COURT ARCHIVE

Gujarat High Court judgments

35,387 judgments · page 897 of 1,770

High Courts21 Apr 2009

Baldevbhai @ Bachubhai Motibhai Rathod Vs State of Gujarat

Gujarat High Court · (2009) 2 GLH 263 : (2009) 3 GLR 2283 : (2011) 6 RCR(Criminal) 405

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304

High Courts21 Apr 2009

Yusufbhai alias Isubbhai Umarbhai Mallek Vs State of Gujarat and Another

Gujarat High Court · (2009) CriLJ 4015 : (2010) 7 RCR(Criminal) 951

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 315, 315(1)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 1(4), 2, 2(1), 20, 20(1)Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34

High Courts20 Apr 2009Dismissed

Sajal Sureshkumar Jain Vs State of Gujarat

Gujarat High Court · (2010) CriLJ 213

Bombay Prohibition Act, 1949 — Section 66(1), 66(1)(6), 85(1)(3)Criminal Procedure Code, 1973 (CrPC) — Section 313, 389Evidence Act, 1872 — Section 165, 32

High Courts17 Apr 2009Allowed

Marwah Company Vs Chairman and Managing Director, National Thermal Power Corpn. and Another

Gujarat High Court · AIR 2009 Guj 137 : (2010) 8 RCR(Civil) 2559

Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(8), 16, 34Constitution of India, 1950 — Article 136

High Courts17 Apr 2009Dismissed

R.M. Dasa Vs The Gujarat Water Supply and Sewerage Board and Others

Gujarat High Court · AIR 2009 Guj 130 : (2010) 8 RCR(Civil) 2552

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)Civil Procedure Code, 1908 (CPC) — Section 2Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 11, 12, 13, 16, 17

High Courts16 Apr 2009Dismissed

United India Insurance Co Ltd. Vs Fatmaben Jamalbhai

Gujarat High Court · (2009) 2 GLR 1450

Motor Vehicles Act, 1939 — Section 110A, 110AA, 110C(2A), 110FMotor Vehicles Act, 1988 — Section 149, 167Workmens Compensation Act, 1923 — Section 14, 19, 19(2), 2, 3

High Courts15 Apr 2009Allowed

Bhil Khoda Ranmal and Another Vs Joint Secretary, Appeal, Revenue Deptt. and Others

Gujarat High Court · (2009) 2 GLH 511 : (2009) 2 GLH 510 : (2009) 3 GLR 1959

Bombay Land Revenue Code, 1879 — Section 73AA(1), 73AA(2), 73AA(3), 73AA(4), 73AB

High Courts15 Apr 2009Allowed

Ravibhai Bhangibhai Makvana Vs District Magistrate and Others

Gujarat High Court · (2009) 04 GUJ CK 0042

Bombay Prohibition Act, 1949 — Section 116B, 65AE, 66B, 81

High Courts13 Apr 2009Dismissed

Deputy Commissioner of Income Tax (Assessment) Vs Arvind Mills Ltd.

Gujarat High Court · (2010) 228 CTR 208 : (2009) 314 ITR 251 : (2009) 183 TAXMAN 189

Income Tax Act, 1961 — Section 115J, 115J(1A)

High Courts13 Apr 2009Dismissed

UCO Bank Vs THE Union of India (UOI) and Another

Gujarat High Court · (2009) 226 CTR 165 : (2009) 182 TAXMAN 26

Bombay Sales Tax Act, 1959 — Section 38CConstitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 144, 156, 226(3), 281B

High Courts13 Apr 2009

The Commissioner of Income Tax Vs Hindustan Fashions Ltd.

Gujarat High Court · (2009) 04 GUJ CK 0015

High Courts13 Apr 2009Dismissed

Deputy Commissioner of Income Tax Vs Surat Textile Mills Ltd.

Gujarat High Court · (2009) 317 ITR 367

Income Tax Act, 1961 — Section 115J

High Courts09 Apr 2009Dismissed

New India Assurance Company Ltd. Vs Khujema Ibrahim Zupadawala and Others

Gujarat High Court · (2009) 2 GLR 1519

Motor Vehicles Act, 1988 — Section 146, 147, 149(2), 163A, 166

High Courts09 Apr 2009Dismissed

Mysore Ammonias Supply Corporation Vs Kashiben Jashbhai Patel and Others

Gujarat High Court · (2010) ACJ 1087 : (2009) 123 FLR 368 : (2009) 2 GLR 1768

Workmens Compensation Act, 1923 — Section 3

High Courts09 Apr 2009Dismissed

Aditi Mangalbhai Patel Vs Gujarat Univeristy and Others

Gujarat High Court · (2009) 04 GUJ CK 0035

High Courts09 Apr 2009Dismissed

Synbiotics Limited Vs DY. Commissioner of Income Tax and Another

Gujarat High Court · (2009) 04 GUJ CK 0016

High Courts09 Apr 2009Allowed

Golden Dragon Traders Vs Union of India (UOI) and Others

Gujarat High Court · (2009) 244 ELT 43

High Courts08 Apr 2009Dismissed

Tensile Steel Ltd. and Another Vs Natwarsingh Udesingh Raj

Gujarat High Court · (2009) 2 GLR 1820 : (2010) 1 LLJ 424

Payment of Gratuity (Central) Rules, 1972 — Rule 5(2), 5(3)Payment of Gratuity Act, 1972 — Section 11(4), 13, 14, 2, 4(1)

High Courts08 Apr 2009Dismissed

Assistant Commissioner of Gift Tax Vs Synbiotics Ltd.

Gujarat High Court · (2009) 224 CTR 46

Essential Commodities Act, 1955 — Section 3, 3(2)Gift Tax Act, 1958 — Section 4(1)(a), 5(1)(xiv)

High Courts08 Apr 2009Allowed

Chetan Goyal and Others Vs Government of Gujarat and Another

Gujarat High Court · (2009) 2 GLH 268

Constitution of India, 1950 — Article 14, 15, 15(1), 21