COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,549 of 1,768

High Courts08 Oct 1985

Commissioner of Income Tax, Gujarat-II Vs Ahmedabad Maskati Cloth Dealers Co-operative Warehouses Society Ltd.

Gujarat High Court · (1986) 50 CTR 283 : (1986) 162 ITR 142

Income Tax Act, 1961 — Section 10(29), 23, 80P, 80P(2), 81

High Courts08 Oct 1985

State of Gujarat Vs Karamsi Nayabhai Patel

Gujarat High Court · (1986) 1 GLR 673

Criminal Procedure Code, 1973 (CrPC) — Section 438, 44(1), 44(2)Evidence Act, 1872 — Section 27

High Courts04 Oct 1985

Kathi Harsur Rukhad Vs State of Gujarat and Others

Gujarat High Court · (1986) CriLJ 1627 : (1986) 1 GLR 682

Constitution of India, 1950 — Article 226Gujarat Police Act, 1951 — Section 2, 55, 56, 57, 59

High Courts03 Oct 1985

S.H. Sanghvi Vs State of Gujarat and Another

Gujarat High Court · (1986) 1 GLR 222

Bombay Civil Services Rules, 1959 — Rule 327, 327

High Courts03 Oct 1985

Ansuyaben Hemantsingh Jadeja Vs Anirudhsinh Harisinh Zala and Another

Gujarat High Court · (1986) 2 GLR 1303

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 114(g), 114(g)

High Courts03 Oct 1985

Nandkishore Sakarlal Vs Controller of Estate Duty

Gujarat High Court · (1987) 163 ITR 199

Estate Duty Act, 1953 — Section 9(2)

High Courts03 Oct 1985

Commissioner of Income Tax Vs Visnagar Taluka Mazdoor Sahakari Mandali Limited

Gujarat High Court · (1986) 51 CTR 57 : (1987) 163 ITR 224

Income Tax Act, 1961 — Section 27, 28, 36(1), 37

High Courts03 Oct 1985

Whitco Ltd. Vs Collector of Central Excise and Another

Gujarat High Court · (1986) 1 GLR 246

High Courts01 Oct 1985

Commissioner of Income Tax Vs Khodidas Motiram Panchal

Gujarat High Court · (1986) 50 CTR 166 : (1986) 161 ITR 99

Income Tax Act, 1961 — Section 261, 28, 29, 30, 31

High Courts01 Oct 1985

Commissioner of Income Tax Vs Namlabhai Bhanabhai

Gujarat High Court · (1986) 51 CTR 27 : (1987) 163 ITR 189

Income Tax Act, 1961 — Section 132, 139(2), 142(1), 144, 271(1)

High Courts30 Sept 1985

Gujarat State Road Transport Corporation Vs Minaxiben Ranchhodbhai Chauhan and Others

Gujarat High Court · (1986) 2 ACC 143

High Courts30 Sept 1985

V.S. Makwana Vs Jagdishkumar Karsandas and Another

Gujarat High Court · (1986) 1 GLR 710

Bombay Shops and Establishments Act, 1948 — Section 52(b), 52(b), 52(e)

High Courts27 Sept 1985

COMMISSIONER OF WEALTH TAX Vs SMT. JAMNABAI TOPANDAS and Others

Gujarat High Court · (1986) 51 CTR 283

Land Acquisition Act, 1894 — Section 18

High Courts27 Sept 1985

Commissioner of Wealth Tax Vs Jamnabai Topandas and Others

Gujarat High Court · (1986) 51 CTR 283

Land Acquisition Act, 1894 — Section 11, 18, 26Wealth Tax Act, 1957 — Section 27(2)

High Courts25 Sept 1985

Patel Vimlaben Bhailalbhai Vs Motavar Chhotabhai Ishwarbhai and Others

Gujarat High Court · (1986) 1 GLR 270

Contract Act, 1872 — Section 128, 145, 145

High Courts25 Sept 1985

Shri Sanyojan Co-operative Housing Society Ltd. Vs Surajben and Others

Gujarat High Court · AIR 1986 Guj 118 : (1985) 2 GLR 1340

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 80, 9Land Acquisition Act, 1894 — Section 11, 16, 17, 17(4), 3Land Acquisition Rules — Rule 1, 2

High Courts25 Sept 1985

Chandulal Alias Maganlal Devchand Vs B.B. Chavda Superintendent of Custom and Another

Gujarat High Court · (1986) 1 GLR 500

Customs Act, 1962 — Section 108, 135(1)(b), 135(1)(b), 135(1)(b)(ii)

High Courts24 Sept 1985

Datu Chimanrao Marathe Vs State of Gujarat

Gujarat High Court · (1986) CriLJ 1998 : (1986) 2 GLR 1044

Constitution of India, 1950 — Article 161, 72Criminal Procedure Code, 1973 (CrPC) — Section 428, 432, 433, 433APenal Code, 1860 (IPC) — Section 302, 55

High Courts24 Sept 1985

Food Corporation of India Employees Union (Ahmedabad Unit) and Others Vs Food Corporation of India and Others

Gujarat High Court · (1986) 1 GLR 341

Food Corporations Act, 1964 — Section 45, 45

High Courts24 Sept 1985

Abdul Rasid Abdul Hamid Shaikh Vs Commissioner of Police and Another

Gujarat High Court · (1986) 2 GLR 759 : (1986) 2 GLR 1120

Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3, 3