High Courts16 Jul 1954
State Vs Kathi Unad Ranning and Others
Gujarat High Court · (1955) CriLJ 52
Penal Code, 1860 (IPC) — Section 186, 188, 332
COURT ARCHIVE
Gujarat High Court judgments
36,603 judgments · page 1,820 of 1,831
High Courts15 Jul 1954
Shah Himatlal Amulkh and Another Vs The State
Gujarat High Court · (1955) CriLJ 1399
Penal Code, 1860 (IPC) — Section 420
High Courts14 Jun 1954
State Vs Sagar Bhagwan Harji
Gujarat High Court · (1955) CriLJ 69
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts30 Apr 1954Dismissed
Bai Shri Arunkumari Vs Jhala Harpalsingh Natwarsingh
Gujarat High Court · (1954) 04 GUJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104(1), 104(2), 4Guardians and Wards Act, 1890 — Section 25, 9(1)High Court Ordinance — Section 22(1) , 22(2)
High Courts28 Apr 1954
Soni Bachubhai Jinabhai and Others Vs State
Gujarat High Court · AIR 1954 Guj 155 : (1955) CriLJ 74
Government of India Act, 1935 — Section 270Penal Code, 1860 (IPC) — Section 161, 366, 494, 498
High Courts12 Apr 1954
Kanbi Govinda Hira and Others Vs State
Gujarat High Court · AIR 1954 Guj 156 : (1955) CriLJ 77
Penal Code, 1860 (IPC) — Section 148, 149, 302, 304, 323
High Courts31 Mar 1954Allowed
Mehr Lila Meraman and Another Vs State
Gujarat High Court · (1954) 03 GUJ CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 288Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 392, 394
High Courts18 Mar 1954
Koli Bhagu Ranchhod and Others Vs State
Gujarat High Court · AIR 1954 Guj 4 : (1955) CriLJ 31
Penal Code, 1860 (IPC) — Section 395, 397
High Courts18 Mar 1954
Aher Karna Rukhad Vs State
Gujarat High Court · AIR 1954 Guj 2 : (1955) CriLJ 27
Penal Code, 1860 (IPC) — Section 323, 324
High Courts16 Mar 1954
Masru Bhavsingh and Others Vs State
Gujarat High Court · AIR 1954 Guj 11 : (1955) CriLJ 56
Penal Code, 1860 (IPC) — Section 302, 326, 34
High Courts10 Mar 1954
Luvana Vaghumal Kherajmal Vs State
Gujarat High Court · AIR 1954 Guj 13 : (1955) CriLJ 63
Penal Code, 1860 (IPC) — Section 302, 84
High Courts26 Feb 1954
Hati Nathubhai Mulubhai Vs State and Another
Gujarat High Court · AIR 1954 Guj 41 : (1955) CriLJ 838
Criminal Procedure Code, 1898 (CrPC) — Section 522, 522, 561A
High Courts26 Feb 1954
Pola Shambhu Vs Velji Narshi
Gujarat High Court · (1955) CriLJ 1398
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145, 145(1), 145(1), 537
High Courts26 Feb 1954
Saubhagchand M. Doshi Vs State of Saurashtra
Gujarat High Court · (1954) 02 GUJ CK 0004
Bombay Civil Services Rules, 1959 — Rule 165A, 33, 49Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 226, 228, 309, 310, 311
High Courts25 Feb 1954
Babulal Chakubhai Vs Saurashtra State
Gujarat High Court · (1955) CriLJ 267
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324
High Courts22 Feb 1954
Sanghvi Champaklal Lalchand Vs Khushaldas Ratanshi and Another
Gujarat High Court · (1955) CriLJ 259
Penal Code, 1860 (IPC) — Section 211, 499, 500
High Courts02 Feb 1954
Dosaji Kalaji and Another Vs State
Gujarat High Court · (1955) CriLJ 271
Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 302, 447
High Courts01 Feb 1954
Mohan Waghji and Others Vs State
Gujarat High Court · (1955) CriLJ 739
Criminal Procedure Code, 1898 (CrPC) — Section 255, 263(f), 342, 342, 527
High Courts11 Jan 1954
Kadiya Kanbi Bhavan Manji Vs Ismail Mamad and Another
Gujarat High Court · AIR 1954 Guj 32 : (1955) CriLJ 274
Penal Code, 1860 (IPC) — Section 380, 457
High Courts26 Dec 1953Dismissed
Gokaldas Naranji, Decree-holder Vs Dwarkadas Jethabhai, Judgment-debtor
Gujarat High Court · (1953) 12 GUJ CK 0001
Civil Procedure Code Amendment Act, 1951 — Section 20Civil Procedure Code, 1908 (CPC) — Section 13, 20, 43Constitution of India, 1950 — Article 1(3), 132, 133, 134, 135