High Courts14 Jul 1971
Patel Bachubhai Vs Bai Lalita and Others
Gujarat High Court · AIR 1972 Guj 31
Civil Procedure Code, 1908 (CPC) — Section 11, 60(1)
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,739 of 1,831
High Courts12 Jul 1971
Shubhkaran Rameshwarlal Agarwal Vs Durgaprasad Private Ltd.
Gujarat High Court · AIR 1972 Guj 208 : (1972) 13 GLR 179
Evidence Act, 1872 — Section 34
High Courts12 Jul 1971
Jagannath L. Pandya and Another Vs Manilal Nathulal
Gujarat High Court · AIR 1972 Guj 145
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)Transfer of Property Act, 1882 — Section 108
High Courts08 Jul 1971
Soni Vrajlal Jethalal Vs Soni Jadavji Govindji and Others
Gujarat High Court · AIR 1972 Guj 148 : (1972) GLR 555
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, 11, 115, 151
High Courts08 Jul 1971
Amarsing Ratansing and Another Vs Gosai Mohangir Somvargir and Others
Gujarat High Court · AIR 1972 Guj 74
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 122, 3
High Courts07 Jul 1971
Nathu and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 1972 Guj 35
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 32 Rule 1
High Courts06 Jul 1971
Tata Chemicals Limited Vs Excise Authorities
Gujarat High Court · (1971) 07 GUJ CK 0011
Central Excise Rules, 1944 — Rule 10, 10(1), 10(2), 10A, 233Central Excises and Salt Act, 1944 — Section 12, 3, 37, 6
High Courts28 Jun 1971
The State of Gujarat Vs Abdul Rehman Ismail Gurji and Another
Gujarat High Court · (1972) CriLJ 1101
Central Excises and Salt Act, 1944 — Section 19, 21Constitution of India, 1950 — Article 20Customs Act, 1962 — Section 107, 108
High Courts25 Jun 1971
Dilipbhai Chhotalal Dave Vs State of Gujarat and Others
Gujarat High Court · (1971) 12 GLR 999
Constitution of India, 1950 — Article 21, 21Criminal Procedure Code, 1898 (CrPC) — Section 270, 492, 492(1), 492(1)
High Courts18 Jun 1971
Thacker Madhavji Meghaji Vs Lalji Purshottam
Gujarat High Court · AIR 1972 Guj 37 : (1971) GLR 980
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12Civil Procedure Code, 1908 (CPC) — Section 107Transfer of Property Act, 1882 — Section 60, 76
High Courts18 Jun 1971
The Patel Mills Co. Ltd. Vs The Textile Labour Association and Another
Gujarat High Court · (1972) 13 GLR 519 : (1973) 1 LLJ 143
Payment of Bonus Act, 1965 — Section 10
High Courts16 Jun 1971
Pandya Vinodrai Ramrai Vs Lavar Prabhudas Nathuram and Others
Gujarat High Court · AIR 1972 Guj 204
Limitation Act, 1908 — Article 144, 28Transfer of Property Act, 1882 — Section 59
High Courts14 Jun 1971
The State of Gujarat Vs Shantaben
Gujarat High Court · AIR 1972 Guj 108 : (1972) 13 GLR 170
Bombay Court Fees Act, 1959 — Article 10 , 11Succession Act, 1925 — Section 217
High Courts29 Apr 1971
Jashbhai Gordhanbhai Patel and Another Vs Hasmukhlal Kalidas Patel and Another
Gujarat High Court · (1972) CriLJ 945 : (1972) GLR 617
Penal Code, 1860 (IPC) — Section 403, 406, 477A
High Courts28 Apr 1971
Navnitlal M. Shah and Others Vs Atul Drug House Ltd. and Others
Gujarat High Court · (1971) 04 GUJ CK 0001
Companies Act, 1956 — Section 397, 397(1), 398, 399, 400
High Courts22 Apr 1971
Purshottam Gulab Budh Vs Government of India
Gujarat High Court · (1971) 04 GUJ CK 0004
Central Excise Rules, 1944 — Rule 210A, 7, 9(2)
High Courts20 Apr 1971
Mumtajali Mohsinali Vs Karimunesa Hassanali and Another
Gujarat High Court · (1972) CriLJ 77 : (1972) GLR 128
Criminal Procedure Code, 1898 (CrPC) — Section 488(3), 489, 489, 489(1), 489(3)
High Courts20 Apr 1971
Kanbi Ranchhod Harji Vs The State of Gujarat
Gujarat High Court · (1971) CriLJ 1791 : (1972) GLR 436
Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts19 Apr 1971
Patel Hathibhai Dwarkadas Vs Patel Khodabhai Hargovand and Another
Gujarat High Court · (1973) CriLJ 420 : (1972) GLR 471
Penal Code, 1860 (IPC) — Section 114, 211, 366, 379, 380
High Courts31 Mar 1971
Mahammadmiya Kalumiya Vs Majidkhan Dildarkhan and Another
Gujarat High Court · (1972) CriLJ 1409
Penal Code, 1860 (IPC) — Section 497, 498