High Courts25 Jan 1993
Controller of Estate Duty Vs Anilchandra Gokalbhai
Gujarat High Court · (1993) 203 ITR 124
Estate Duty Act, 1953 — Section 10Income Tax Act, 1961 — Section 256(2)
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,467 of 1,768
High Courts25 Jan 1993
Soni Chimanlal Jethalal Vs State of Gujarat and Another
Gujarat High Court · (1994) 2 GLR 1100
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 380, 414, 452, 452(5), 454
High Courts22 Jan 1993
State of Gujarat Vs Dipak Lalbhai and Co.
Gujarat High Court · (1993) 01 GUJ CK 0029
Gujarat Sales Tax Act, 1969 — Section 18, 19A, 62, 69
High Courts22 Jan 1993
Haji Musa Ismail Vs District Education Officer and Another
Gujarat High Court · (1993) 1 GLR 377
Gujarat Secondary Education Act, 1972 — Section 17, 17(26), 34, 35, 40A
High Courts21 Jan 1993Allowed
Ushaben Ganpatsinh Barad Vs Devendrasinh Ramsinh Raj and Another
Gujarat High Court · (1994) 2 DMC 211 : (1994) 1 GLR 427
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts21 Jan 1993
Deepak Anubhai Shah Vs Commissioner of Income Tax
Gujarat High Court · (1993) 111 CTR 103 : (1993) 201 ITR 577
Income Tax Act, 1961 — Section 45, 48, 48(1), 49(1), 55(3)
High Courts20 Jan 1993
State of Gujarat Vs Asian Aerosol
Gujarat High Court · (1993) 01 GUJ CK 0030
Gujarat Sales Tax Act, 1969 — Section 2, 2(16), 62, 69, 7
High Courts20 Jan 1993
Orient Trading Co. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 113 CTR 328 : (1993) 202 ITR 481
Gujarat Sales Tax Act, 1969 — Section 45, 45(5)Income Tax Act, 1961 — Section 28, 37
High Courts20 Jan 1993
Dhirajlal Shamji Vs Babugar Nathugar and Another
Gujarat High Court · (1993) 2 GLR 1307
Penal Code, 1860 (IPC) — Section 323, 323, 404, 404, 447
High Courts19 Jan 1993
Sarabhai Sons (P.) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 110 CTR 305 : (1993) 201 ITR 464
Income Tax Act, 1961 — Section 36, 57
High Courts19 Jan 1993
State of Gujarat Vs Patel Oil Mills
Gujarat High Court · (1993) 01 GUJ CK 0028
Gujarat Sales Tax Act, 1969 — Section 15, 2, 2(28), 25, 29
High Courts19 Jan 1993
Kikani Gordhandas and Co. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 111 CTR 119 : (1993) 200 ITR 678
Income Tax Act, 1961 — Section 265(1), 271, 274
High Courts19 Jan 1993
Quality Chemicals Vs State of Gujarat
Gujarat High Court · (1993) 01 GUJ CK 0002
Bombay Sales Tax Act, 1959 — Section 52Gujarat Sales Tax Act, 1969 — Section 18, 19A, 45(6), 69
High Courts18 Jan 1993
Kodarlal Keshavlal Vs State of Gujarat and Another
Gujarat High Court · (1993) 1 GLR 816
Bombay Police Act, 1951 — Section 25(2)(c), 5(b), 5(b)Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 34
High Courts18 Jan 1993
V. Patel Dineshkumar Vs State of Gujarat
Gujarat High Court · (1993) 01 GUJ CK 0009
Central Sales Tax Act, 1956 — Section 9(2)Gujarat Sales Tax Act, 1969 — Section 45(6), 46A, 5, 69(1)
High Courts15 Jan 1993
State of Gujarat Vs Avani Underwear Co.
Gujarat High Court · (1993) 01 GUJ CK 0022
Gujarat Sales Tax Act, 1969 — Section 55, 55(2), 65, 66, 66(5)
High Courts15 Jan 1993
State Trading Corporation of India Ltd. Vs State of Gujarat
Gujarat High Court · (1993) 01 GUJ CK 0011
Central Sales Tax Act, 1956 — Section 3, 9, 9(2)Gujarat Sales Tax Act, 1969 — Section 45, 47, 47(1), 47(4A), 69
High Courts28 Dec 1992
Babaldas Becharbhai Chavda Vs State of Gujarat and Others
Gujarat High Court · (1993) 1 GLR 317
Criminal Procedure Code, 1973 (CrPC) — Section 9(1), 9(2), 9(3)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14
High Courts24 Dec 1992
Gordhanbhai Shankerbhai Thaker Vs State of Gujarat
Gujarat High Court · (1993) 1 GLR 516
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts24 Dec 1992Dismissed
Manoharlal Mulchand Gandhi Vs Savitaben Mulchand and Others
Gujarat High Court · (1994) 1 DMC 352
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 399, 401