High Courts30 Nov 1998
Commissioner of Income Tax Vs Oil and Natural Gas Corporation Ltd.
Gujarat High Court · (2002) 125 TAXMAN 698
Income Tax Act, 1961 — Section 10(14), 10(4), 201(1A), 221, 256(1)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,343 of 1,769
High Courts27 Nov 1998
United India Insurance Co. Ltd. Vs Jyotsnaben and Others
Gujarat High Court · (2000) ACJ 1084 : AIR 1999 Guj 131 : (1999) 1 GLR 774
Motor Vehicles Act, 1939 — Section 110A, 110B, 95(2)
High Courts27 Nov 1998Allowed
L.N. Patel Vs State of Gujarat
Gujarat High Court · (1998) 11 GUJ CK 0041
Gujarat Factories Inspectorate Class-I (Senior Inspector of Factories) Recruitment Rules, 1966 — Rule 3
High Courts26 Nov 1998Allowed
Laxmanbhai Vithalbhai Vs K.K. Maurya
Gujarat High Court · (1998) 11 GUJ CK 0073
High Courts26 Nov 1998
Mihir Textiles Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (1999) 106 TAXMAN 435
Income Tax Act, 1961 — Section 147, 148, 41
High Courts26 Nov 1998
Harshad @ Hasmukh Bhanabhai Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 182
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 107Evidence Act, 1872 — Section 154, 25, 26, 27, 32
High Courts26 Nov 1998
RANCHHODBI1AI HARIBI1AI JADAV Vs ASSISTANT COMMISSIONER OF INCOME TAX
Gujarat High Court · (1999) 153 CTR 250 : (1999) 106 TAXMAN 42
Income Tax Act, 1961 — Section 246, 253, 256(1), 260, 271(1)(c)
High Courts26 Nov 1998Allowed
Ismailbhai Sumarbhai Shaikh (Miyana) Vs District Magistrate
Gujarat High Court · (1998) 11 GUJ CK 0044
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 3(2)
High Courts26 Nov 1998
Ranchhodbhai Haribhai Jadav Vs Assistant Commissioner of Income Tax
Gujarat High Court · (1999) 238 ITR 949
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 246, 253, 256(1), 260, 271(1)
High Courts26 Nov 1998
Gujarat Housing Board Vs Peoples Union for Civil Liberties and Others
Gujarat High Court · (1999) 1 GLR 238
Contempt of Courts Act, 1971 — Section 2, 2(b)
High Courts26 Nov 1998Dismissed
Heirs and Lrs. of Decd. Prabhudas V. Chaudhary Vs Swaminarayan Trust
Gujarat High Court · (1998) 11 GUJ CK 0019
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts26 Nov 1998Dismissed
Melabhai Kevaldas Prajapati Vs State of Gujarat
Gujarat High Court · (1998) 11 GUJ CK 0016
High Courts26 Nov 1998
Desai Brothers Vs Deputy Commissioner of Income Tax
Gujarat High Court · (1999) 156 CTR 120 : (1999) 240 ITR 121 : (2000) 109 TAXMAN 434
Income Tax Act, 1961 — Section 147, 148, 148(2), 237, 32AB
High Courts25 Nov 1998
Commissioner of Income Tax Vs Mayank Rotoplast Industries
Gujarat High Court · (1999) 154 CTR 76 : (2002) 253 ITR 442
Income Tax Act, 1961 — Section 133A, 139(8), 217, 256(1), 256(2)
High Courts25 Nov 1998
COMMISSIONER OF INCOME TAX Vs MAYANK ROTOPLAST INDUSTRIES
Gujarat High Court · (1999) 154 CTR 76 : (2002) 253 ITR 442
Income Tax Act, 1961 — Section 133A, 139(8), 217, 256(1), 256(2)
High Courts25 Nov 1998Dismissed
Patel Field Marshal Agencies Vs P.M. Diesels Ltd.
Gujarat High Court · (1998) 11 GUJ CK 0047
Limitation Act, 1963 — Article 137, 17Trade and Merchandise Marks Act, 1958 — Section 107 , 111, 46, 56
High Courts24 Nov 1998
Ramjibhai Popatbhai Kasundra (Patel) Vs S.A. Ziba and Others
Gujarat High Court · (1999) 2 GLR 1826
Constitution of India, 1950 — Article 226
High Courts24 Nov 1998
Vareli Weavers Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (1999) 240 ITR 77 : (1999) 103 TAXMAN 416
Income Tax Act, 1961 — Section 139, 142, 143, 143(3), 147
High Courts24 Nov 1998Dismissed
Babubhai Ratilal Dhobi Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 513
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 110
High Courts24 Nov 1998
Garden Silk Mills (P) Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (1999) 151 CTR 533 : (1999) 237 ITR 668 : (1999) 106 TAXMAN 620
Income Tax Act, 1961 — Section 143(3), 147, 148, 256(2), 43B