High Courts26 Feb 1999
Govaji Virsangji Thakor Vs Project Manager
Gujarat High Court · (1999) 02 GUJ CK 0003
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 35
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,334 of 1,769
High Courts25 Feb 1999Allowed
Gujarat Electricity Board Vs Shivkrupa Associates
Gujarat High Court · AIR 1999 Guj 333 : (2000) GLR 599
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Electricity (Supply) Act, 1948 — Section 49
High Courts25 Feb 1999Allowed
Usmangani Hazam Vs Abdulgani Mahamadbhai Shaikh
Gujarat High Court · (1999) 02 GUJ CK 0034
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts25 Feb 1999Dismissed
Harshadkumar Dhirajlal Aundkat Vs Assistant Collector
Gujarat High Court · (2000) 4 GLR 853
High Courts24 Feb 1999
Jaganben Arvindbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (1999) 3 GLR 2318
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts24 Feb 1999Dismissed
Farukh Shaikh Ibrahim Vs State of Gujarat
Gujarat High Court · (1999) CriLJ 3474
High Courts24 Feb 1999Dismissed
Ratniben Nathalal Badabhai Vs Ramanlal Shankarlal Patel
Gujarat High Court · (1999) 02 GUJ CK 0025
Motor Vehicles Act, 1988 — Section 140
High Courts24 Feb 1999Partly Allowed
United India Insurance Co. Ltd. Vs Shobhnaben Girishbhai Parsi and Others
Gujarat High Court · (2000) ACJ 193 : AIR 1999 Guj 216 : (1999) 2 GLR 1113
Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 147
High Courts23 Feb 1999Allowed
Ahmedabad Municipal Corporation Vs Arvindbhai Rambhai Patel
Gujarat High Court · (1999) 02 GUJ CK 0045
Bombay Provincial Municipal Corporations Act, 1949 — Section 411
High Courts23 Feb 1999Allowed
Neeta Shreyas Joshi Vs Shreyas Siddharth Joshi
Gujarat High Court · AIR 1999 Guj 251 : (1999) 4 CivCC 69 : (2000) 1 DMC 323 : (1999) 2 GLR 1170
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13
High Courts23 Feb 1999Allowed
Ahmedabad Municipal Corporation Vs Minaxiben H. Patel
Gujarat High Court · (1999) 02 GUJ CK 0027
Bombay Provincial Municipal Corporations Act, 1949 — Section 411
High Courts22 Feb 1999
Suo Motu Vs Secretary, Home Dept., Govt. of Gujarat and Others
Gujarat High Court · AIR 1999 Guj 326 : (1999) 1 GLR 677
Constitution of India, 1950 — Article 226
High Courts22 Feb 1999Dismissed
Sarsavadiya Savitaben Narsinhbhai Vs Harilal Kaniji Patel and Another
Gujarat High Court · AIR 1999 Guj 308
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts22 Feb 1999
Munna Scrap Traders Vs Union of India
Gujarat High Court · AIR 1999 Guj 240 : (2000) 69 ECC 60 : (2000) 116 ELT 453
Customs Act, 1962 — Section 150, 48
High Courts22 Feb 1999Dismissed
Sarasvaidya Savitaben Narsinhbhai Vs Harilal Kanji Patel and Another
Gujarat High Court · AIR 1999 Guj 308
Civil Procedure Code, 1908 (CPC) — Section 115, 115(1)(c)
High Courts22 Feb 1999Dismissed
Bina Harilal Luhar Vs Soni Dhankuvarben Jayram
Gujarat High Court · (2000) GLR 555
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Feb 1999Dismissed
Sumitraben Anilkumar Shah Vs Divyabhanusinghji Sajjan Singhji Dr. Sumitraben Anilkumar Shah Vs Rajkumar Shri Divyabhanusinghji
Gujarat High Court · (1999) 02 GUJ CK 0058
High Courts19 Feb 1999Dismissed
Maganbhai L. Chauhan Vs Divisional Controller
Gujarat High Court · (1999) 02 GUJ CK 0057
High Courts19 Feb 1999Dismissed
Legal Rep. and Heirs of Karsandas Gordhandas Parmar Vs Bahadursingh Madhursingh Dodia
Gujarat High Court · (1999) 2 GLR 496
Bombay Rent Act, 1947 — Section 29(2)
High Courts19 Feb 1999Dismissed
Pinjara Habib Mohmed Vs Pathan Nishar Ahmedkhan Talibkhan
Gujarat High Court · (1999) 2 GLR 435
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(b)Transfer of Property Act, 1882 — Section 106