High Courts04 Mar 2009
Kalubhai Lalabhai Mavi Vs The State of Gujarat
Gujarat High Court · (2009) 03 GUJ CK 0044
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 17, 18, 2, 29
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Gujarat High Court judgments
35,387 judgments · page 903 of 1,770
High Courts04 Mar 2009Dismissed
Survinbhai Kavarjibhai Vs State of Gujarat
Gujarat High Court · (2009) 03 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302
High Courts04 Mar 2009Dismissed
The Income Tax Officer Vs Sachinam Trust
Gujarat High Court · (2009) 223 CTR 152 : (2010) 320 ITR 445
Income Tax Act, 1961 — Section 271B, 273B, 44AB
High Courts04 Mar 2009Allowed
Navjivan Roller Flour and Pulse Mills Limited Vs The Deputy Commissioner of Income Tax (Asstt.)
Gujarat High Court · (2009) 224 CTR 55 : (2009) 315 ITR 190
Income Tax Act, 1961 — Section 143(3), 263
High Courts04 Mar 2009Dismissed
Coronation Flour Mills Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2009) 314 ITR 1 : (2010) 188 TAXMAN 257
Income Tax Act, 1961 — Section 143(3), 40A, 40A(12), 40A(2)
High Courts03 Mar 2009
Dy. Commissioner of Income Tax (Assessment) Vs Gujarat State Fertilizers Co. Ltd.
Gujarat High Court · (2009) 03 GUJ CK 0077
Income Tax Act, 1961 — Section 37(4), 37(5)
High Courts03 Mar 2009
LMP Precision Engg. Co. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2009) 223 CTR 301 : (2011) 330 ITR 93 : (2009) 183 TAXMAN 12
Income Tax Act, 1961 — Section 143(3), 148, 256(1), 271(1), 273A
High Courts03 Mar 2009Dismissed
Oriental Insurance Co. Ltd. Vs Ashaben and Others
Gujarat High Court · (2009) 03 GUJ CK 0032
Motor Vehicles Act, 1988 — Section 168
High Courts03 Mar 2009Dismissed
Becharbhai Naranbhai Vs Executive Engineer
Gujarat High Court · (2009) 122 FLR 84 : (2009) 3 LLJ 158
Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts02 Mar 2009Dismissed
Amratbhai Kanjibhai Vs State of Gujarat
Gujarat High Court · (2009) 03 GUJ CK 0062
Penal Code, 1860 (IPC) — Section 302, 85
High Courts02 Mar 2009
Commissioner of Income Tax Vs Santram C. Sheth
Gujarat High Court · (2009) 03 GUJ CK 0056
Income Tax Act, 1961 — Section 256(1)
High Courts02 Mar 2009Allowed
Chandubhai Naranbhai Makwana Vs The State of Gujarat and Another
Gujarat High Court · (2009) 03 GUJ CK 0041
Bombay Police Act, 1951 — Section 135, 135(1)Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts02 Mar 2009
Oriental Insurance Company Limited Vs Galbiben Dosajibhai Manjibhai and Others
Gujarat High Court · (2009) 03 GUJ CK 0040
Motor Vehicles Act, 1988 — Section 147, 147(1), 166
High Courts02 Mar 2009
Ramesh Kitta Pujari Vs State of Gujarat
Gujarat High Court · (2009) 03 GUJ CK 0028
Arms Act, 1959 — Section 25(1), 27(1)Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 392, 394, 395, 396, 397
High Courts02 Mar 2009Dismissed
Vahid K. Ravji Vs Central Board of Direct Taxes and Others
Gujarat High Court · (2009) 03 GUJ CK 0008
Income Tax Act, 1961 — Section 119(2), 131(1), 132, 139(8), 239
High Courts02 Mar 2009Dismissed
Kanubha Gulabsinh Parmar Vs State of Gujarat and Others
Gujarat High Court · (2009) 1 GLH 686
Banking Regulation Act, 1949 — Section 11(1)Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 115A, 23, 24, 36, 73
High Courts27 Feb 2009Allowed
Metro Hospital and Research Institute Vs State of Gujarat and Others
Gujarat High Court · (2009) 2 GLR 1537
Bombay Stamp (Determination of Market Value of Property) Rules, 1984 — Rule 4, 4(2)Bombay Stamp Act, 1958 — Section 32A , 53(1)Constitution of India, 1950 — Article 226
High Courts27 Feb 2009Allowed
Rajubhai Jivabhai Patel Vs State of Gujarat
Gujarat High Court · (2009) 1 GLR 893
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 376
High Courts27 Feb 2009
Agrevo India Ltd. (Bayer Crops Science Ltd.) Vs State of Gujarat and Another
Gujarat High Court · (2009) 02 GUJ CK 0095
Gujarat Sales Tax Act, 1969 — Section 41, 41(3), 41B, 44
High Courts27 Feb 2009Dismissed
Viramgam Municipality Vs Dansig Chaturbhai Vaghela
Gujarat High Court · (2009) 121 FLR 579 : (2009) 3 LLJ 465