High Courts01 Apr 2009Dismissed
Oil and Natural Gas Commission and Others Vs L.K. Khan Babi
Gujarat High Court · (2009) 04 GUJ CK 0008
Constitution of India, 1950 — Article 226, 226Letters Patent Act, 1865 — Clause 15
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 899 of 1,770
High Courts31 Mar 2009Allowed
Mukeshbhai Balubhai Ramani Vs State of Gujarat
Gujarat High Court · (2009) 2 GLR 1749
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 498A
High Courts31 Mar 2009Dismissed
Shri Dhulabhai Manibhai Patel Vs The State of Gujarat
Gujarat High Court · (2009) 2 GLH 147 : (2009) 2 GLR 1545
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 375, 376, 506(2)
High Courts31 Mar 2009Allowed
Chandrakant Devgiri Giri Vs Porbandar Nagarpalika
Gujarat High Court · (2009) 122 FLR 959 : (2009) 2 GLH 228 : (2009) 2 GLR 1497
Industrial Disputes (Central) Rules, 1957 — Rule 26AIndustrial Disputes Act, 1947 — Section 10, 10(4A), 15, 17, 2
High Courts30 Mar 2009Dismissed
Lalitkumar Jivabhai Thakkar and Another Vs State Bank of India and Others
Gujarat High Court · AIR 2010 Guj 4 : (2009) 2 GLR 1667 : (2010) 7 RCR(Civil) 1780
Constitution of India, 1950 — Article 227Income Tax (Certificate Proceedings) Rules, 1962 — Rule 60, 61, 62Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19(25), 22, 29
High Courts30 Mar 2009Dismissed
Mohmad Sharif Gulammahmad Vs State of Gujarat
Gujarat High Court · (2009) 03 GUJ CK 0084
Constitution of India, 1950 — Article 39A, 51ACriminal Procedure Code, 1973 (CrPC) — Section 389, 82, 83, 84, 85Penal Code, 1860 (IPC) — Section 302
High Courts30 Mar 2009Allowed
Model Cinema Vs State of Gujarat and Others
Gujarat High Court · (2009) 03 GUJ CK 0063
Constitution of India, 1950 — Article 226, 227Gujarat Entertainment Tax Act, 1977 — Section 29, 30, 9, 9(2)Gujarat Entertainment Tax Rules, 1979 — Rule 15
High Courts30 Mar 2009Dismissed
MM Petroleum and Others Vs Indian Oil Corporation Ltd.
Gujarat High Court · (2009) 03 GUJ CK 0051
High Courts30 Mar 2009Dismissed
The Commissioner of Income Tax Vs Alfa Lamination
Gujarat High Court · (2009) 225 CTR 212
Income Tax Act, 1961 — Section 255(4), 80IB, 80IB(2)
High Courts30 Mar 2009
Commissioner of Income Tax Vs National Lamination Industries
Gujarat High Court · (2009) 03 GUJ CK 0036
Income Tax Act, 1961 — Section 80IB
High Courts30 Mar 2009
Chohtan Construction Co. a Partnership Firm Vs Collector and Others
Gujarat High Court · (2009) 03 GUJ CK 0033
High Courts30 Mar 2009
Babubhai Maherji Khatri Vs District Civil Supply Officer and Others
Gujarat High Court · (2009) 03 GUJ CK 0018
High Courts27 Mar 2009
State of Gujarat Vs Mayaben Surendrabhai Kodnani
Gujarat High Court · (2010) CriLJ 1095 : (2009) 2 GLH 109
Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 160, 438, 439(2), 482
High Courts27 Mar 2009Dismissed
State of Gujarat Vs Bhaylubhai Naranbhai Koli
Gujarat High Court · (2009) 03 GUJ CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 320, 326, 447
High Courts27 Mar 2009
Gujarat Cypromet Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 254 ELT 455
Central Excises and Salt Act, 1944 — Section 32E(1A), 32F(1), 32F(7), 32K(1) , 32K(2)Constitution of India, 1950 — Article 136, 226
High Courts26 Mar 2009
Kalpeshkumar Bechardas Patel and Another Vs State of Gujarat and Another
Gujarat High Court · (2009) 03 GUJ CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465, 467
High Courts26 Mar 2009Allowed
Moosa Raza Vs State of Gujarat and Another
Gujarat High Court · (2009) 2 GLH 200 : (2009) 3 GLR 2053
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Environment (Protection) Act, 1986 — Section 16, 16(1), 17, 17(1), 17(2)
High Courts26 Mar 2009Allowed
Jayeshkumar Chhakaddas Shah Vs Gordhanji Thakor and Others
Gujarat High Court · (2009) 2 GLH 420 : (2009) 2 GLR 1436
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10 , Order 1 Rule 10(2), Order 22 Rule 10, Order 6 Rule 17Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts26 Mar 2009
Jashodaben alias Jayshreeben Rajesh Jesrani Vs Shital Marketing
Gujarat High Court · (2009) 03 GUJ CK 0068
Negotiable Instruments Act, 1881 (NI) — Section 139
High Courts26 Mar 2009Allowed
Meena Patel and Another Vs Harsh Ajay Banker
Gujarat High Court · (2009) 4 CivCC 569 : (2010) 7 RCR(Civil) 2049
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(7)Constitution of India, 1950 — Article 226, 227