High Courts11 Feb 1993
MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs COMMISSIONER OF Income Tax.
Gujarat High Court · (1993) 112 CTR 224 : (1993) 203 ITR 601
Income Tax Act, 1961 — Section 256(1), 256(1)
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,465 of 1,768
High Courts11 Feb 1993
Navnitbhai Gordhandas Chokshi Vs Appropriate Authority
Gujarat High Court · (1993) 02 GUJ CK 0006
Income Tax Act, 1961 — Section 269UJ
High Courts10 Feb 1993
Rashmi Enterprises Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0045
Gujarat Sales Tax Act, 1969 — Section 18, 19A, 19B, 4(2), 49
High Courts10 Feb 1993
Commissioner of Income Tax Vs Otto Weyeneth
Gujarat High Court · (1993) 02 GUJ CK 0038
Income Tax Act, 1961 — Section 10(14), 256(1), 5(1), 9(1)
High Courts10 Feb 1993
SLM Maneklal Industries Vs Commissioner of Income Tax
Gujarat High Court · (1993) 02 GUJ CK 0020
Income Tax Act, 1961 — Section 256(1)
High Courts10 Feb 1993
Commissioner of Income Tax Vs Chandrakant C. Gandhi
Gujarat High Court · (1993) 02 GUJ CK 0008
Income Tax Act, 1961 — Section 256(1), 49(1)
High Courts08 Feb 1993
New Jehangir Vakil Mills Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 02 GUJ CK 0039
Income Tax Act, 1961 — Section 256(1)
High Courts08 Feb 1993
Suhrid Geigy Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 02 GUJ CK 0036
Income Tax Act, 1961 — Section 256(1), 28, 37
High Courts08 Feb 1993
Suhrid Geigy Limited Vs Commissioner of Income Tax
Gujarat High Court · (1993) 02 GUJ CK 0022
Income Tax Act, 1961 — Section 256(1), 28, 35(2), 37
High Courts08 Feb 1993
R. Krishnamurthy Vs Commissioner of Income Tax
Gujarat High Court · (1993) 204 ITR 47
Income Tax Act, 1961 — Section 277, 45, 53, 54
High Courts08 Feb 1993
Principal, Sardar Patel High School and Another Vs Chunibhai Nathubhai Raval and Another
Gujarat High Court · (1993) 1 GLR 642
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 73Gujarat Secondary Education Act, 1972 — Section 36(1)
High Courts05 Feb 1993
Gandabhai Ranchhodji Gandhi Vs Noshir Ka Vasji Sabowala and Others
Gujarat High Court · AIR 1994 Guj 18 : (1993) 1 GLR 238
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(3), 13(1)Evidence Act, 1872 — Section 116Succession Act, 1925 — Section 213, 227
High Courts05 Feb 1993
Metta Embo Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0035
Gujarat Sales Tax Act, 1969 — Section 69(1)
High Courts04 Feb 1993
State of Gujarat Vs Mahesh Nagardas Thakore
Gujarat High Court · (1993) 1 GLR 893
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts04 Feb 1993
Saurashtra Cement and Chemical Industries Vs Commissioner of Income Tax
Gujarat High Court · (1993) 203 ITR 540
Income Tax Act, 1961 — Section 154, 256(1)
High Courts04 Feb 1993
Commissioner of Income Tax Vs Sarabhai Sons Pvt. Ltd.
Gujarat High Court · (1993) 02 GUJ CK 0007
Income Tax Act, 1961 — Section 256(1), 52(2), 80J
High Courts03 Feb 1993
Induben Vrajlal Rabari and Another Vs Vrajlal Ramjibhai Rabari and Another
Gujarat High Court · (1993) 1 GLR 396
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125
High Courts03 Feb 1993
Shree Digvijay Woollen Mills Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1993) 114 CTR 396 : (1993) 204 ITR 398
Income Tax Act, 1961 — Section 246, 256(2), 37(1), 40A(7)
High Courts02 Feb 1993
Bhupendra Iron and Steel Re-rolling Mills Vs State of Gujarat
Gujarat High Court · (1993) 02 GUJ CK 0044
Gujarat Sales Tax Act, 1969 — Section 10(1), 27, 41, 41(3), 42
High Courts02 Feb 1993
K.M. Jariwala Vs Indian Petrochemicals Corporation Ltd.
Gujarat High Court · (1993) 2 GLR 1481 : (1994) 1 LLJ 735
Births, Deaths and Marriages Registration Act, 1886 — Section 9