High Courts12 Oct 1998
Spl. Laq Officer Vs Pratapji H. Thakore
Gujarat High Court · (2000) GLR 671
Civil Procedure Code, 1908 (CPC) — Section 79Land Acquisition Act, 1894 — Section 18, 18(1), 3, 4, 4(1)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,348 of 1,769
High Courts09 Oct 1998
Gujarat Rajya Panchayat Seva Karamchari Maha Mandal Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 833
Gujarat Panchayats Act, 1961 — Section 203, 206, 210, 211Panchayat Service Senior Clerk and Aval Karkum Qualifying Examination Rules, 1976 — Rule 10, 11, 12, 2, 3
High Courts09 Oct 1998Dismissed
United India Insurance Co. Ltd. Vs Sharifaben Razakbhai
Gujarat High Court · (1998) 10 GUJ CK 0025
Gujarat Motor Vehicles Rules, 1989 — Order 41 Rule 27Motor Vehicles Act, 1988 — Section 110C, 149(2), 165, 170, 173
High Courts08 Oct 1998Dismissed
State of Gujarat Vs Bhupendra M. Mehta
Gujarat High Court · (1999) CriLJ 1373
Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 11(1), 13(2), 13(2B), 16(1), 7Prevention of Food Adulteration Rules, 1955 — Rule 14, 17, 4, 4(1), 4(2)
High Courts08 Oct 1998Dismissed
Mafaji Movataji Thakor Vs State of Gujarat
Gujarat High Court · (1999) CriLJ 1318
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 41(1), 41(2), 42(1)
High Courts07 Oct 1998
Madhur Garments Vs Hasmukh Shopping Centre and Others
Gujarat High Court · (1999) 2 GLR 1580
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, 115, 46
High Courts07 Oct 1998Allowed
State of Gujarat Vs Ashwinkumar Mohanbhai Thakkar and Others
Gujarat High Court · (1999) 2 DMC 14
Criminal Procedure Code, 1973 (CrPC) — Section 221(1), 221(2), 300, 300(1)Penal Code, 1860 (IPC) — Section 114, 304B, 306, 498A
High Courts06 Oct 1998Dismissed
D.E. Nalladru Vs Regional Provident Fund
Gujarat High Court · (1998) 10 GUJ CK 0026
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Oct 1998Dismissed
New India Assurance Co. Ltd. Vs Pravin alias Deepak Harjibhai (deceased) through heirs
Gujarat High Court · (1999) ACJ 1457 : (1999) 1 GLR 364
Constitution of India, 1950 — Article 12Motor Vehicles Act, 1988 — Section 140
High Courts06 Oct 1998
New India Assurance Co. Ltd. Vs Pravin @ Deepak Harjibhai (deceased) through Heirs
Gujarat High Court · (2000) 2 ACC 722
Constitution of India, 1950 — Article 12Motor Vehicles Act, 1988 — Section 140
High Courts06 Oct 1998
Anvarkhan A. Pathan Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 1271
Criminal Procedure Code, 1973 (CrPC) — Section 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii), 31, 41, 42
High Courts05 Oct 1998
Ram Kirpal Vs Commissioner of Customs
Gujarat High Court · (1998) 79 ECR 520
Customs Act, 1962 — Section 11, 111, 112, 130(1), 14
High Courts05 Oct 1998
GSL (India) Limited Vs Megna Leasing Limited
Gujarat High Court · (1998) 10 GUJ CK 0027
High Courts05 Oct 1998
Yogi Vinukant Shankerlal Vs District Primary Education Officer
Gujarat High Court · (1998) 10 GUJ CK 0017
Constitution of India, 1950 — Article 14, 16
High Courts05 Oct 1998
Ramji Bhikha Koli and Others Vs State of Gujarat
Gujarat High Court · (1999) CriLJ 1244 : (1999) 1 GLR 790
Criminal Procedure Code, 1973 (CrPC) — Section 154, 195, 195(1), 2, 209Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 186
High Courts05 Oct 1998
Sanjeev Rajendrabhai Bhatt Vs State of Gujarat and Others
Gujarat High Court · (2000) 1 GLR 206
Civil Procedure Code, 1908 (CPC) — Section 100A, 115, 156Constitution of India, 1950 — Article 12, 132, 132(1), 133(1)(c), 134ACriminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 169, 190, 200
High Courts30 Sept 1998
Gangadhar Yashvant Ramekar Vs Mukeshbhai B. Shah and Others
Gujarat High Court · (1999) 2 GLR 1105
Prevention of Food Adulteration Act, 1954 — Section 13, 13(2), 14A, 16(1), 2(1A)
High Courts30 Sept 1998
Commissioner of Income Tax Vs Rohit Mills Limited
Gujarat High Court · (1998) 150 CTR 211 : (1999) 236 ITR 436 : (1999) 102 TAXMAN 185
Income Tax Act, 1961 — Section 116, 118(2), 119(3), 123(1), 125
High Courts30 Sept 1998
Vaishali Silk Museum Vs Ahmedabad Municipal Corporation
Gujarat High Court · (1999) 3 GLR 2031
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 411Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Sept 1998
Jasuben Vs Gujarat Electricity Board
Gujarat High Court · (2001) ACJ 253 : (1999) 1 GLR 128 : (1999) 2 LLJ 466
Apprentices Act, 1961 — Section 13(1), 16Workmens Compensation Act, 1923 — Section 12, 15, 19(2), 2, 21(1)