High Courts18 Jul 1961
Ramji Shamji Bhatt Vs Collector, Madhya Saurashtra, Rajkot
Gujarat High Court · AIR 1962 Guj 122 : (1962) 3 GLR 123
Bombay Stamp Act, 1958 — Article 48, 27, 31, 53(1), 54(1)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,808 of 1,831
High Courts18 Jul 1961
Shantilal Khimchand and Others Vs Mulchand Dalichand and Others
Gujarat High Court · (1962) 3 GLR 117
Bombay Public Trusts Act, 1950 — Section 22, 72, 72, 72(4), 72(4)Evidence Act, 1872 — Section 29(2)Limitation Act, 1963 — Section 12, 29, 4
High Courts18 Jul 1961
State of Gujarat Vs Bava Bhadya and Another
Gujarat High Court · (1962) CriLJ 537 : (1962) GLR 522
Criminal Procedure Code, 1898 (CrPC) — Section 251A, 251A(11), 256(1)Penal Code, 1860 (IPC) — Section 323, 324
High Courts14 Jul 1961
Mahmed Husen Kurban Husen Mithborwala Vs The State
Gujarat High Court · (1962) 3 GLR 666
Civil Procedure Code, 1908 (CPC) — Section 58Forest Act, 1927 — Section 82
High Courts13 Jul 1961
State Vs Pingal Ramde and Others
Gujarat High Court · (1962) 3 GLR 90
Bombay District Municipal Act, 1901 — Section 180A, 46, 46, 48, 48
High Courts12 Jul 1961
Lalbhai Popatlal Shah Vs The Central Bank of India Ltd. and Others
Gujarat High Court · (1962) 3 GLR 52
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 10
High Courts06 Jul 1961
Naginlal Nandlal Vs State of Gujarat
Gujarat High Court · (1962) CriLJ 142 : (1961) GLR 664
Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 157, 159, 160, 161, 165Penal Code, 1860 (IPC) — Section 161, 165, 165A
High Courts05 Jul 1961Dismissed
Mohanlal Dhanjibhai Mehta Vs Chunilal B. Mehta and Others
Gujarat High Court · AIR 1962 Guj 269 : (1962) 32 CompCas 970 : (1962) 3 GLR 165
Companies Act, 1913 — Section 153C, 162, 163, 166
High Courts04 Jul 1961
Patel Shanabhai Galabhai and Others Vs Patel Chaturbhai Lallubhai and Another
Gujarat High Court · (1961) 07 GUJ CK 0015
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 41 Rule 24, Order 41 Rule 25
High Courts28 Jun 1961Dismissed
Miyana Hasan Abdulla and Another Vs State of Gujarat
Gujarat High Court · AIR 1962 Guj 214 : (1962) GLR 107
Criminal Procedure Code, 1898 (CrPC) — Section 154, 157Evidence Act, 1872 — Section 157, 165, 35, 40, 44Penal Code, 1860 (IPC) — Section 300, 34
High Courts28 Jun 1961
Miyana Hasam Abdulla Vs The State
Gujarat High Court · (1962) 3 GLR 107
Criminal Procedure Code, 1898 (CrPC) — Section 154Evidence Act, 1872 — Section 151Penal Code, 1860 (IPC) — Section 302, 34, 34
High Courts28 Jun 1961Dismissed
Mohanlal Nandlal Sharma and Another Vs State
Gujarat High Court · AIR 1962 Guj 231 : (1962) 3 GLR 433
Criminal Procedure Code, 1898 (CrPC) — Section 241, 251, 262Penal Code, 1860 (IPC) — Section 323, 504, 506(2)
High Courts26 Jun 1961
In Re: Sidhpur Mills Co. Ltd.
Gujarat High Court · AIR 1962 Guj 305 : (1961) GLR 681
Companies Act, 1956 — Section 391, 393, 393(1), 393(4), 394
High Courts23 Jun 1961
Juvansinhji Balusinhji and Others Vs Bhalbhadrasinhji Indrasinhji and Others
Gujarat High Court · (1962) 3 GLR 715
Companies Act, 1956 — Section 100, 101, 102, 103, 104
High Courts23 Jun 1961
Juvan Sinhji Balusinhji and Others Vs Balbhadrasinhji Indrasinhji and Others
Gujarat High Court · AIR 1963 Guj 209 : (1962) 3 GLR 715
Companies Act, 1956 — Section 87, 87(1), 88, 89, 89(1)
High Courts23 Jun 1961
Juvansinhji Balusinhji and Others Vs Balbhadrasinhji Indrasinhji and Others
Gujarat High Court · (1962) 32 CompCas 1162 : (1962) GLR 715
Companies Act, 1956 — Section 397, 398, 85, 85(1), 85(2)
High Courts20 Jun 1961Dismissed
Harij Gram Panchayat Vs Thakkar Lakhiram Ramji and Others
Gujarat High Court · AIR 1962 Guj 14 : (1961) GLR 660
Limitation Act, 1908 — Article 120, 37, 60, 62
High Courts14 Jun 1961
Magan Raising Vs The State of Gujarat
Gujarat High Court · (1962) 3 GLR 700
Criminal Procedure Code, 1898 (CrPC) — Section 137, 173, 207, 207A
High Courts28 Apr 1961
Keshavlal Lallubhai Patel Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · AIR 1962 Guj 6 : (1961) GLR 437 : (1962) 44 ITR 266
Income Tax Act, 1922 — Section 16(3)Transfer of Property Act, 1882 — Section 5
High Courts28 Apr 1961Dismissed
Dalal and Co. Vs The Union of India and Others
Gujarat High Court · AIR 1962 Guj 15 : (1962) GLR 75
Constitution of India, 1950 — Article 226Railways Act, 1890 — Section 47