High Courts23 Oct 1985
Commissioner of Income Tax Vs Shantilal Rugnathji Desai
Gujarat High Court · (1987) 163 ITR 245
Income Tax Act, 1961 — Section 155, 155(5), 2(47), 33, 34
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,548 of 1,768
High Courts21 Oct 1985
Commissioner of Income Tax Vs Kutch Oil and Allied Industries Pvt. Ltd.
Gujarat High Court · (1986) 50 CTR 37 : (1987) 163 ITR 237
Finance Act, 1974 — Section 2(8)
High Courts21 Oct 1985
Laxmichand Vardhaji Vs Collector of Banaskantha and Another
Gujarat High Court · (1986) 1 GLR 476
Constitution of India, 1950 — Article 227, 227
High Courts18 Oct 1985
Minor Rehman Suleman represented by His First Friend and Guardian Sulemanbhai Vs Faridmiyan Ashramiyan Pathan and Others
Gujarat High Court · (1985) 2 ACC 568
High Courts18 Oct 1985
Kaira District Co-operative Milk Producers'' Union Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1986) 55 CTR 208 : (1986) 162 ITR 496
Income Tax Act, 1961 — Section 32, 32(1), 33, 43, 84
High Courts18 Oct 1985
The New India Assurance Co. Ltd. Vs The Gujarat State Road Transport Corporation and Others
Gujarat High Court · (1986) 1 ACC 154
High Courts17 Oct 1985
The New India Assurance Co. Ltd. Vs Rajuben Rambhai and Others
Gujarat High Court · (1986) 2 ACC 40
High Courts16 Oct 1985
Gujarat State Road Transport Corporation Vs Jagannath Gorakhanath and Others
Gujarat High Court · (1986) 1 ACC 150 : (1987) ACJ 730
High Courts16 Oct 1985
Gujarat State Road Transport Corporation Vs Dhuljibhai Dhulabhai Patel and Another
Gujarat High Court · (1986) 1 ACC 5
High Courts15 Oct 1985
Suleman Isa Vs Union of India (UOI) and Others
Gujarat High Court · (1986) 1 GLR 529
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 3(1)Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5), 22(5)
High Courts14 Oct 1985Allowed
United India Insurance Co. Ltd. Vs Jagatsinh Valsinh and Others
Gujarat High Court · (1985) 10 GUJ CK 0034
High Courts14 Oct 1985
Supdt. of Post Offices and Others Vs Pratap Ghelabhai Maru and Others
Gujarat High Court · (1986) 1 ACC 221 : (1987) ACJ 674
Motor Vehicles Act, 1988 — Section 110, 110
High Courts14 Oct 1985
Jitubhai Jibhaibhai Solanki Vs District Magistrate and Another
Gujarat High Court · (1986) 2 GLR 995
Constitution of India, 1950 — Article 22(5)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3, 3, 3(2)
High Courts14 Oct 1985Dismissed
Vrajlal Laxmidas Ladani Vs Legal Heirs of deceased Abdulhasan Sida
Gujarat High Court · (1985) 10 GUJ CK 0008
Workmens Compensation Act, 1923 — Section 5
High Courts11 Oct 1985
Mohmad Umar Gulam Rasul Varo Vs District Collector and Others
Gujarat High Court · (1986) 2 GLR 1431
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 438
High Courts11 Oct 1985
Bank of Baroda, Ahmedabad Vs Rabari Bachubhai Hirabhai and Others
Gujarat High Court · (1986) ACJ 137 : AIR 1987 Guj 1 : (1986) 1 GLR 144
Contract Act, 1872 — Section 172Motor Vehicles Act, 1939 — Section 110
High Courts10 Oct 1985
Association of Officers G.S.F.C., Baroda and Others Vs Gujarat State Fertilizers Company and Another
Gujarat High Court · (1986) 1 GLR 356 : (1986) 2 LLJ 238
Companies Service Rules, 1982 — Rule 44Constitution of India, 1950 — Article 226
High Courts09 Oct 1985
Mohmad Rafiq Alias Chino Mohmad Safi Vs State of Gujarat
Gujarat High Court · (1986) 2 GLR 1095
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(2), 397, 397(2)
High Courts09 Oct 1985
Commissioner of Income Tax Vs Imtiaz U. Digmar
Gujarat High Court · (1986) 51 CTR 175 : (1987) 163 ITR 229
Income Tax Act, 1961 — Section 271(1)
High Courts08 Oct 1985
Nagindas Tarachand Kothari Vs State of Gujarat
Gujarat High Court · (1986) 1 GLR 577
Criminal Procedure Code, 1973 (CrPC) — Section 219, 219, 464, 464Gujarat Co-operative Societies Act, 1961 — Section 81Penal Code, 1860 (IPC) — Section 201, 201, 408, 408