High Courts17 Nov 1998

State of Gujarat Vs Hiraben

Gujarat High Court · (1998) 11 GUJ CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113, 32Penal Code, 1860 (IPC) — Section 114, 201, 302, 306, 378