High Courts18 Sept 1998
State of Gujarat Vs Kamdhenu Seeds Pvt. Ltd. and Others
Gujarat High Court · (1999) 3 GLR 2370
Seeds Act, 1966 — Section 19, 6, 7
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,350 of 1,769
High Courts16 Sept 1998
State of Gujarat Vs Raju @ Ramji Karsan
Gujarat High Court · (1999) 2 GLR 1065
Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 378, 386, 386(a)Evidence Act, 1872 — Section 45, 73Penal Code, 1860 (IPC) — Section 201, 302, 363, 376
High Courts16 Sept 1998
Anagram Finance Limited Vs Industrial Credit and Investment Corporation of India Limited
Gujarat High Court · (1998) 09 GUJ CK 0045
Companies Act, 1956 — Section 391, 394, 394(2)
High Courts14 Sept 1998Dismissed
Surat Municipal Corporation Vs Baroda Rayon Corporation
Gujarat High Court · (1999) 1 GLR 393
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 406(2)
High Courts11 Sept 1998
Commissioner of Income Tax Vs C.C. Family Trust and Others
Gujarat High Court · (1999) 151 CTR 627
Income Tax Act, 1961 — Section 256(2)
High Courts11 Sept 1998Allowed
Mumtazben Jusabbhai Sipahi Vs Mahebubkhan Usmankhan Pathan and Another
Gujarat High Court · (1999) CriLJ 888 : (1999) 1 GLR 609
Criminal Procedure Code, 1973 (CrPC) — Section 125 , 126, 127, 128Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 3, 3(1), 3(2), 3(3), 4
High Courts11 Sept 1998
Board Opinion Vs Rajprakash Spinning Mills Ltd.
Gujarat High Court · (2000) 102 CompCas 276
Companies Act, 1956 — Section 20Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20
High Courts11 Sept 1998
COMMISSIONER OF INCOME TAX Vs C.C. FAMILY TRUST and Others
Gujarat High Court · (1999) 151 CTR 627
Income Tax Act, 1961 — Section 256(2)
High Courts11 Sept 1998
Commissioner of Income Tax Vs Sanchay Angana Trust and Others
Gujarat High Court · (1998) 149 CTR 403 : (1998) 234 ITR 772
Income Tax Act, 1961 — Section 164, 256(1), 256(2)
High Courts10 Sept 1998
Suhrid Geigy Ltd. Vs Commissioner of Surtax
Gujarat High Court · (1998) 150 CTR 424 : (1999) 237 ITR 834 : (1999) 107 TAXMAN 347
Income Tax Act, 1961 — Section 154, 211, 256(2), 257, 258
High Courts10 Sept 1998
Govindbhai Hathisinh Vasava Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 1380
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 114, 299, 300, 302, 304
High Courts10 Sept 1998
Ahmedabad Municipal Corporation Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 1611
Land Acquisition Act, 1894 — Section 11, 4, 48, 48(1), 5A
High Courts09 Sept 1998
Khodiar Rice Mill Vs State of Gujarat
Gujarat High Court · (1998) 09 GUJ CK 0064
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6A, 7
High Courts09 Sept 1998
Cadila Healthcare Ltd. Vs Union of India and Others
Gujarat High Court · AIR 1999 Guj 97
Constitution of India, 1950 — Article 226, 227Trade and Merchandise Marks Act, 1958 — Section 101, 109, 18, 21Trade and Merchandise Marks Rules, 1959 — Rule 53, 53(2), 54
High Courts09 Sept 1998Allowed
Cadila Healthcare Ltd. Vs Union of India (UOI) and Others
Gujarat High Court · (1998) 09 GUJ CK 0048
Constitution of India, 1950 — Article 226, 227
High Courts09 Sept 1998
Gujarat State Road Transport Corporation Vs Keshavlal Maneklal Shah
Gujarat High Court · (1999) 2 GLR 1281
Industrial Disputes Act, 1947 — Section 33
High Courts09 Sept 1998
Surat (Hazira) Kamdar Karmchari Union and Others Vs State of Gujarat and Others
Gujarat High Court · (1999) 2 GLR 826 : (2000) 1 LLJ 823
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)
High Courts09 Sept 1998
COMMISSIONER OF WEALTH TAX Vs X. KACHRADAS PATEL SPECIFIC FAMILY TRUST
Gujarat High Court · (1999) 152 CTR 410
Income Tax Act, 1961 — Section 161Wealth Tax Act, 1957 — Section 21(1), 27(3)
High Courts09 Sept 1998
Commissioner of Wealth Tax Vs K. Kachradas Patel Specific Family Trust
Gujarat High Court · (1999) 152 CTR 410
Income Tax Act, 1961 — Section 161Wealth Tax Act, 1957 — Section 21(1), 27(3)
High Courts08 Sept 1998
COMMISSIONER OF INCOME TAX Vs D.M. JOSHI and Others
Gujarat High Court · (1999) 151 CTR 525