Constitution of India, 1950 — Article 14, 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2)

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High Courts06 Nov 1998

COMMISSIONER OF INCOME TAX Vs VIDYAGAURI NATVERLAI, and Others

Gujarat High Court · (1999) 153 CTR 546

Income Tax Act, 1961 — Section 256(1)(c), 256(2), 271, 271(1)(c), 271(c)

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High Courts06 Nov 1998Allowed

Koli Arshi Lila Vs State of Gujarat

Gujarat High Court · (1999) CriLJ 2595 : (2000) GLR 73

Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302

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High Courts06 Nov 1998

Commissioner of Income Tax Vs Petrofils Co-operative Ltd.

Gujarat High Court · (2000) 158 CTR 464 : (2001) 247 ITR 228 : (2002) 123 TAXMAN 356

Income Tax Act, 1961 — Section 56

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High Courts06 Nov 1998

State of Gujarat Vs N.M. Khan and Others

Gujarat High Court · (1999) 2 GLR 1355

Constitution of India, 1950 — Article 311

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High Courts06 Nov 1998

Commissioner of Income Tax Vs Vidyagauri Natverlal and Others

Gujarat High Court · (1999) 238 ITR 91

Income Tax Act, 1961 — Section 256(1), 256(2), 271, 271(1), 68

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High Courts06 Nov 1998

Commissioner of Income Tax Vs Petro-fils Co-operative Ltd.

Gujarat High Court · (2000) 158 CTR 464 : (2001) 247 ITR 228 : (2002) 123 TAXMAN 356

Income Tax Act, 1961 — Section 4, 56

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High Courts06 Nov 1998Dismissed

Shanabhai Babarbhai Vasava and Another Vs State of Gujarat

Gujarat High Court · (1999) CriLJ 4353

Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 27

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High Courts06 Nov 1998

Prem Conductors Pvt. Ltd. Vs State Bank of India and Another

Gujarat High Court · (1999) 1 GLR 118

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High Courts06 Nov 1998Allowed

Upendrabhai Jasubhai Joshi Vs District Magistrate Navsari and Others

Gujarat High Court · (1999) CriLJ 1435

Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 7Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2)

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High Courts06 Nov 1998Allowed