High Courts02 Nov 1999Dismissed
Punamchandra Karsandas Leuva Vs Supritending Engineer
Gujarat High Court · (1999) 11 GUJ CK 0075
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,306 of 1,769
High Courts02 Nov 1999Dismissed
Garbadbhai Deceased through heirs Vs Chhaganbhai Dabhaibhai Chavda
Gujarat High Court · (1999) 11 GUJ CK 0074
High Courts02 Nov 1999Dismissed
Chhaganlal U. Patel Vs District Panchayat
Gujarat High Court · (1999) 11 GUJ CK 0073
High Courts02 Nov 1999
Harijan Parbat Bijal and Another Vs State of Guarat
Gujarat High Court · (2000) 1 GLR 193
Penal Code, 1860 (IPC) — Section 107, 110, 148, 149, 302
High Courts02 Nov 1999Allowed
Smt. Prabhaben Chotalal Acharya Vs Geo-Chem. Laboratories (P) Ltd.
Gujarat High Court · (1999) 11 GUJ CK 0054
Workmens Compensation Act, 1923 — Section 4(1)
High Courts02 Nov 1999
Gautam Chandrakant Ganhdi Vs Collector
Gujarat High Court · (1999) 11 GUJ CK 0032
High Courts02 Nov 1999Dismissed
M.A. Shaikh Vs Punamchand P. Patel
Gujarat High Court · (1999) 11 GUJ CK 0030
High Courts01 Nov 1999
Linder Frank Wolfgang Vs Union of India (UOI)
Gujarat High Court · (2000) 2 GLR 256 : (1999) 1 GLR 619
Criminal Procedure Code, 1973 (CrPC) — Section 377(1), 377(2)Customs Act, 1962 — Section 104, 135
High Courts01 Nov 1999Dismissed
Dineshkumar Manilal Parmar Vs State of Gujarat
Gujarat High Court · (1999) 11 GUJ CK 0033
High Courts01 Nov 1999
Simon Vendalin Vs Merryben
Gujarat High Court · (1999) 11 GUJ CK 0025
Letters Patent Act, 1865 — Clause 15
High Courts01 Nov 1999Dismissed
Linder Frank Wolfgang Vs Yogesh D. Shah and Another
Gujarat High Court · (2000) 71 ECC 507
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Customs Act, 1962 — Section 102, 108, 135
High Courts01 Nov 1999Allowed
Virendrasinh Sankarsinh Rathod Vs State of Gujarat
Gujarat High Court · (1999) 11 GUJ CK 0003
High Courts29 Oct 1999Partly Allowed
Food Corporation of India Vs Viramgam Nagar Palika and Others
Gujarat High Court · AIR 2000 Guj 91 : (2000) 1 GLR 620
Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 141, 226Gujarat Municipalities Act, 1963 — Section 258
High Courts29 Oct 1999
State of Gujarat Vs Narbheram Govind Fultariya
Gujarat High Court · (1999) 10 GUJ CK 0064
High Courts29 Oct 1999Dismissed
Manubhai F. Patel Vs State of Gujarat and Others
Gujarat High Court · AIR 2000 Guj 170 : (2000) 1 GLR 124
Gujarat Panchayats (Amendment) Act, 1993 — Section 56, 56(2), 70, 84, 97
High Courts29 Oct 1999
Moti Ceramic Industries Vs Jivuben Rupabhai
Gujarat High Court · (2000) 2 GLR 1558 : (2000) 2 LLJ 735
Industrial Disputes Act, 1947 — Section 17B, 2, 25B, 25B(1), 25B(2)
High Courts29 Oct 1999
Bharat Shantilal Patel Vs State of Gujarat and Others
Gujarat High Court · (1999) 10 GUJ CK 0020
Urban Land (Ceiling and Regulation) Act, 1976 — Section 21(2)
High Courts29 Oct 1999
Narmadaben Patel Vs State of Gujarat
Gujarat High Court · (1999) 10 GUJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482