IPC) — Section 406, 465, 467, 468, 471
High Courts17 Feb 2009Dismissed
Ganeshbhai Virji Rabari Vs State of Gujarat
Gujarat High Court · (2009) CriLJ 2775 : (2009) 1 GLH 791 : (2009) 2 GLR 1513 : (2010) 6 RCR(Criminal) 253
Constitution of India, 1950 — Article 39A, 51ACriminal Procedure Code, 1973 (CrPC) — Section 389, 82, 83, 84, 85Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 2009Dismissed
Income Tax Officer Vs Neo Trust
Gujarat High Court · (2010) 321 ITR 313
Income Tax Act, 1922 — Section 12B(2)Income Tax Act, 1961 — Section 41(2), 45, 52, 52(1)
High Courts17 Feb 2009Dismissed
ACIT Vs Patel Specific Family Trust
Gujarat High Court · (2009) 02 GUJ CK 0093
Income Tax Act, 1961 — Section 260A(3), 260A(4), 41(2)
High Courts17 Feb 2009Dismissed
The State of Gujarat Vs H.S. Balani Executive Engineer and Others
Gujarat High Court · (2009) 02 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 196(2), 197(1), 313, 378Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 114, 120A, 120B, 165A, 34
High Courts17 Feb 2009Dismissed
State of Gujarat Vs Kiritkumar Ramanlal Kantawala and Others
Gujarat High Court · (2009) 02 GUJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 114, 120B, 363, 366
High Courts17 Feb 2009Dismissed
Deputy Commissioner of Income Tax Vs G.I.I.C. Limited
Gujarat High Court · (2010) 325 ITR 597
Income Tax Act, 1961 — Section 256(1), 28, 36, 36(1), 80M
High Courts17 Feb 2009Allowed
Nanduben Vs State of Gujrat
Gujarat High Court · (2009) 02 GUJ CK 0009
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302