High Courts10 Sept 1962

Sahebkhan Umerkhan Vs State

Gujarat High Court · (1963) CriLJ 556 : (1963) 4 GLR 563 : (1963) 2 LLJ 540

Bombay Village Panchayats Act, 1958 — Section 187, 39, 41Criminal Law (Amendment) Act, 1952 — Section 6, 7, 7(3), 8(3)Penal Code, 1860 (IPC) — Section 409, 477A