High Courts19 Feb 1999Dismissed
State of Gujarat Vs Hiteshkumar alias Hiten Gorshanbhai Patel
Gujarat High Court · (1999) CriLJ 4346 : (2000) 1 GLR 345
Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,335 of 1,769
High Courts18 Feb 1999Allowed
Anantrai L. Vadnagra Vs State of Gujarat
Gujarat High Court · (2000) GLR 251
High Courts17 Feb 1999Allowed
Naranbhai D. Chamar Vs Dist. Development Officer
Gujarat High Court · (2000) GLR 135
High Courts17 Feb 1999
State of Gujarat Vs Mer Mula Khima @ Khimanand
Gujarat High Court · (1999) 02 GUJ CK 0054
Land Acquisition Act, 1894 — Section 23(1A)
High Courts17 Feb 1999Dismissed
Dilip G. Panchamia Vs State of Gujarat
Gujarat High Court · (1999) 02 GUJ CK 0014
High Courts17 Feb 1999
Dabhoi Nagarpalika Vs Omkarbhai Somabhai Patel
Gujarat High Court · (2000) GLR 216
High Courts17 Feb 1999Dismissed
Vinaybhai K. Yadav Vs State of Gujarat
Gujarat High Court · (1999) 02 GUJ CK 0012
High Courts17 Feb 1999
Dabhoi Nagarpalika Vs Omkarbhai Somabhai Patel and Others
Gujarat High Court · (2000) 3 LLJ 461
Industrial Disputes Act, 1947 — Section 25F, 25G, 25J
High Courts16 Feb 1999
Jagdishchandra L. Oza and Another Vs State of Gujarat and Others
Gujarat High Court · AIR 1999 Guj 314
Constitution of India, 1950 — Article 226
High Courts16 Feb 1999Allowed
Executive Engineer Vs Spl. Laq Officer
Gujarat High Court · (1999) 02 GUJ CK 0020
Land Acquisition Act, 1894 — Section 54
High Courts16 Feb 1999
Engineering Mazdoor Sangh Vs Oil and Natural Gas Corporation Ltd.
Gujarat High Court · (1999) 02 GUJ CK 0015
Industrial Disputes Act, 1947 — Section 33(1)Oil and Natural Gas Commission (Recruitment and Promotions) Regulations, 1980 — Order 2(II), 33A
High Courts15 Feb 1999
Gujarat State Vs Vajsi Giga for Giga Punja
Gujarat High Court · (1999) 02 GUJ CK 0024
Land Acquisition Act, 1894 — Section 23(1A), 4(1), 54, 6, 9
High Courts12 Feb 1999Allowed
Kantilal Gandalal Madhak Vs Union of India (UOI)
Gujarat High Court · (1999) 3 GLR 570
High Courts11 Feb 1999Allowed
Kumar G. Mehta Vs Gujarat Housing Board and Another
Gujarat High Court · (1999) 3 GLR 2372 : (2000) 3 LLJ 487
Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 25FF
High Courts10 Feb 1999
Commissioner of Income Tax Vs Gujarat State Fertilizers Co.
Gujarat High Court · (1999) 02 GUJ CK 0056
Income Tax Act, 1961 — Section 80J
High Courts10 Feb 1999
Commissioner of Income Tax Vs Aruna Mills Ltd.
Gujarat High Court · (1999) 02 GUJ CK 0050
Income Tax Act, 1961 — Section 40A(5), 40A(5)(a)(ii)
High Courts10 Feb 1999
Commissioner of Income Tax Vs Sabarkantha District Co-op. Milk Producers Union Ltd.
Gujarat High Court · (1999) 02 GUJ CK 0018
Income Tax Act, 1961 — Section 32(2), 80A(2), 80B(5), 80P
High Courts10 Feb 1999
Commissioner of Income Tax Vs Ahmedabad Eagle Engg. Pvt. Ltd.
Gujarat High Court · (1999) 238 ITR 197
Income Tax Act, 1961 — Section 256(1), 28
High Courts10 Feb 1999Allowed
Hiraben Vs Competent Authority and Addl. Collector
Gujarat High Court · (1999) 2 GLR 394