High Courts16 Sept 1953Dismissed
Jitendrarai K. Oza Vs Saurashtra State
Gujarat High Court · (1953) 09 GUJ CK 0006
Constitution of India, 1950 — Article 16, 226, 311
COURT ARCHIVE
Gujarat High Court judgments
36,597 judgments · page 1,821 of 1,830
High Courts16 Sept 1953
Sessions Judge Vs Raghavji Kanji of Junagadh
Gujarat High Court · (1953) 09 GUJ CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 254, 255, 256, 537Penal Code, 1860 (IPC) — Section 323
High Courts09 Sept 1953Allowed
Parmar Lalubha Karnubha Vs State
Gujarat High Court · AIR 1954 Guj 145
Criminal Procedure Code, 1898 (CrPC) — Section 87, 87(2), 88, 89Penal Code, 1860 (IPC) — Section 120, 307
High Courts08 Sept 1953
Desai Narshiprasad Lakhshmiprasad Vs Desai Vidutray Yashwantprasad and Others
Gujarat High Court · (1953) 09 GUJ CK 0008
Bengal Money Lenders Act, 1940 — Section 13, 30, 36, 43Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17, 11, 115, 53Limitation Act, 1963 — Article 164, 177
High Courts03 Sept 1953
Gadhia Bhanuchandra Vallabhadas Vs State
Gujarat High Court · (1953) 09 GUJ CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 197, 233, 234, 235, 236Government of India Act, 1935 — Section 270(1)Penal Code, 1860 (IPC) — Section 114, 120B, 161, 165, 201
High Courts28 Aug 1953Allowed
State Vs Jivanlal M. Thakore
Gujarat High Court · AIR 1954 Guj 128
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts22 Aug 1953Dismissed
Rabari Ramji Arjan Vs State
Gujarat High Court · AIR 1954 Guj 31
Bombay Prohibition Act, 1949 — Section 66B, 92Evidence Act, 1872 — Section 103, 106, 108, 114
High Courts05 Aug 1953Allowed
Chital Municipality Vs Vora Isubbhai Amadbhai and Another
Gujarat High Court · (1953) 08 GUJ CK 0003
Bombay District Municipal Act, 1901 — Section 167, 167ABombay Municipal Boroughs Act, 1925 — Section 206Civil Procedure Code, 1908 (CPC) — Section 80
High Courts29 Jul 1953
Commr. of Income Tax and Saurashtra Vs Jesingbhai Investment Co. Ltd.
Gujarat High Court · (1953) 07 GUJ CK 0005
Income Tax Act, 1922 — Section 10, 66(1), 66(4)Saurashtra Income Tax Ordinance, 1949 — Section 108Transfer of Property Act, 1882 — Section 123, 124
High Courts29 Jul 1953Dismissed
Memon Ahmed Abdulla Vs Vora Gulam Hussein Nathubhai and Others
Gujarat High Court · AIR 1954 Guj 96
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 12, Order 5 Rule 17 , Order 5 Rule 20, Order 9 Rule 13
High Courts27 Jul 1953Dismissed
Mochi Mulji Valji Vs Acharya Dolatram Chatrabhuj
Gujarat High Court · (1953) 07 GUJ CK 0002
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts23 Jul 1953Dismissed
Kalyandas Gokaldas Vs Hiralal Karsandas and Another
Gujarat High Court · (1953) 07 GUJ CK 0006
Easements Act, 1882 — Section 15, 47Land Acquisition Act, 1894 — Section 18Specific Relief Act, 1877 — Section 21, 56
High Courts15 Jul 1953
Vrijkunvar Jivraj Vs Kothari Pitambar Panachand
Gujarat High Court · (1953) 07 GUJ CK 0004
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts10 Jul 1953Dismissed
Salemamad Haji Abdul Shakur, deceased''s heirs Mahomed Sidiq Salemohmed and Others Vs Haji Hasam deceased by his sons and heirs Haji Ahmed Hasan and Others
Gujarat High Court · (1953) 07 GUJ CK 0001
Limitation Act, 1908 — Article 138, 142, 144
High Courts30 Jun 1953
Purshottam Sava Vs Kunverji Devji and Others
Gujarat High Court · (1953) 06 GUJ CK 0003
Limitation Act, 1908 — Article 113Specific Relief Act, 1877 — Section 22
High Courts29 Jun 1953Allowed
The heir of deceased Jani Keshavji Lalji, Jani Jayantilal Keshavji and Jambuda Vs The heirs of deceased Mula Bhoja, Lakha Mula and Others
Gujarat High Court · (1953) 06 GUJ CK 0002
Registration Act, 1908 — Section 17, 17(1), 49Succession Act, 1925 — Section 214
High Courts27 Jun 1953
State Vs Mehta Rasiklal Baldevdas
Gujarat High Court · (1953) 06 GUJ CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 4, 4(1)Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 3, 5(2), 6
High Courts07 May 1953
Bachubha Vs Saurashtra State
Gujarat High Court · AIR 1953 Guj 198 : (1953) CriLJ 1723
Constitution of India, 1950 — Article 134, 136Penal Code, 1860 (IPC) — Section 302
High Courts02 May 1953
K.S. Nirmalkumarsinhji Vs Saurashtra State
Gujarat High Court · AIR 1953 Guj 170 : (1953) CriLJ 1531
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 134, 136Penal Code, 1860 (IPC) — Section 326, 395
High Courts30 Apr 1953
Umar Bin Vs The State
Gujarat High Court · (1953) 04 GUJ CK 0007
Criminal Procedure Code, 1898 (CrPC) — Section 239, 537Motor Vehicles Act, 1988 — Section 116Penal Code, 1860 (IPC) — Section 279, 304A, 338