High Courts05 Apr 1995Allowed
Rajam Babu Gulam Vs Sunderben Anandji Gala
Gujarat High Court · (1995) 04 GUJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 115, 151Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,351 judgments · page 1,422 of 1,768
High Courts05 Apr 1995
Taraben Ramanbhai Patel and Another, Harshadkumar Natvarlal Dalal and Others, Arvindbhai Chhotabhai Patel and Another Vs Income Tax Office and Others
Gujarat High Court · (1995) 127 CTR 187 : (1995) 215 ITR 323 : (1996) 84 TAXMAN 129
Income Tax Act, 1961 — Section 139(8), 160, 161, 179(2), 246
High Courts05 Apr 1995Dismissed
Jorabhai Hirabhai Rabari Vs District Development Officer, Mehsana and Another
Gujarat High Court · AIR 1996 Guj 3
Bombay Police Act, 1951 — Section 135Gujarat Panchayats (Amendment) Act, 1993 — Section 51(1), 55, 59, 59(1), 59(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts04 Apr 1995Dismissed
Kiritbhai Nandvadan Bhatt and Others Vs Ahmedabad Municipal Corporation and Others
Gujarat High Court · AIR 1996 Guj 139 : (1996) 1 GLR 1
Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development (Amendment) Act, 1986 — Section 71Gujarat Town Planning and Urban Development Act, 1976 — Section 70
High Courts04 Apr 1995Dismissed
Patel Chaturbhai Shambhudas and Another Vs State of Gujarat and Another
Gujarat High Court · AIR 1996 Guj 40
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), 115
High Courts04 Apr 1995
Khukri Packaging Private Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (1995) 04 GUJ CK 0022
Constitution of India, 1950 — Article 14, 19(1), 300Gujarat Sales Tax Act, 1969 — Section 47(4
High Courts04 Apr 1995
Jatinkumar Kanchanlal Shah Vs Shri Vardhaman Sahakari Bank Ltd. and Another
Gujarat High Court · (1996) 2 GLR 194
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 403, 406, 408, 409, 420
High Courts04 Apr 1995
Laladhar Pragji and Others Vs State of Gujarat and Others
Gujarat High Court · (1996) 2 GLR 2
Gujarat Panchayats Act, 1961 — Section 178(1A), 297, 317, 317, 317(1)
High Courts03 Apr 1995
State of Gujarat Vs Amra Arjan Dhamol
Gujarat High Court · (1996) 2 GLR 234
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 498A, 498A
High Courts03 Apr 1995
State of Gujarat and Others Vs B.N. Leuva
Gujarat High Court · (1995) 2 GLR 1677
High Courts03 Apr 1995
Gujarat State Road Transport Corporation and Another Vs Kishanchand Ramchand Co.
Gujarat High Court · (1996) 1 GLR 153
Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 4Specific Relief Act, 1963 — Section 41(j), 41(j)
High Courts01 Apr 1995Dismissed
Harishbhai Chunilal Shah Vs Nalinkumar Champaklal Shah and Others
Gujarat High Court · AIR 1995 Guj 197 : (1996) 1 GLR 574
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 115, 96Limitation (Amendment) Act, 1965 — Section 5
High Courts01 Apr 1995Partly Allowed
Bharat Heavy Electricals Ltd. Vs General Contractor Co.
Gujarat High Court · AIR 1996 Guj 46 : (1996) 1 GLR 750
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115
High Courts01 Apr 1995
Jagdisbhai J. Desai Vs Vidyaben Rambhai Patel
Gujarat High Court · AIR 1996 Guj 1 : (1993) 2 GLR 653
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(2), 12(3), 29(2), 29(3)
High Courts01 Apr 1995
Gujarat State Road Transport Corporation Vs Vimlaben L. Shah
Gujarat High Court · AIR 1995 Guj 220 : (1995) 2 GLR 1714
Civil Procedure Code, 1908 (CPC) — Section 10Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 16, 4(1), 7(1), 7(2), 9
High Courts01 Apr 1995
State of Gujarat and Another Vs Dariyasing Tarachand Jhat
Gujarat High Court · (1996) 1 GLR 171
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts01 Apr 1995Allowed
National Insurance Co. Ltd. Vs Patel Mohanlal Meghjibhai Desai and Another
Gujarat High Court · (1996) ACJ 647 : (1996) 1 GLR 16
Criminal Procedure Code, 1973 (CrPC) — Section 9
High Courts01 Apr 1995
Municipal Corporation Vs Bhupatlal Dharshibhai Parekh and Others
Gujarat High Court · (1996) 2 GLR 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts31 Mar 1995
Namdev Dangal Vs Executive Engineer, Sinchai Yantrik Vibhag and Others
Gujarat High Court · (1996) 1 GLR 746
Constitution of India, 1950 — Article 14, 21
High Courts31 Mar 1995
Nisar Ahmad Abdulmiya Vs State of Gujarat and Others
Gujarat High Court · (1996) 2 GLR 453