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Gujarat High Court judgments

35,350 judgments · page 1,547 of 1,768

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High Courts25 Nov 1985

The New India Assurance Co. Ltd. Vs Rambahadursingh Ghandrapaisingh Rajput and Others

Gujarat High Court · (1986) 1 ACC 400 : (1987) ACJ 81

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High Courts25 Nov 1985

Harshadbhai C. Patel Vs Indravadan P. Shah and Another

Gujarat High Court · (1986) 1 GLR 643

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 156(3), 200, 200, 201(1)
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High Courts23 Nov 1985

Merabhai Chughabhai Kuvadia Vs State of Gujarat

Gujarat High Court · (1986) 1 GLR 549

Criminal Procedure Code, 1973 (CrPC) — Section 167(2)(a), 167(2)(a), 207, 208, 209Penal Code, 1860 (IPC) — Section 302
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High Courts22 Nov 1985

Girishbhai Babubhai Raja Vs Hansaben Girishchandra and Another

Gujarat High Court · (1986) 1 GLR 630

Constitution of India, 1950 — Article 141, 141
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High Courts20 Nov 1985

Narendra G. Bhatt and Another Vs P.N. Roychaudhary and Others

Gujarat High Court · (1986) 2 GLR 763

Gujarat Gram and Nagar Panchayats Election Rules, 1962 — Rule 4, 43, 43Gujarat Panchayats Act, 1961 — Section 21
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High Courts19 Nov 1985

R.G. Makwana Vs Gujarat State Road Transport Corporation and Another

Gujarat High Court · (1986) 1 GLR 392 : (1987) 1 LLJ 172

Industrial Disputes Act, 1947 — Section 2, 4
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High Courts08 Nov 1985

Mansukhlal A. Doshi Vs State of Gujarat

Gujarat High Court · (1986) 2 GLR 1090

Bombay Civil Services Rules, 1959 — Rule 161, 161(1)(aa)(i)
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High Courts08 Nov 1985

Ajit K. Shahani and Another Vs Gujarat Public Service Commission and Another

Gujarat High Court · (1986) 1 GLR 347

Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 8(5)
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High Courts07 Nov 1985

Commissioner of Income Tax Vs Saurashtra Cement and Chemicals Industries Ltd. Saurashtra Cement and Chemicals Industries Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1986) 56 CTR 172 : (1987) 163 ITR 258

Income Tax Act, 1961 — Section 80G
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High Courts07 Nov 1985

Commissioner of Income Tax Vs Saurashtra Cement and Chemicals Industries Ltd.

Gujarat High Court · (1986) 27 TAXMAN 419

Income Tax Act, 1961 — Section 256(1), 80G
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High Courts06 Nov 1985

Ayubkhan Vs State of Gujarat and Others

Gujarat High Court · (1987) CriLJ 1 : (1986) 1 GLR 543

Constitution of India, 1950 — Article 226
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High Courts05 Nov 1985

Commissioner of Wealth-tax Vs Kasturbhai Mayabhai

Gujarat High Court · (1986) 51 CTR 309 : (1987) 164 ITR 107

Wealth Tax Act, 1957 — Section 14, 16, 16A, 16A(1), 16A(5)Wealth Tax Rules, 1957 — Rule 1BB
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High Courts01 Nov 1985

Jayesh Hemchandra Belsare Vs Registrar, Bhavnagar University and Others

Gujarat High Court · (1986) 1 GLR 604

Bar Council of India Rules, 1975 — Rule 1Bhannagar University Act, 1978 — Section 35(4)Constitution of India, 1950 — Article 246
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High Courts31 Oct 1985

Urmilaben Champaklal Jaiswal Vs Commissioner of Police and Another

Gujarat High Court · (1986) 2 GLR 1101

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5ACriminal Procedure Code, 1973 (CrPC) — Section 161Gujarat Prevention of Anti-social Activities Act, 1985 — Section 6
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High Courts31 Oct 1985

Govindbhai Mujljibhai Parmar and Others Vs J. Mahapatra Dy. Police Commissioner and Another

Gujarat High Court · (1986) 1 GLR 277

Bombay Prohibition Act, 1949 — Section 66(1)(b), 66(1)(b) , 85(1)Constitution of India, 1950 — Article 311(2)Penal Code, 1860 (IPC) — Section 114, 394
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High Courts31 Oct 1985

Ramesh Chandra Gupta Vs Union of India (UOI) and Another

Gujarat High Court · (1986) 1 GLR 485

Constitution of India, 1950 — Article 14, 14
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High Courts28 Oct 1985

Chotumal Sugansingh Rajput Vs State of Gujarat and Another

Gujarat High Court · (1986) 1 GLR 688

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9(1)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(1), 3(4)
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High Courts25 Oct 1985

Commissioner of Income Tax Vs M.K. Brothers

Gujarat High Court · (1986) 52 CTR 228 : (1987) 163 ITR 249 : (1987) 30 TAXMAN 547

Income Tax Act, 1961 — Section 155(5), 2(47), 271(1), 34(3)
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High Courts23 Oct 1985

Commissioner of Income Tax Vs Baroda Industrial Development Corpn. Ltd.

Gujarat High Court · (1986) 24 TAXMAN 36

Income Tax Act, 1961 — Section 11(1), 11(1)(a), 14, 145(1), 60
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High Courts23 Oct 1985

Commissioner of Income Tax Vs Ganga Charity Trust Fund

Gujarat High Court · (1986) 53 CTR 365 : (1986) 162 ITR 612

Income Tax Act, 1961 — Section 11(1), 14, 145, 145(1), 60
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