High Courts02 Feb 1993
Commissioner of Income Tax Vs Gujarat State Fertilizers Company Ltd.
Gujarat High Court · (1993) 203 ITR 526
Income Tax Act, 1961 — Section 32, 33, 33(6)
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,466 of 1,768
High Courts01 Feb 1993
Industrial Machinery Manufacturers Pvt. Ltd. Vs Commissioner of Income Tax (No. 1)
Gujarat High Court · (1993) 203 ITR 438
Income Tax Act, 1961 — Section 139, 37
High Courts01 Feb 1993
Dalpatbhai Damjibhai Vs Commissioner of Income Tax
Gujarat High Court · (1994) 205 ITR 144
Income Tax Act, 1961 — Section 143, 143(1), 143(2), 143(3), 171
High Courts30 Jan 1993
Valjibhai H. Patel Vs S.N. Sundaram and Others
Gujarat High Court · (1995) 1 GLR 807
Constitution of India, 1950 — Article 14, 14, 16, 16, 216
High Courts30 Jan 1993
M.K. Industries Vs State of Gujarat
Gujarat High Court · (1993) 01 GUJ CK 0006
Gujarat Sales Tax Act, 1969 — Section 69
High Courts29 Jan 1993
Udyan Gajjar Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 224
Income Tax Act, 1961 — Section 45, 52, 52(1), 52(2)
High Courts29 Jan 1993
Anil Starch Products Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 386
Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 32, 35, 35(1), 35(2), 80J
High Courts29 Jan 1993
Nitin Transport Vs Commissioner of Income Tax
Gujarat High Court · (1993) 01 GUJ CK 0019
Income Tax Act, 1961 — Section 273A
High Courts29 Jan 1993
Maneka Co-op. Housing Society Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (1994) 1 GLR 50
General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 16, 16, 17, 17, 4
High Courts29 Jan 1993
Commissioner of Income Tax Vs Mana G. Sarabhai
Gujarat High Court · (1993) 203 ITR 366
Income Tax Act, 1961 — Section 52, 52(1), 52(2)
High Courts29 Jan 1993
Commissioner of Income Tax Vs Sahitya Trust
Gujarat High Court · (1993) 111 CTR 186 : (1993) 203 ITR 349
Income Tax Act, 1961 — Section 13(1), 13(2), 13(3)
High Courts29 Jan 1993
Indequip Chemdye (P.) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 280
Gujarat Sales Tax Act, 1969 — Section 45Income Tax Act, 1961 — Section 37
High Courts28 Jan 1993
Chimanbhai Kashibhai Patel Vs Commissioner of Gift-tax Commissioner of Gift-tax Vs Chimanbhai Kashibhai Patel
Gujarat High Court · (1993) 111 CTR 83 : (1993) 203 ITR 57
Gift Tax Act, 1958 — Section 6
High Courts28 Jan 1993
Commissioner of Income Tax Vs Karamchand Premchand Pvt. Ltd.
Gujarat High Court · (1993) 111 CTR 117 : (1994) 208 ITR 561
Income Tax Act, 1961 — Section 147, 256(1), 34(3)
High Courts28 Jan 1993
Pankaj Amrutlal Vs State of Gujarat and Others
Gujarat High Court · (1993) 1 GLR 416
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 302, 302
High Courts27 Jan 1993
Synbiotics Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 162
Income Tax Act, 1961 — Section 32, 35, 35(1), 40A(7)
High Courts27 Jan 1993
A.B. Parikh Vs Income Tax Officer
Gujarat High Court · (1993) 111 CTR 16 : (1993) 203 ITR 186
Income Tax Act, 1961 — Section 146, 147, 148, 149, 150(1)
High Courts27 Jan 1993
S.D.M. Basha Vs D.I.G. of Police, Wireless Communication and Others
Gujarat High Court · (1993) 1 GLR 877 : (1993) 2 LLJ 1150
Constitution of India, 1950 — Article 226
High Courts25 Jan 1993
T.K. Dutta Vs National Textile Corporation (Gujarat) Ltd. and Others
Gujarat High Court · (1993) 2 GLR 1776
Constitution of India, 1950 — Article 14Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 14(2), 14(2)
High Courts25 Jan 1993
H.S. Brothers Vs Commissioner of Income Tax
Gujarat High Court · (1993) 200 ITR 715
Income Tax Act, 1922 — Section 12BIncome Tax Act, 1961 — Section 45