High Courts25 Apr 1995
Jayesh Enterprise and Others Vs Fakirchand Champaklal Shah and Others
Gujarat High Court · (1996) 1 GLR 790
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115, 115
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,421 of 1,768
High Courts21 Apr 1995Allowed
Suvarnaben and Another Vs The Competent Authority and Additional Collector (U.L.C.) and Another
Gujarat High Court · AIR 1996 Guj 13 : (1996) 1 GLR 419
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 21(1), 21(2), 33Urban Land (Ceiling and Regulation) Rules, 1976 — Rule 11A
High Courts20 Apr 1995
Patel Bachubhai Rajshibhai Vs Raval Harivallabh Ishwarlal and Others
Gujarat High Court · (1996) 1 GLR 431
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 302, 323, 342, 504
High Courts19 Apr 1995
Kanakkumar Prantilal Nanavati Vs State of Gujarat
Gujarat High Court · (1996) 1 GLR 563
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 161Evidence Act, 1872 — Section 35
High Courts19 Apr 1995
Palanpur Kariana Merchants Association and Another Vs State of Gujarat and Others
Gujarat High Court · (1996) 1 GLR 191
Gujarat Municipalities Act, 1963 — Section 103, 103
High Courts19 Apr 1995
Kalidas Dhulabhai Vaghela Vs State of Gujarat
Gujarat High Court · (1996) 2 GLR 372
Bombay Prohibition Act, 1949 — Section 66(1)(b), 66(1)(b) , 66(1)(b)
High Courts18 Apr 1995
Rajya General Kamdar Mandal and Others Vs Vice President, Packart Press, Div. Ambalal Sarabhai Enterprises, Baroda and Others
Gujarat High Court · (1995) 2 GLR 1116 : (1996) 1 LLJ 343
Constitution of India, 1950 — Article 19(1), 226Industrial Disputes Act, 1947 — Section 25(3)
High Courts18 Apr 1995
Gujarat Pollution Control Board Vs Rushabh Industries
Gujarat High Court · (1995) 2 GLR 1082
Air (Prevention and Control of Pollution) Act, 1981 — Section 37, 37, 39, 39Evidence Act, 1872 — Section 114(e)
High Courts17 Apr 1995
Munnalal Mathura Prasad and Another Vs State of Gujarat
Gujarat High Court · (1996) 1 GLR 162
Criminal Procedure Code, 1973 (CrPC) — Section 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii), 20(b)(ii)
High Courts10 Apr 1995
Gujarat Steel Tubes Ltd. Vs State of Gujarat
Gujarat High Court · (1995) 04 GUJ CK 0042
Gujarat Sales Tax Act, 1969 — Section 15B, 16, 2, 2(16), 2(26)
High Courts10 Apr 1995Dismissed
Shah Shaileshkumar Vinodkumar and Another Vs Ashokkumar Vajeraj
Gujarat High Court · AIR 1996 Guj 102
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, 115
High Courts10 Apr 1995Allowed
Gulam Mohmad Nurminya Kazi Vs Prakash Devendra Shantilal
Gujarat High Court · AIR 1996 Guj 94 : (1996) 1 CivCC 282
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 115
High Courts10 Apr 1995
Ganshyambhai and Brothers Vs Gujarat State Construction Corporation and Another
Gujarat High Court · (1996) 1 GLR 302
Arbitration Act, 1940 — Section 28Civil Procedure Code, 1908 (CPC) — Section 115, 118
High Courts07 Apr 1995
Ranjit Hosiery Mills Vs Assistant Commissioner of Income Tax (Investigation)
Gujarat High Court · (1995) 128 CTR 1 : (1995) 215 ITR 867
Income Tax Act, 1961 — Section 147, 148
High Courts07 Apr 1995
Vinodbhai Jayantilal Zaveri Vs Director of Inspection (Investigation) and Another
Gujarat High Court · (1995) 128 CTR 258 : (1995) 216 ITR 394
Income Tax Act, 1961 — Section 132, 132(1), 132(5), 132A, 263
High Courts07 Apr 1995
Udaysinh Shankersinh Zala Vs S.D. Vadera Additional Development Commissioner and Others
Gujarat High Court · (1996) 2 GLR 349
Gujarat Municipalities Act, 1963 — Section 178, 178, 49(1), 49(3)
High Courts06 Apr 1995Allowed
Shri Builders Vs R.B.L. Aggarwal, Commissioner of Income Tax
Gujarat High Court · (1996) 84 TAXMAN 45
Income Tax Act, 1961 — Section 273AWealth Tax Act, 1957 — Section 18B
High Courts06 Apr 1995
Shri Builders and Shah Patel and Co. Vs R.B.L. Aggarwal, Commissioner of Income Tax
Gujarat High Court · (1995) 127 CTR 373 : (1995) 215 ITR 361
Income Tax Act, 1961 — Section 273AWealth Tax Act, 1957 — Section 18B
High Courts06 Apr 1995
Ashwin D. Mehta (Huf) Vs Commissioner of Income Tax and Another
Gujarat High Court · (1995) 127 CTR 400 : (1995) 215 ITR 411
Income Tax Act, 1961 — Section 241
High Courts06 Apr 1995
Gordhandas Purshottamdas Patel and Others Vs Appropriate Authority
Gujarat High Court · (1995) 128 CTR 239 : (1996) 217 ITR 62
Income Tax Act, 1961 — Section 269UD(1), 269UD(1A)