High Courts16 Apr 1968Dismissed

Bai Vasanti Vs Suryaprasad Ishvarlal Patel

Gujarat High Court · AIR 1969 Guj 152 : (1969) GLR 571

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 20 Rule 7, Order 21 Rule 11, Order 23 Rule 3, 2(2)Limitation Act, 1908 — Article 182, 182(1), 182(7), 45
High Courts01 Apr 1968

Bharat Sarvodaya Mills Co. Ltd. Vs Mohatta Brothers

Gujarat High Court · AIR 1969 Guj 178 : (1969) GLR 457

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1(1), Order 30 Rule 1(2), Order 30 Rule 2, Order 30 Rule 2(2), Order 30 Rule 4Constitution of India, 1950 — Article 133(1)Contract Act, 1872 — Section 45 , 70
High Courts18 Mar 1968

Tejsingh Pratapsingh Vs State of Gujarat

Gujarat High Court · (1969) CriLJ 1286

Bombay Prohibition Act, 1949 — Section 66Constitution of India, 1950 — Article 134, 223, 226, 227Penal Code, 1860 (IPC) — Section 342, 394, 395, 397, 429
High Courts14 Mar 1968

Babusing Jodhasing Jamadar Vs State

Gujarat High Court · AIR 1969 Guj 324 : (1969) GLR 998

Criminal Procedure Code, 1898 (CrPC) — Section 260, 260(1), 537Penal Code, 1860 (IPC) — Section 323, 332, 34, 504, 506