COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 1,701 of 1,831

High Courts23 Apr 1976

Jadeja Shivubha Dolubha Vs Gujarat State Road Transport Corporation

Gujarat High Court · (1977) 18 GLR 656

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 16, 16Motor Vehicles Act, 1988 — Section 110F

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High Courts21 Apr 1976

In Re: Shahibag Entrepreneurs P. Ltd. and Others

Gujarat High Court · (1976) 46 CompCas 642

Companies Act, 1956 — Section 391, 394, 394(1)

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High Courts19 Apr 1976

Brahmchari Satyanarayan Maharaj Vs Kantilal L. Dave and Others

Gujarat High Court · (1976) CriLJ 1806 : (1976) GLR 979

Criminal Procedure Code, 1973 (CrPC) — Section 106, 144, 145, 203, 204

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High Courts19 Apr 1976

State of Gujarat Vs Haribhai Motichand

Gujarat High Court · (1976) 17 GLR 1172

Prevention of Food Adulteration Act, 1954 — Section 16(a)(i), 16(a)(i)Prevention of Food Adulteration Rules, 1955 — Rule 8

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High Courts15 Apr 1976

Commissioner of Income Tax, Gujarat Vs Cellulose Products of India Ltd.

Gujarat High Court · (1985) 151 ITR 532

Income Tax Act, 1961 — Section 253, 254, 84

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High Courts14 Apr 1976

Commissioner of Income Tax Vs Prakash Industries

Gujarat High Court · (1976) 04 GUJ CK 0011

Income Tax Act, 1961 — Section 2(14), 45

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High Courts14 Apr 1976

Goswami Vrajraiji Ranchhodlalji Maharaj Vs Controller of Estate Duty, Gujarat-I

Gujarat High Court · (1976) 1 GLR 967 : (1978) 112 ITR 851

Estate Duty Act, 1953 — Section 5, 6Hindu Succession Act, 1956 — Section 14Hindu Womens Right to Property Act, 1937 — Section 3

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High Courts08 Apr 1976

Nanduben Dayalji Vs Bhatia Ranchhoddas Lalji and Another

Gujarat High Court · AIR 1977 Guj 173 : (1977) 18 GLR 140

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(1), 13Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 111

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High Courts06 Apr 1976

Ramniklal Chhotalal Vs Commissioner of Gift-Tax Gujarat

Gujarat High Court · (1976) 04 GUJ CK 0009

Gift Tax Act, 1958 — Section 16(1)

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High Courts06 Apr 1976

Commissioner of Income Tax, Gujarat-I Vs Ramjibhai Hirjibhai and Sons

Gujarat High Court · (1977) 110 ITR 411

Income Tax Act, 1961 — Section 139, 139(1), 139(2), 139(4), 139(8)Income Tax Rules, 1962 — Rule 117A

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High Courts05 Apr 1976

Patel Mohanlal Prabhudas and Others Vs Bai Rai and Others

Gujarat High Court · (1977) 18 GLR 442

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 25A, 25A

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High Courts05 Apr 1976

Gujarat Ginning and Mfg. Co. Ltd. Vs Commissioner of Income Tax, Gujarat I.

Gujarat High Court · (1977) 107 ITR 590

Income Tax Act, 1961 — Section 110, 14, 22, 23, 24

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High Courts02 Apr 1976

Kansara Mohanlal Kanji Vs Chhipa Darji Nathubhai

Gujarat High Court · (1977) 18 GLR 398

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(k), 13(1)(k)

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High Courts01 Apr 1976

Sarabhai Chemicals Ltd., Baroda Vs Ambaram Amtharam Patel

Gujarat High Court · (1977) 35 FLR 15 : (1977) 18 GLR 455 : (1978) 1 LLJ 105

Industrial Disputes Act, 1947 — Section 2Payment of Gratuity Act, 1972 — Section 2, 4Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2

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High Courts01 Apr 1976