High Courts28 Jan 1999
Abdulsattar I. Shaikh Vs Executive Engineer
Gujarat High Court · (2000) GLR 311
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,337 of 1,769
High Courts25 Jan 1999
Patel Naranbhai Gordhanbhai Vs State of Gujarat
Gujarat High Court · (1999) 01 GUJ CK 0022
High Courts25 Jan 1999
Patel Karsanbhai Gordhanbhai Vs State of Gujarat
Gujarat High Court · (1999) 01 GUJ CK 0018
High Courts25 Jan 1999
Patel Shantilal Ramjibhai Vs State of Gujarat
Gujarat High Court · (1999) 01 GUJ CK 0017
High Courts25 Jan 1999
Navinchandra Laxmidas Mandavia Vs State of Gujarat and Others
Gujarat High Court · (2000) 1 LLJ 509
Industrial Disputes Act, 1947 — Section 17Minimum Wages Act, 1948 — Section 2
High Courts25 Jan 1999
Vinodbhai Ishwarbhai Patel Vs Special Land Acquisition Officer
Gujarat High Court · (1999) 01 GUJ CK 0013
High Courts22 Jan 1999Allowed
State of Gujarat Vs R.R. Lalaji
Gujarat High Court · (1999) 2 GLR 398
Constitution of India, 1950 — Article 309
High Courts21 Jan 1999
Gujarat State Road Transport Corporation Vs Workmen of State Transport Corporation
Gujarat High Court · (1999) 2 LLJ 1363
Constitution of India, 1950 — Article 14, 16, 21Industrial Disputes Act, 1947 — Section 2
High Courts21 Jan 1999
Pravinsinh Dolatsinh Rana Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 690
High Courts21 Jan 1999
Special Land Acquisition Officer Vs Gabrial Somabhai Khristi
Gujarat High Court · (1999) 01 GUJ CK 0009
Land Acquisition Act, 1894 — Section 54
High Courts21 Jan 1999Allowed
M.S. University Vs Pravinbhai Savinlal Jaiswal
Gujarat High Court · (1999) 01 GUJ CK 0006
High Courts18 Jan 1999Allowed
Surjit Singh Kirpal Singh Armed Police Constable Vs State of Gujarat
Gujarat High Court · (1999) 01 GUJ CK 0021
High Courts18 Jan 1999
State of Gujarat Vs Arvindkumar Laxmichand Khandhar
Gujarat High Court · (1999) 01 GUJ CK 0020
Land Acquisition Act, 1894 — Section 54
High Courts18 Jan 1999
Milan Cinema and Another Vs Maganlal Nathalal Mistry
Gujarat High Court · (1999) 82 FLR 308 : (1999) 1 LLJ 654
Industrial Disputes Act, 1947 — Section 10(1), 33C(2)
High Courts18 Jan 1999
Narendrakumar V. Parikh Vs State of Gujarat
Gujarat High Court · (1999) 2 GLR 1453
Bombay Civil Services Rules, 1959 — Rule 161(1)
High Courts18 Jan 1999Allowed
Kanaiyalal Gordhandas Hindocha Vs State of Gujarat
Gujarat High Court · (1999) 01 GUJ CK 0002
High Courts16 Jan 1999Allowed
Shilpa Hargovinddas Patel Vs Dr. Vishnubhai Chaturbhai
Gujarat High Court · (2000) 2 DMC 677 : (1999) 3 GLR 556
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 24
High Courts16 Jan 1999
Ranip Nagarpalika Vs AEC Ltd. and Others
Gujarat High Court · AIR 1999 Guj 275
Constitution of India, 1950 — Article 226
High Courts16 Jan 1999Dismissed
Navsari Central Consumers Cooperative Stores Ltd. Vs HPCL
Gujarat High Court · (2000) GLR 293
High Courts30 Dec 1998Allowed
Sayarabibi Gulam Rasul Sheikh Vs Dy. Commissioner of Police (South)
Gujarat High Court · (1998) 12 GUJ CK 0102