High Courts30 Aug 1971
The State of Gujarat Vs Vedva Vaghari Moti Nagji and Another
Gujarat High Court · (1973) CriLJ 148 : (1972) GLR 684
Penal Code, 1860 (IPC) — Section 114, 435, 436
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 1,738 of 1,831
High Courts30 Aug 1971
The Union of India and Another Vs The Municipal Corporation of the City of Ahmedabad
Gujarat High Court · AIR 1972 Guj 61
Motor Vehicles (Amendment) Act, 1969 — Section 110, 110(1)Motor Vehicles Act, 1939 — Section 110
High Courts27 Aug 1971
Commissioner of Income Tax, Gujarat II Vs Ramji Dayawala and Sons Pvt. Ltd.
Gujarat High Court · (1972) 85 ITR 37
Income Tax Act, 1922 — Section 23A
High Courts23 Aug 1971
Commissioner of Income Tax, Gujarat Vs Khetshibhai Madhani
Gujarat High Court · (1972) 85 ITR 315
Income Tax Act, 1961 — Section 271(1), 274, 274(1), 274(2)
High Courts23 Aug 1971Dismissed
Mohanlal Narandas Vs State of Gujarat and others
Gujarat High Court · AIR 1972 Guj 178 : (1972) 13 GLR 597
Civil Procedure Code, 1908 (CPC) — Section 80Land Acquisition (Gujarat Unification and Amendment) Act, 1963 — Section 21, 21
High Courts23 Aug 1971
Mohanlal Narandas Vs State of Gujarat and Others
Gujarat High Court · AIR 1972 Guj 178 : (1972) 13 GLR 597
Land Acquisition Act, 1894 — Section 47
High Courts21 Aug 1971
Motilal Lalchand Shah Vs L.M. Kaul and Another
Gujarat High Court · (1984) 17 ELT 294
Customs Act, 1962 — Section 11, 112, 113, 114, 121
High Courts21 Aug 1971
Thakorprasad Tribhovandas Pandya Vs The State of Gujarat and Another
Gujarat High Court · (1973) CriLJ 313 : (1972) GLR 785
Penal Code, 1860 (IPC) — Section 405, 406, 415
High Courts20 Aug 1971
Commissioner of Income Tax, Gujarat I Vs Mayur Madhukant Mehta
Gujarat High Court · (1972) 85 ITR 230
Income Tax Act, 1922 — Section 2(6A), 23A
High Courts17 Aug 1971
Pitambar Shivlal Vs Patel Hargovanbhai Amthabhai
Gujarat High Court · AIR 1972 Guj 119 : (1972) GLR 527
Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts05 Aug 1971
The State of Gujarat Vs Anilkumar Umebhai and Others
Gujarat High Court · AIR 1972 Guj 125 : (1972) 13 GLR 723
Bombay Public Trusts Act, 1950 — Section 32, 67Bombay Public Trusts Rules, 1951 — Rule 17
High Courts03 Aug 1971
Lallubhai Keshavram Joshi Vs Nirmalaben Lalluram Joshi
Gujarat High Court · AIR 1972 Guj 174 : (1972) GLR 626
Hindu Marriage (Amendment) Act, 1958 — Section 24, 28Hindu Marriage Act, 1955 — Section 23, 24, 25
High Courts02 Aug 1971
Deodatt Purshottam Patel Vs Alembic Glass Industries Ltd.
Gujarat High Court · (1972) 42 CompCas 63
Companies Act, 1956 — Section 234(6), 235, 236, 237, 251
High Courts28 Jul 1971
Kurji Jinabhai Kotecha Vs Ambalal Kanjibhai Patel
Gujarat High Court · AIR 1972 Guj 63 : (1972) GLR 334
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts28 Jul 1971
Gujarat Electricity Board Vs S.A. Jais and Co. and Others
Gujarat High Court · AIR 1972 Guj 192
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 92
High Courts28 Jul 1971
Thakkar Anandhi Parshottamdas and Others Vs Dharamshi Kalabhai and Others
Gujarat High Court · AIR 1972 Guj 70 : (1972) GLR 819
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Jul 1971
Special Land Acquisition Officer, Baroda Vs Sushilaben Chhanganlal Thakkar and Another
Gujarat High Court · AIR 1972 Guj 189
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32Land Acquisition Act, 1894 — Section 23
High Courts21 Jul 1971
Amratlal Ramanlal and Others Vs The State of Gujarat and Others
Gujarat High Court · AIR 1972 Guj 260
Constitution of India, 1950 — Article 14, 226
High Courts20 Jul 1971
Ambalal Morarji Soni Vs Union of India and Others
Gujarat High Court · AIR 1972 Guj 126 : (1972) 13 GLR 117
Customs Act, 1962 — Section 110(2), 124, 153Gold (Control) Act, 1968 — Section 79
High Courts15 Jul 1971
Chimanlal Chhaldas Patel Vs Lilachand Veniram Panchal and Another
Gujarat High Court · AIR 1972 Guj 26 : (1971) GLR 732
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7, 151, 75