High Courts07 Mar 1968
Mohmad Yasin Vs State of Gujarat
Gujarat High Court · AIR 1969 Guj 267 : (1969) CriLJ 1133 : (1969) GLR 847
Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 109, 112, 113
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,759 of 1,831
High Courts06 Mar 1968Allowed
Ratia Mohan Vs The State of Gujarat
Gujarat High Court · AIR 1969 Guj 320 : (1969) CriLJ 1401 : (1969) GLR 985
Bombay Prohibition Act, 1949 — Section 37, 66(1)Criminal Procedure Code, 1898 (CrPC) — Section 116, 203, 263, 264, 366
High Courts28 Feb 1968
Balamal Matlomal Vs State of Gujarat
Gujarat High Court · AIR 1970 Guj 26 : (1970) CriLJ 46 : (1970) 11 GLR 130
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439, 517, 517(1), 520Limitation Act, 1963 — Article 131
High Courts22 Feb 1968
State Vs Bhogilal Lallubhai Pandya by his heirs Bai Kanchanben and Another
Gujarat High Court · (1969) 10 GLR 76
Bombay Reorganisation Act, 1960 — Section 61, 61Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311(2), 311(3)
High Courts21 Feb 1968
Satubha K. Vaghela Vs Moosa Raza, The District Development Officer
Gujarat High Court · (1969) 10 GLR 23
Bombay General clauses Act, 1904 — Section 16Constitution of India, 1950 — Article 227Gujarat Panchayats Act, 1961 — Section 290, 49, 49, 49(1), 49(2)
High Courts19 Feb 1968Dismissed
Sankalchand Varchhaji Vs Khengaram Vardhaji and Others
Gujarat High Court · AIR 1969 Guj 342 : (1969) CriLJ 1501 : (1969) GLR 947
Criminal Procedure Code, 1898 (CrPC) — Section 247, 417, 417(3), 417(4), 417(5)Penal Code, 1860 (IPC) — Section 114, 323, 324, 325, 326
High Courts16 Feb 1968
Bai Fatma Vs Ismail Hafiz Gulam Mohmad Simji and Another
Gujarat High Court · (1969) 10 GLR 450
High Courts15 Feb 1968
Kumbhar Dhulabhai Kalubhai Vs Patel Ganeshbhai Fulabhai and Another
Gujarat High Court · AIR 1969 Guj 176 : (1969) CriLJ 729 : (1969) GLR 582
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243, 244, 244(1), 247Penal Code, 1860 (IPC) — Section 323, 342
High Courts13 Feb 1968
Ambalal Ranchhoddas (Deed. by his heirs) and Another Vs Shamjibhai Ladhabhai Patel and Another
Gujarat High Court · (1969) 10 GLR 197
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70(b), 70(b), 84Limitation Act, 1908 — Section 14(2), 14(2)
High Courts13 Feb 1968Allowed
Bai Jayaben Girjashanker Oza Vs Bai Bhanumati Damji and Another
Gujarat High Court · AIR 1969 Guj 222 : (1969) GLR 754
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, Order 34 Rule 1, Order 34 Rule 12 , Order 34 Rule 13, Order 34 Rule 13(1)Transfer of Property Act, 1882 — Section 73
High Courts09 Feb 1968
Chhatrasingh Rupsingh Bhalavat Vs The State of Gujarat and Others
Gujarat High Court · (1968) 9 GLR 860
Gujarat Panchayats Act, 1961 — Section 14, 14, 15, 22A(1), 22A(2A)
High Courts06 Feb 1968Allowed
Shah Shivlal Bhogilal Vs Shah Vadilal Dipchand
Gujarat High Court · AIR 1969 Guj 141
Civil Procedure Code, 1882 — Section 649Civil Procedure Code, 1908 (CPC) — Section 150, 37, 38, 39, 47Limitation Act, 1963 — Section 14
High Courts06 Feb 1968Dismissed
State of Gujarat Vs Samaj
Gujarat High Court · AIR 1969 Guj 337 : (1969) CriLJ 1498 : (1969) GLR 1000
Criminal Procedure Code, 1898 (CrPC) — Section 173, 231A, 345, 439Penal Code, 1860 (IPC) — Section 320(8), 324, 326, 345(2), 345(6)
High Courts02 Feb 1968
Adam Ahmed Vs State
Gujarat High Court · AIR 1970 Guj 185 : (1970) CriLJ 1350 : (1969) GLR 659
Criminal Procedure Code, 1898 (CrPC) — Section 539
High Courts01 Feb 1968Dismissed
Modi Narandas Chhaganlal Vs Shah Jamnadas Maneklal and Another
Gujarat High Court · AIR 1969 Guj 76 : (1969) GLR 210
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts31 Jan 1968
Natvarlal Damodardas Vs The State of Gujarat and Another
Gujarat High Court · (1969) 10 GLR 361
Criminal Procedure Code, 1898 (CrPC) — Section 517, 517, 517(1), 517(1)Penal Code, 1860 (IPC) — Section 380, 457
High Courts30 Jan 1968
Adambhai Ranabhai Vs The Regional Transport Authority and Another
Gujarat High Court · (1968) 9 GLR 674
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 67(5)Motor Vehicles Act, 1939 — Section 44, 44(1), 44(2), 44(5), 68Motor Vehicles Act, 1958 — Section 44
High Courts23 Jan 1968Dismissed
Indravadan Parshotamdas Desai and Another Vs Indravadan Ambalal Mehta and Others
Gujarat High Court · AIR 1969 Guj 251 : (1969) 10 GLR 697
Civil Procedure Code, 1908 (CPC) — Section 100, 101Constitution of India, 1950 — Article 173, 226, 227Evidence Act, 1872 — Section 115, 17, 21
High Courts16 Jan 1968
Dahya Revla and Another Vs Reva Chhita and Others
Gujarat High Court · (1970) CriLJ 425
Penal Code, 1860 (IPC) — Section 114, 182, 195, 211, 392
High Courts16 Jan 1968Partly Allowed
Bai Kanku Punamchand Kanjibhai Khristi Vs Victorbhai Kanjibhai Khristi and Others
Gujarat High Court · AIR 1969 Guj 239 : (1969) GLR 811
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 7(1)Transfer of Property Act, 1882 — Section 54, 58