High Courts01 Sept 1998Dismissed
New India Assurance Co. Ltd. Vs Chunilal Umabhai Nai and Others
Gujarat High Court · (1999) ACJ 1223 : (1999) 1 GLR 493
Motor Vehicles Act, 1939 — Section 110D, 110D
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,352 of 1,769
High Courts01 Sept 1998
Commissioner of Wealth Tax Vs Pramilaben Chunibhai
Gujarat High Court · (1998) 150 CTR 150 : (1999) 239 ITR 36 : (1998) 101 TAXMAN 326
Income Tax Act, 1961 — Section 255(4)Wealth Tax Act, 1957 — Section 16A, 16A(1), 16A(3), 16A(5), 24(11)
High Courts01 Sept 1998
Kanubhai N. Amin Vs Commissioner of Income Tax
Gujarat High Court · (1998) 09 GUJ CK 0049
Income Tax Act, 1961 — Section 154(2), 256(2), 271(1)
High Courts01 Sept 1998Allowed
Gujarat Housing Board Vs Special Land Acquisition Officer
Gujarat High Court · (1998) 09 GUJ CK 0031
Constitution of India, 1950 — Article 226, 227
High Courts01 Sept 1998
New India Assurance Co. Ltd. Vs Jayrambhai Fulabhai Vachani Suragpara and Others
Gujarat High Court · (1999) ACJ 643
Motor Vehicles Act, 1988 — Section 140
High Courts01 Sept 1998
Narbheram Ambalal (Decd.) by his Heirs and LRs. Vs Jayantilal Dahyabhai Kharva
Gujarat High Court · (1999) 1 GLR 825
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 11(i), 12, 12(1), 12(2)
High Courts01 Sept 1998
Pravinbhai Bhailalbhai Gor Vs Rajivkumar Gupta, Collector
Gujarat High Court · (1999) 1 GLR 440
Bombay Agricultural Debtors Relief Act, 1947 — Section 24Hindu Succession Act, 1956 — Section 30, 4
High Courts31 Aug 1998Allowed
Manilal Shivlal and Others Vs State of Gujarat
Gujarat High Court · AIR 1999 Guj 121
Urban Land (Ceiling and Regulation) Act, 1976 — Section 34
High Courts31 Aug 1998Dismissed
Raghubhai Morar Vs Kantaben
Gujarat High Court · (1998) 08 GUJ CK 0031
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 31, 36A, 36B
High Courts31 Aug 1998Allowed
Zakinaben and Others Vs Babubhai Alimohmad Kapadia and Others
Gujarat High Court · AIR 1999 Guj 118 : (1999) 4 CivCC 515 : (1999) 1 GLR 122
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts29 Aug 1998
Nathubhai Amaidas (Decd.) through his Heirs Vs State of Gujarat and Others
Gujarat High Court · (1999) 3 GLR 2000
Land Acquisition Act, 1894 — Section 4, 48, 6
High Courts29 Aug 1998
Nurmohmed Musabhai Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 1551
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 12, 20(b)(ii), 22, 23, 24
High Courts29 Aug 1998
Anjaliben Nikhilchandra Mehta and Another Vs Prabhakar Bapurao Fansalkar and Others
Gujarat High Court · (1999) 2 GLR 1198
Constitution of India, 1950 — Article 226Gujarat Co-operative Societies Act, 1961 — Section 36, 91(1), 96, 96(1), 96(1)(a)Specific Relief Act, 1963 — Section 19, 19(b), 20, 20(2), 21
High Courts29 Aug 1998
State of Gujarat Vs Madhavji Khimji Shingala and Another
Gujarat High Court · (1999) 2 GLR 1794
High Courts29 Aug 1998Dismissed
B.C. Patel Vs Jai Hind Stores and Others
Gujarat High Court · (1999) CriLJ 2640
Criminal Procedure Code, 1973 (CrPC) — Section 319(3)Prevention of Food Adulteration Act, 1954 — Section 13, 14, 16(1), 19, 19(2)Prevention of Food Adulteration Rules, 1955 — Rule 12A, 24
High Courts29 Aug 1998
A.M. Shah and Co. Vs Commissioner of Income Tax
Gujarat High Court · (2000) 108 TAXMAN 137
Income Tax Act, 1961 — Section 10, 11, 139(1), 139(6), 14
High Courts27 Aug 1998
COMMISSIONER OF INCOME TAX Vs VIKRAM PLASTICS and Others
Gujarat High Court · (1998) 150 CTR 267
Income Tax Act, 1961 — Section 145, 145(2), 256(1), 256(2), 40A(2)(a)
High Courts27 Aug 1998
Commissioner of Income Tax Vs Vikram Plastics and Others
Gujarat High Court · (1999) 239 ITR 161
Income Tax Act, 1961 — Section 145(2), 256(1), 256(2), 40A(2)
High Courts27 Aug 1998
Cravatex Limited Vs Vitta Mazda Limited Bombay Leasing Co. (P) Limited Vs Vitta Mazda Limited
Gujarat High Court · (2001) 103 CompCas 189
Companies Act, 1956 — Section 433, 434, 441(2), 445
High Courts25 Aug 1998Partly Allowed
Ramsunder Shamlal Vs Y.B. Jhala or his successor, Commissioner of Police and Others
Gujarat High Court · (1999) 3 LLJ 927
Bombay Civil Services Rules, 1959 — Rule 152