High Courts23 Apr 2026Partly Allowed

Labhuben Gokalbhai Marviya Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 04 GUJ CK 0958

Constitution Of India, 1950-Article 226Gujarat Registration Of Births And Deaths Rules, 2004-Rule 11, 11(1), 11(4), 11(6), 11(7)Gujarat Secondary Education Regulation, 1974- Regulation 12(A)
High Courts22 Apr 2026Disposed Of

Ramanbhai Nanjibhai Damor Vs State Of Gujarat

Gujarat High Court · (2026) 04 GUJ CK 0944

Code Of Criminal Procedure, 1973-Section 360(1)(iii), 397, 401Indian Penal Code, 1860-Section 120(B), 323, 420, 471Probation Of Offenders Act, 1958-Section 4