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Gujarat High Court judgments

36,606 judgments · page 1,700 of 1,831

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High Courts20 Jul 1976

Bhagawati Prasad G. Bhatt Vs State of Gujarat and Others

Gujarat High Court · (1977) 1 GLR 562 : (1978) 1 LLJ 215

Bombay Civil Services Rules, 1959 — Rule 17, 74Bombay Police Act, 1951 — Section 5Civil Defence Act, 1968 — Section 5
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High Courts15 Jul 1976

Iron Rolling Mills (Pvt.) Ltd. Vs V.C. Ghose, Assistant Collector, Central Excise, Ahmedabad

Gujarat High Court · (1976) 07 GUJ CK 0001

Central Excise Rules, 1944 — Rule 10 , 233Central Excises and Salt Act, 1944 — Section 35
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High Courts13 Jul 1976

Balubhai Amidas Khristi Vs State of Gujarat and Others

Gujarat High Court · (1978) 19 GLR 535

Arms Act, 1959 — Section 19(f)Bombay Prevention of Gambling Act, 1887 — Section 5, 5Penal Code, 1860 (IPC) — Section 324, 326
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High Courts09 Jul 1976Allowed

Sim Maneklal Industries Ltd. Vs V.K. Jain

Gujarat High Court · (1979) 4 ELT 150

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High Courts08 Jul 1976

Baroda Goods Transport Service Vs The Union of India (UOI) and Another

Gujarat High Court · (1977) 18 GLR 597

Defence of India Act, 1971 — Section 6(d)Defence of India Rules, 1971 — Rule 20, 20(a)(ii)
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High Courts07 Jul 1976

S.P. Srivastav Vs State of Gujarat

Gujarat High Court · (1976) 07 GUJ CK 0010

Central Excises and Salt Act, 1944 — Section 9(2)
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High Courts05 Jul 1976

Satsangi Shishuvihar Kelavani Trust and Others Vs P.N. Patel and Others

Gujarat High Court · (1977) 18 GLR 615

Gujarat Secondary Education Act, 1972 — Section 36(1)(b), 36(1)(b) , 36(2)Gujarat University Act, 1949 — Section 51A, 52 AIndustrial Disputes Act, 1947 — Section 11A
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High Courts01 Jul 1976

Navinchandra A. Shah and Another Vs The Modasa Nagar Panchayat and Another

Gujarat High Court · (1977) 18 GLR 762

Bombay Municipal Boroughs Act, 1925 — Section 73Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 32
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High Courts28 Jun 1976

Commissioner of Income Tax, Gujarat-I Vs Mafatlal Chandulal and Co. Ltd and Another

Gujarat High Court · (1977) 107 ITR 489

Income Tax Act, 1961 — Section 34 , 34(3)Super Profits Tax Act, 1963 — Rule 1 , 3Wealth Tax Act, 1957 — Section 2 , 7(2)
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High Courts28 Jun 1976

Rambhai Jethabhai Patel Vs Commissioner of Income Tax, Gujarat-I

Gujarat High Court · (1977) 108 ITR 771

Income Tax Act, 1961 — Section 113, 113(1), 113(3), 113(4), 113(5)
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High Courts26 May 1976

Kottam Raju Vikram Rao Vs State of Gujarat

Gujarat High Court · (1977) 18 GLR 107

Criminal Procedure Code, 1973 (CrPC) — Section 161, 161(3), 161(3)Evidence Act, 1872 — Section 124Explosives Act, 1884 — Section 5(3)(a)(b)
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High Courts06 May 1976

Smt. Sarla Shyamasunder Purohit Vs Anandrai Harishanker Trivedi and Another

Gujarat High Court · (1977) 18 GLR 581

Guardians and Wards Act, 1890 — Section 25
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High Courts06 May 1976

Pankaj Oil Mills Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · AIR 1978 Guj 226 : (1978) 115 ITR 824

Income Tax Act, 1961 — Section 24, 43(5), 73
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High Courts04 May 1976

Hindustan Brown Bovari, Ltd., Baroda Vs C.A. Panchal

Gujarat High Court · (1977) 18 GLR 498 : (1977) 2 LLJ 127

Gratuity Act, 1972 — Section 2, 4Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2
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High Courts03 May 1976

Jayantilal Kalabhai Mehta Vs Ratilal Gulabdas Mehta

Gujarat High Court · (1977) 18 GLR 374

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 10, 10, 10A, 10A, 10AA
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High Courts03 May 1976

Addl. Commissioner of Income Tax, Gujarat Vs I.M. Patel and Co.

Gujarat High Court · (1977) 107 ITR 214

Income Tax Act, 1961 — Section 12(5), 133, 139(1), 139(2), 139A
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High Courts30 Apr 1976

Anandji Haridas and Co., Pvt. Ltd. Vs State of Gujarat

Gujarat High Court · (1977) 18 GLR 271

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 35(3), 35
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High Courts29 Apr 1976

Punjabhai Prabhudas and Co. and others Vs Sakinaben Mohamabhai and others

Gujarat High Court · (1976) 04 GUJ CK 0019

Limitation Act, 1963 — Section 1, 6, 7
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High Courts29 Apr 1976Dismissed

Punjabhai Prabhudas and Company and Others Vs Sakinaben Mohamadbhai and Others

Gujarat High Court · (1977) ACJ 44 : AIR 1977 Guj 179

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1), 151Limitation Act, 1963 — Section 6, 6, 7Motor Vehicles Act, 1939 — Section 110A, 110A(3), 96, 96(2)
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High Courts27 Apr 1976

Udayan Chinubhai and Others Vs Commissioner of Income Tax and Another

Gujarat High Court · (1978) 111 ITR 584

Income Tax Act, 1961 — Section 5
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