High Courts23 Mar 1961Dismissed
Guriya Bucha Vs State of Gujarat
Gujarat High Court · AIR 1962 Guj 39
Penal Code, 1860 (IPC) — Section 100, 300, 302, 99
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,810 of 1,831
High Courts22 Mar 1961
Vallabh alias Munna Govan Vs The State
Gujarat High Court · (1962) CriLJ 540
Penal Code, 1860 (IPC) — Section 304
High Courts20 Mar 1961
Himatsing Shivsing Vs The State of Gujarat
Gujarat High Court · (1962) CriLJ 415 : (1961) GLR 678
Penal Code, 1860 (IPC) — Section 390
High Courts20 Mar 1961Dismissed
Raising Mohmia Vs The State of Gujarat
Gujarat High Court · AIR 1962 Guj 203 : (1962) 3 GLR 152
Penal Code, 1860 (IPC) — Section 103, 98
High Courts16 Mar 1961
Kumbhar Narsi Bechar Vs The State
Gujarat High Court · AIR 1962 Guj 77 : (1961) 2 GLR 716
Penal Code, 1860 (IPC) — Section 300, 304
High Courts15 Mar 1961Allowed
Amarshi Jeram Vs Hazrat and Co. and Another
Gujarat High Court · AIR 1962 Guj 262 : (1962) 4 FLR 340 : (1962) 3 GLR 197 : (1962) 2 LLJ 187
Workmens Compensation Act, 1923 — Section 11, 17, 28
High Courts09 Mar 1961
Maqanlal Bechardas Vs Shah Kesharimal Dalichand and Others
Gujarat High Court · (1961) 2 GLR 625
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 9, Order 21 Rule 9
High Courts09 Mar 1961
Chimanlal Bhogilal Singh and Another Vs Pandurao Bhailal Desai and Another
Gujarat High Court · (1962) CriLJ 329 : (1962) GLR 27
Legal Practitioners Act, 1879 — Section 36
High Courts06 Mar 1961
State Vs Venishanker Kalidas Bhatt
Gujarat High Court · (1962) 3 GLR 33
Bombay Money Lenders Act, 1946 — Section 18(2), 34
High Courts02 Mar 1961
Ambelal Makanji Vs Manual Narharishanker and Another
Gujarat High Court · (1961) 2 GLR 614
Bombay Public Trusts Act, 1950 — Section 70A, 70A, 72, 72, 72(1)
High Courts28 Feb 1961Dismissed
Mohanlal Chhaganlal Mithaiwala Vs Vipanchandra R. Gandhi and Another
Gujarat High Court · AIR 1962 Guj 44 : (1961) GLR 735
Constitution of India, 1950 — Article 14, 19(1), 21Prevention of Food Adulteration Act, 1954 — Section 13, 13(5)
High Courts27 Feb 1961
Chandulal Dahyabhai Vs The State
Gujarat High Court · (1961) 2 GLR 514
Bombay Public Trusts Act, 1950 — Section 35, 35, 35(1), 35(1), 66
High Courts27 Feb 1961Allowed
Suleman Usman Memon Vs The State of Gujarat
Gujarat High Court · AIR 1961 Guj 120 : (1961) GLR 402
Bombay Prohibition Act, 1949 — Section 66(1)Criminal Procedure Code, 1898 (CrPC) — Section 510, 510(2)Evidence Act, 1872 — Section 45
High Courts27 Feb 1961
Deva Harbham Landha Vs Mer Malde Raja
Gujarat High Court · AIR 1962 Guj 64 : (1962) 3 GLR 129
Civil Procedure Code, 1908 (CPC) — Section 115Gujarat High Court Rules, 1993 — Rule 15, 3, 5, 6
High Courts27 Feb 1961Dismissed
Chandulal Mohanlal Vs State of Bombay and Others
Gujarat High Court · AIR 1961 Guj 184 : (1961) 2 GLR 514 : (1961) 2 GLR 422
Constitution of India, 1950 — Article 14Minimum Wages Act, 1948 — Section 3(1), 5(1)
High Courts24 Feb 1961
Mochi Motilal Jagjivandas Vs The State and Others
Gujarat High Court · (1961) CriLJ 474 : (1961) GLR 436
Penal Code, 1860 (IPC) — Section 504, 506
High Courts24 Feb 1961
State Vs Nageshwar Someshwar and Another
Gujarat High Court · (1961) 2 GLR 430
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145, 435, 435
High Courts24 Feb 1961Dismissed
Chunilal Chhaganlal and Others Vs State
Gujarat High Court · AIR 1961 Guj 127 : (1961) CriLJ 85 : (1961) 2 GLR 431
Bombay Prevention of Gambling Act, 1887 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 102, 103
High Courts24 Feb 1961Allowed
Motisinh Gambhirsinh Vs The State
Gujarat High Court · AIR 1961 Guj 117 : (1961) CriLJ 76 : (1961) 2 GLR 481
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 464, 467
High Courts23 Feb 1961
Kalyan Industries Ltd. Vs The State of Bombay (Now Gujarat)
Gujarat High Court · (1962) 3 GLR 36
Bombay Groundnut Oil Cakes (Procurement) Order 1953 — Clause 3Essential Supplies (Temporary Powers) Act, 1946 — Section 4General Clauses Act, 1897 — Section 6