High Courts02 Nov 1962
Dalichand Motichand Vs Commissioner of Income Tax, Bombay
Gujarat High Court · (1964) 51 ITR 520
Income Tax Act, 1922 — Section 34, 34(1), 37, 4(1), 5(6)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,799 of 1,831
High Courts01 Nov 1962
The State of Gujarat Vs Sama Kasam Sidhik and Others
Gujarat High Court · (1963) CriLJ 663 : (1963) GLR 490
Civil Procedure Code, 1898 — Section 112, 117(3)Criminal Procedure Code, 1898 (CrPC) — Section 112, 117(3)
High Courts01 Nov 1962
Ramjibhai Hansjibhai Patel Vs Income Tax Officer, Special Circle, Ahmedabad
Gujarat High Court · (1963) 4 GLR 702 : (1964) 53 ITR 547
Income Tax Act, 1922 — Section 4A, 4A(1)
High Courts31 Oct 1962
Pitamberdas Bhikhabhai and Co. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1964) 53 ITR 341
Income Tax Act, 1922 — Section 26A
High Courts19 Oct 1962
Kanubhai Prabhudas and Another Vs The State of Gujarat
Gujarat High Court · (1963) 4 GLR 733
Bombay Prevention of Gambling Act, 1887 — Section 12, 12(a)Evidence Act, 1872 — Section 45, 49
High Courts19 Oct 1962
J.R. Patel and Sons Private Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1964) 51 ITR 717
Income Tax Act, 1922 — Section 10(2)
High Courts19 Oct 1962Dismissed
Sunilchand C. Mazumdar Vs The Aryodaya Spg. and Wvg. Mills Co. Ltd.
Gujarat High Court · (1963) GLR 795
Constitution of India, 1950 — Article 19(1)Contract Act, 1872 — Section 27Specific Relief Act, 1877 — Section 57
High Courts18 Oct 1962
Lalji Kanji Vs V.T. Shah, Dy. Commissioner of Police
Gujarat High Court · (1963) 4 GLR 668
Bombay Police Act, 1951 — Section 56, 56(a), 56(a), 56(b), 56(b)
High Courts18 Oct 1962
Commissioner of Wealth Tax, Gujarat Vs Ajit Mills Limited
Gujarat High Court · (1962) 10 GUJ CK 0008
Wealth Tax Act, 1957 — Section 18, 2, 27(1), 7(2)
High Courts18 Oct 1962
Commissioner of Wealth Tax, Gujarat Vs Raipur Manufacturing Company Limited
Gujarat High Court · (1963) 4 GLR 741
Income Tax Act, 1922 — Section 18A, 23BWealth Tax Act, 1957 — Section 14, 2, 27(1), 3, 4
High Courts18 Oct 1962
The Rajkot Borough Municipality Vs Bhavan Khengar Chotlia and Another
Gujarat High Court · (1963) 4 GLR 997
Bombay Court Fees Act, 1959 — Section 32Bombay Municipal Boroughs Act, 1925 — Section 200(2), 200(2)Criminal Procedure Code, 1898 (CrPC) — Section 167(1)
High Courts18 Oct 1962
Commissioner of Income Tax, Gujarat Vs Jagdish Mills Ltd.
Gujarat High Court · (1963) 4 GLR 652 : (1964) 51 ITR 266
Income Tax Act, 1922 — Section 31, 42(1)
High Courts17 Oct 1962Dismissed
Jadeja Kiratsinhji Anandsinhji Vs Patel Kana Vela
Gujarat High Court · AIR 1964 Guj 122 : (1964) 5 GLR 515
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 110, 120, 1, 3Saurashtra Agricultural Debtors Relief Act, 1954 — Section 2(5), 29, 3, 30(2), 31
High Courts16 Oct 1962
Commissioner of Wealth Tax Vs Raipur Manufacturing Co. Ltd.
Gujarat High Court · AIR 1964 Guj 154 : (1964) 52 ITR 482
Income Tax Act, 1922 — Section 18A, 18A(1), 18A(2), 23B, 3Wealth Tax Act, 1957 — Section 2, 4(3), 6, 7, 7(1)Wealth Tax Rules, 1957 — Rule 4
High Courts15 Oct 1962Allowed
Fali Phirojshah Contractor Vs Phirojshah Pestonji Contractor
Gujarat High Court · AIR 1963 Guj 207 : (1963) GLR 836
Civil Procedure Code, 1908 (CPC) — Section 115Suits Valuation Act, 1887 — Section 11(1), 11(4)
High Courts13 Oct 1962
H.H. Maharao Shree Madansinhji Saheb Vs State of Gujarat
Gujarat High Court · (1963) 4 GLR 609
Land Acquisition Act, 1894 — Section 18, 19, 19 , 20
High Courts13 Oct 1962Allowed
Shree Madansinhji Saheb of Kutch Vs State of Gujarat
Gujarat High Court · AIR 1963 Guj 175 : (1963) GLR 609
Land Acquisition Act, 1894 — Section 18, 19, 20
High Courts11 Oct 1962Dismissed
State of Gujarat Vs Shyamlal Mohanlal
Gujarat High Court · AIR 1963 Guj 178 : (1963) CriLJ 135 : (1963) 4 GLR 638
Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 165, 94, 96
High Courts05 Oct 1962Dismissed
Bai Manchha and Others Vs Sardar Sajjadanashin Saiyad Mahamad Baker-el-Edrus
Gujarat High Court · AIR 1963 Guj 168 : (1963) GLR 545
Limitation Act, 1908 — Article 120, 23
High Courts03 Oct 1962
Commissioner of Income Tax Vs Girdharlal Harivallabhadas Mills Co. Ltd.
Gujarat High Court · (1963) 4 GLR 1 : (1964) 51 ITR 693
Income Tax Act, 1922 — Section 10(2), 24(1), 24(2)