High Courts07 May 2026Allowed
Classic Network Private Limited Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 05 GUJ CK 1422
Constitution Of India, 1950-Article 226Arbitration And Conciliation Act, 1996-Section 28(1)
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Gujarat High Court judgments
36,597 judgments · page 6 of 1,830
High Courts06 May 2026Allowed
M/S Maruti Agro Traders Vs Union Of India & Anr
Gujarat High Court · (2026) 05 GUJ CK 1431
Constitution Of India, 1950-Article 226
High Courts06 May 2026Disposed Of
Islamic Cultural Society Of Gujarat Vs Charity Commissioner,Ahmedabad & Anr
Gujarat High Court · (2026) 05 GUJ CK 1430
High Courts06 May 2026Allowed
Nasimbanu Mohammedazam Narmawala Vs Regional Passport Office, Surat
Gujarat High Court · (2026) 05 GUJ CK 1429
Constitution Of India, 1950-Article 14, 21, 226Passports Act, 1967-Section 6(2)(f), 22(a)
High Courts06 May 2026Disposed Of
Mohsinkhan Bismillahkhan Bihari Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 05 GUJ CK 1428
Constitution Of India, 1950-Article 226
High Courts06 May 2026Disposed Of
Bhupendrasinh Abhesinh Dabhi Vs Gujarat Energy Transmission Corporation Limited(Getco) & Anr
Gujarat High Court · (2026) 05 GUJ CK 1427
Constitution Of India, 1950-Article 226, 227, 300AIndian Telegraph Act, 1885-Section 16
High Courts06 May 2026Partly Allowed
Solanki Karsanbhai Muljibhai Vs Registrar (Birth And Death) , Ahmedabad Municipal Corporation
Gujarat High Court · (2026) 05 GUJ CK 1426
Constitution Of India, 1950-Article 226
High Courts05 May 2026Allowed
Ajit Kalidas Vaghela Vs Minor Yug Ajitkumar Vaghela Thro Daxaben D/O Bhimabhai Harijan & Ors
Gujarat High Court · (2026) 05 GUJ CK 1405
Code Of Criminal Procedure, 1973-Section 125, 127
High Courts04 May 2026Dismissed
Hemantbhai Nachchhabhai Patel Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 05 GUJ CK 1434
Constitution Of India, 1950-Article 14, 19, 226
High Courts04 May 2026Disposed Of
Agricultural Produce Market Committee, Idar Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 05 GUJ CK 1433
Constitution Of India, 1950-Article 14, 19, 226
High Courts04 May 2026Allowed
Sun Aakar Developers A Partnership Firm & Ors Vs District Registrar And Collector & Ors
Gujarat High Court · (2026) 05 GUJ CK 1432
Constitution Of India, 1950-Article 226Registration Act, 1908-Section 68(2)
High Courts04 May 2026Disposed Of
Flowcet Industries Llp Vs State Of Gujarat & Ors.
Gujarat High Court · (2026) 05 GUJ CK 1409
Constitution Of India, 1950-Article 14, 19, 226
High Courts04 May 2026Disposed Of
M/S. Devikrupa Stone Crusher Vs Paschim Gujarat Vij Company Limited
Gujarat High Court · (2026) 05 GUJ CK 1408
Constitution Of India, 1950-Article 226Gujarat Electricity Regulatory Commission, 2015-Rule 7.6, 7.7, 26Electricity Act, 2003-Section 135, 140, 153, 154, 154(5)
High Courts04 May 2026Partly Allowed
Sanjaykumar Mahasukhlal (Datrania) Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 05 GUJ CK 1407
Code Of Criminal Procedure, 1973-Section 227, 397, 401Indian Penal Code, 1860-Section 405, 409, 427Electricity Act, 2003-Section 140
High Courts04 May 2026Disposed Of
Vakhatsinh Aaitabhai Parmar Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 05 GUJ CK 1406
Code Of Criminal Procedure, 1973-Section 173(8), 319, 397, 401
High Courts30 Apr 2026Allowed
Manish Gopaldas Shah Vs State Of Gujarat
Gujarat High Court · (2026) 04 GUJ CK 1784
Code Of Criminal Procedure, 1973-Section 227, 397, 401Indian Penal Code, 1860-Section 307
High Courts30 Apr 2026Allowed
Nurrudinali Hasanali Lalani Vs Rahulbhai Ishakbhai Shora & Anr
Gujarat High Court · (2026) 04 GUJ CK 1783
Code Of Criminal Procedure, 1973-Section 227, 397, 401Indian Penal Code, 1860-Section 114, 212, 363, 366, 376(2)(N), 465Protection Of Children From Sexual Offences Act, 2012-Section 6, 8, 12
High Courts30 Apr 2026Dismissed
Aditya Ajaykumar Choksi Vs Honourable High Court Of Gujarat
Gujarat High Court · (2026) 04 GUJ CK 1782
Constitution Of India, 1950-Article 226Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 14(A), 14A(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 483
High Courts29 Apr 2026Dismissed
State Of Gujarat Vs Ranjit @Rajver Jilubhai Gida
Gujarat High Court · (2026) 04 GUJ CK 1787
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 418Indian Penal Code, 1860-Section 114, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012-Section 4, 4(1), 11
High Courts29 Apr 2026Disposed Of
Central Bureau Of Investigation Thro K.K.Shukla S/O Amarnath Shukla Vs Shilpaben Patel & Anr
Gujarat High Court · (2026) 04 GUJ CK 1786
Limitation Act, 1963-Section 5Code Of Criminal Procedure, 1973-Section 319, 397, 401Bharatiya Nagarik Suraksha Sanhita, 2023-Section 358