High Courts27 Apr 2009
Rakeshkumar Jayanatilal Patel Vs State of Gujarat
Gujarat High Court · (2009) 04 GUJ CK 0055
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 896 of 1,770
High Courts27 Apr 2009Dismissed
Special Laq Officer Vs Tahkorbhai Shanabhai and Another
Gujarat High Court · (2009) 04 GUJ CK 0052
Land Acquisition Act, 1894 — Section 11, 4, 6
High Courts27 Apr 2009Dismissed
State of Gujarat Vs Deva Narsang Arethiya and Others
Gujarat High Court · (2009) 04 GUJ CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts27 Apr 2009
State of Gujarat Vs Pujabhai Julabhai Parmar and Others
Gujarat High Court · (2009) 04 GUJ CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts27 Apr 2009Allowed
Om Enterprise Vs Assistant Provident Fund Commissionner, Circle-II
Gujarat High Court · (2009) 04 GUJ CK 0026
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7A
High Courts27 Apr 2009
In Re: Nirmay Properties P. Ltd.
Gujarat High Court · (2009) 150 CompCas 538 : (2010) 97 SCL 207
Companies Act, 1956 — Section 212, 3(1), 391, 394, 40Income Tax Act, 1961 — Section 47
High Courts27 Apr 2009Dismissed
Khalid A. Hakim Vs Assistant Commissioner of Labour, Authority Under Payment of Wages Act and Others
Gujarat High Court · (2009) 3 GLR 2065
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226, 226(2)Mines Act, 1952 — Section 2(1)
High Courts27 Apr 2009Dismissed
State of Gujarat Vs Vijaysinh Pruthvisinh Vaghela and Another
Gujarat High Court · (2009) 04 GUJ CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts27 Apr 2009Allowed
Harunbhai Mehboobali Vs State of Gujarat
Gujarat High Court · (2009) 04 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 22, 8C
High Courts24 Apr 2009
Mahadevbhai Dhanabhai and Others Vs State of Gujarat and Others
Gujarat High Court · (2009) 2 GLR 1811
Bombay Land Revenue Code, 1879 — Section 135C, 135DBombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 10, 15, 15A, 19, 2(2)Bombay Prevention of Fragmentation and Consolidation of Holdings Rules, 1959 — Rule 10, 11
High Courts24 Apr 2009
Sheth Bhikhabhai High School and Another Vs State of Gujarat and Others
Gujarat High Court · (2009) 04 GUJ CK 0053
Letters Patent Act, 1865 — Clause 15
High Courts24 Apr 2009Dismissed
Babu Ganesh Singh Deepnarayan Vs Union of India (UOI) and Another
Gujarat High Court · AIR 2009 Guj 98 : (2009) 2 GLH 606 : (2009) 3 GLR 1934 : (2010) 8 RCR(Civil) 2540
Constitution of India, 1950 — Article 14Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 17, 18, 18(1)
High Courts24 Apr 2009Dismissed
Devabhai Parbatbhai Avadia and Others Vs Competent Authority, Appointed under Anti Defection Act, and Another
Gujarat High Court · (2009) 3 GLH 385
Gujarat Provision for Disqualification of Members of Local Authorities for Defection Rules, 1987 — Rule 3, 7(7)
High Courts23 Apr 2009Dismissed
Gujarat State Road Transport Corporation Vs Raghabhai Zalambhai Talal
Gujarat High Court · (2009) 123 FLR 89
Industrial Disputes Act, 1947 — Section 11A
High Courts23 Apr 2009Allowed
Ramilaben S. Choudhary Vs State of Gujarat and Others
Gujarat High Court · (2009) 04 GUJ CK 0034
Industrial Disputes Act, 1947 — Section 17A, 18(3), 29, 32
High Courts23 Apr 2009Allowed
Suleman Taiyab Pasta and Another Vs State of Gujarat and Another
Gujarat High Court · (2009) 04 GUJ CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 406, 420
High Courts23 Apr 2009
Jashwant Ramanbhai Naika Patel Vs State of Gujarat
Gujarat High Court · (2009) 04 GUJ CK 0032
Penal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts22 Apr 2009Dismissed
Maganbhai Bhaichandbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2009) 04 GUJ CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 378, 397, 401Gujarat Panchayats Act, 1961 — Section 183, 184Penal Code, 1860 (IPC) — Section 504, 506(2)
High Courts22 Apr 2009
Manubhai Harjibhai Harijan Solanki Vs The State of Gujarat
Gujarat High Court · (2009) 04 GUJ CK 0029
Penal Code, 1860 (IPC) — Section 307, 324
High Courts22 Apr 2009Dismissed
Lakshmna Meka Vs Tata Chemicals Ltd. and Another
Gujarat High Court · (2009) 04 GUJ CK 0028
Companies Act, 1956 — Section 630