High Courts15 Dec 1998Dismissed
Merukaben Pandya Vs Rakeshkumar Jayantilal Trivedi
Gujarat High Court · (1999) 2 DMC 723
Hindu Marriage Act, 1955 — Section 13B
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,341 of 1,769
High Courts15 Dec 1998
Commissioner of Wealth Tax Vs Mohinibai Kanaiyalal
Gujarat High Court · (1999) 157 CTR 298 : (1999) 240 ITR 636 : (1999) 105 TAXMAN 59
Wealth Tax Act, 1957 — Section 5(1)
High Courts15 Dec 1998
B.M. Jinger Vs Rameshkumar Laljibhai
Gujarat High Court · (1999) 3 GLR 833
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i) , 7
High Courts14 Dec 1998
Natvarbhai Muljibhai Chauhan Vs Hansaba Natvarbhai Chauhan
Gujarat High Court · (1999) 2 DMC 283
Hindu Marriage Act, 1955 — Section 24
High Courts14 Dec 1998Allowed
National Insurance Co. Vs Vijayagauri Kalidas
Gujarat High Court · (2000) ACJ 263 : (1999) 2 GLR 97
Motor Vehicles Act, 1988 — Section 95(5)Road Traffic Act, 1930 — Section 36
High Courts14 Dec 1998
Dhirajlal J. Shah Vs State of Gujarat
Gujarat High Court · (1998) 12 GUJ CK 0035
Constitution of India, 1950 — Article 14, 16
High Courts11 Dec 1998
Ceepeem Engineering Co. Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (1998) 12 GUJ CK 0057
Central Sales Tax Act, 1956 — Section 12, 13, 15, 16
High Courts11 Dec 1998Allowed
Labhu Laxman Vs State of Gujarat
Gujarat High Court · (1999) 1 GLR 889
Penal Code, 1860 (IPC) — Section 302
High Courts10 Dec 1998Dismissed
Gandhi Road Lines Vs Collector of Banaskantha
Gujarat High Court · (1998) 12 GUJ CK 0093
Constitution of India, 1950 — Article 14, 226
High Courts10 Dec 1998Dismissed
Prabodhbhai C. Dave Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 849
Land Acquisition Act, 1894 — Section 11, 11A
High Courts09 Dec 1998Dismissed
A.N. Memon Vs Registrar
Gujarat High Court · (1999) 2 GLR 566
Constitution of India, 1950 — Article 14, 16, 226Gujarat Recruitment and Conditions of Service of Staff Rules, 1964 — Rule 38, 38(1), 42(6A), 62(6A)
High Courts09 Dec 1998Dismissed
Namita Asthana Vs Gujarat Sheep and Wool Development Corporation Ltd.
Gujarat High Court · (1998) 12 GUJ CK 0092
Constitution of India, 1950 — Article 311
High Courts09 Dec 1998
Gafar A. Gundigara Vs G.S.R.T.C.
Gujarat High Court · (2000) 1 LLJ 695
Industrial Disputes Act, 1947 — Section 11
High Courts09 Dec 1998
Pranav Raj Paper Mills and Another Vs State of Gujarat
Gujarat High Court · (1998) 12 GUJ CK 0056
Gujarat Sales Tax Act, 1969 — Section 49, 49(1), 49(2), 72
High Courts09 Dec 1998
State of Gujarat Vs Vishramdas Virumal
Gujarat High Court · (2000) 4 GLR 2884
Bombay Prohibition Act, 1949 — Section 24(a)Criminal Procedure Code, 1973 (CrPC) — Section 257, 293Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276
High Courts09 Dec 1998
Arvind Mills Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (1999) 157 CTR 156 : (2000) 242 ITR 173
Income Tax Act, 1961 — Section 139, 142(1), 143, 143(3), 147
High Courts09 Dec 1998
Shree Sarvodaya Co-op. Bank Ltd. and Others Vs State of Gujarat and Others
Gujarat High Court · (1999) 2 GLR 1414
Banking Regulation Act, 1949 — Section 35A, 56Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 13DGujarat Co-operative Societies Act, 1961 — Section 115A, 115A(1), 160, 81, 81(1)
High Courts08 Dec 1998Allowed
State of Gujarat Vs Gangaram Khanmal Sindhi
Gujarat High Court · (1999) CriLJ 4901
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts08 Dec 1998Allowed
East India Transformer and Switchgear Pvt. Ltd. Vs Gujarat Electricity Board
Gujarat High Court · (1998) 12 GUJ CK 0006
Constitution of India, 1950 — Article 14
High Courts04 Dec 1998
Belim Jiva Rahim Sultan Vs District Collector
Gujarat High Court · (1998) 12 GUJ CK 0099