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Gujarat High Court judgments

35,351 judgments · page 1,419 of 1,768

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High Courts27 Jun 1995

Shree Sanand Textile Industries Ltd. and Another Vs Naranji Peraj Transport Co.

Gujarat High Court · AIR 1996 Guj 107

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 7 Rule 9, Order 9 Rule 2, Order 9 Rule 4, Order 9 Rule 5
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High Courts26 Jun 1995

SURYA KIRAN ASSOCIATION Vs APPROPRIATE AUTHORITY AND ANOTHER.

Gujarat High Court · (1996) 129 CTR 323 : (1996) 218 ITR 29 : (1995) 83 TAXMAN 355

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UD(1), 269UD(1), 269UE(2)
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High Courts26 Jun 1995

Surya Kiran Association Vs Appropriate Authority and Another

Gujarat High Court · (1995) 129 CTR 323

Income Tax Act, 1961 — Section 269UD, 269UD(1), 269UD(1A), 269UD(1B), 269UE(2)
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High Courts26 Jun 1995

H. K. MELINKERI Vs APPROPRIATE AUTHORITY and Another

Gujarat High Court · (1996) 131 CTR 46 : (1996) 218 ITR 348

Income Tax Act, 1961 — Section 269UD(1), 269UD(1), 269UE, 269UL
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High Courts26 Jun 1995

H.K. Melinkeri Vs Appropriate Authority and Another

Gujarat High Court · (1996) 88 TAXMAN 399

Income Tax Act, 1961 — Section 269UA, 269UD(1), 269UD(1A), 269UE, 269UL
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High Courts26 Jun 1995

Hunaida Jamnagarwala and Another Vs Appropriate Authority and Another

Gujarat High Court · (1995) 127 CTR 109 : (1996) 217 ITR 679 : (1996) 84 TAXMAN 4

Income Tax Act, 1961 — Section 269UC, 269UD, 269UD(1), 269UD(1A), 269UD(1B)
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High Courts23 Jun 1995Dismissed

United India Insurance Co. Ltd. Vs Desai Babarbhai Maneklal and Others

Gujarat High Court · (1996) ACJ 613 : (1996) 1 GLR 157

Motor Vehicles Act, 1939 — Section 110D, 110D
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High Courts23 Jun 1995

Praful Manilal Hargada and Others Vs Jamnagar Municipal Corporation

Gujarat High Court · (1996) 2 GLR 399

Bombay Provincial Municipal Corporations Act, 1949 — Section 127(2)(a)Constitution of India, 1950 — Article 286(1)
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High Courts22 Jun 1995

Smt. Laxmiben Mavjibhai and Another Vs Shankarbhai Mulubhai

Gujarat High Court · (1995) 2 GLR 1320

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(1), 13(1)(1), 13(1)(c), 13(l)(c), 29(2)
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High Courts22 Jun 1995

V.K. Bhatt, Provident Fund Inspector Vs Aryodaya Ginning Mills Limited

Gujarat High Court · (1996) 2 GLR 38

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14A, 17(iii)(a)Penal Code, 1860 (IPC) — Section 406
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High Courts19 Jun 1995Allowed

Shyamsunder Niranjanlal Gupta Vs Alpa Marketing Enterprises and Others

Gujarat High Court · (1995) 06 GUJ CK 0003

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High Courts19 Jun 1995Partly Allowed

Kantibhai Valabhai Patel and Others Vs Pravin Nathubhai

Gujarat High Court · (1997) ACJ 243 : AIR 1996 Guj 130

Motor Vehicles Act, 1939 — Section 92B
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High Courts16 Jun 1995

Gangaben and Others Vs The Regional Director, E.S.I. Corporation

Gujarat High Court · (1996) ACJ 330 : (1995) 2 GLR 1506

Employees State Insurance Act, 1948 — Section 2(6A), 2(8), 51, 51A, 77
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High Courts16 Jun 1995

Praful Harirai Munshi and Another Vs Kanakben Chandrakant Desai

Gujarat High Court · AIR 1996 Guj 142 : (1995) 2 GLR 914

Bombay Provincial Municipal Corporations Act, 1949 — Section 2(1A), 2(53)Presidency Small Cause Courts Act, 1882 — Section 41
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High Courts16 Jun 1995

Gangaben and Others Vs Regional Director, E.S.I. Corporation

Gujarat High Court · (1997) 1 ACC 292 : (1996) 1 ACC 542

Employees State Insurance Act, 1948 — Section 77, 77 , 82, 82
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High Courts15 Jun 1995

Indian Bank Vs Advance Art Silk Pvt. Ltd. and Others

Gujarat High Court · (1995) 2 GLR 1089

Suits Valuation Act, 1887 — Section 8, 8
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High Courts15 Jun 1995

Ramanlal D. Desai and Another Vs State of Gujarat

Gujarat High Court · AIR 1996 Guj 33 : (1996) 2 GLR 381

Civil Procedure Code, 1908 (CPC) — Section 115Land Acquisition Act, 1894 — Section 11, 18, 4, 48(2), 6
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High Courts13 May 1995

Dave Kirtikumar Rameshchandra Vs State of Gujarat and Another

Gujarat High Court · (1995) 05 GUJ CK 0009

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High Courts05 May 1995

Patel Ashokkumar Babulal Vs State of Gujarat and Others

Gujarat High Court · (1996) 2 GLR 535

Constitution of India, 1950 — Article 14, 15, 15(4), 16(4), 226Government Polytechnic Recruitment Rules, 1992 — Rule 2
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High Courts05 May 1995

Gujarat Pollution Control Board Vs Aegies Chemicals and Others

Gujarat High Court · (1995) 2 GLR 1691

Water (Prevention and Control of Pollution) Act, 1974 — Section 43, 44, 47, 47
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