High Courts23 Nov 1999Allowed
GSRTC Vs Khatau Jethalal Thakkar
Gujarat High Court · (1999) 11 GUJ CK 0005
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,304 of 1,769
High Courts22 Nov 1999Dismissed
Decd. Ravjibhai Narsinhbhai thro'' Heirs and L.R. Vs State of Gujarat
Gujarat High Court · (1999) 11 GUJ CK 0070
Urban Land (Ceiling and Regulation) Act, 1976 — Section 11, 12, 13, 14, 34Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts22 Nov 1999Allowed
Nazimkhan Jiledarkhan Pathan Vs State of Gujarat
Gujarat High Court · (1999) 11 GUJ CK 0058
High Courts22 Nov 1999Allowed
Kishor Naginbhai Parmar Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 3195 : (2000) 4 GLR 460
High Courts22 Nov 1999Dismissed
Goswami Shri Vithalnathji Vrajbhushanlalji Maharaj Vs Arunabetiji Purshottamlalji Maharaja
Gujarat High Court · (2000) 3 GLR 2153
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 20, 21, 3, 30
High Courts19 Nov 1999Allowed
Crompton Greaves Ltd. and Another Vs State of Gujarat and Others
Gujarat High Court · (2000) 120 STC 510
Gujarat Sales Tax Act, 1969 — Section 44Gujarat Sales Tax Rules, 1970 — Rule 24(2A)
High Courts19 Nov 1999
State of Gujarat Vs Rajkot Dist. Co.operative Bank Ltd.
Gujarat High Court · (1999) 11 GUJ CK 0056
High Courts19 Nov 1999
Gujarat Small Industries Corporation Ltd. Vs Union of India (UOI)
Gujarat High Court · (1999) 11 GUJ CK 0053
Constitution of India, 1950 — Article 227Railway Claims Tribunal Act, 1987 — Section 13, 15Railways Act, 1989 — Section 78B
High Courts19 Nov 1999Dismissed
Mahebubbhai I. Vora Vs Nima Private Limited
Gujarat High Court · (1999) 11 GUJ CK 0023
High Courts19 Nov 1999
Crompton Greaves Ltd. Vs State Of Gujarat
Gujarat High Court · (2000) 120 STC 510
High Courts18 Nov 1999
Crompton Greaves Ltd. Vs State Of Gujarat
Gujarat High Court · (1999) 11 GUJ CK 0067
High Courts18 Nov 1999
Heir of Rupabhai Kuberbhai Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3695
Land Acquisition Act, 1984 — Section 23(1), 23(1A), 28
High Courts18 Nov 1999Allowed
Naresh Sevaram Matreja Vs Police Commissioner
Gujarat High Court · (1999) 11 GUJ CK 0051
Constitution of India, 1950 — Article 226
High Courts18 Nov 1999
Shon Ceramics Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (1999) 11 GUJ CK 0031
High Courts18 Nov 1999Dismissed
Smt. Sharada Srikantaiah Vs Gujarat Electricity Board
Gujarat High Court · (2000) 2 GLR 218
High Courts18 Nov 1999Dismissed
Dr. Ambedkar Dalit Parishad and Others Vs Ahmedabad Textile Industries Research Association and Others
Gujarat High Court · (2000) 4 GLR 558
High Courts17 Nov 1999
State of Gujarat Vs Balendrabhai Ravjibhai Patel
Gujarat High Court · (1999) 11 GUJ CK 0071
High Courts17 Nov 1999Dismissed
Gujarat Electricity Board Vs Rajeshkumar Babulal Panara
Gujarat High Court · (1999) 11 GUJ CK 0064
High Courts17 Nov 1999Dismissed
Jayesh Manharlal Shah Vs Patel Bhimabhai Vajabhai
Gujarat High Court · (1999) 11 GUJ CK 0038
Motor Vehicles Act, 1988 — Section 102, 155Succession Act, 1925 — Section 306
High Courts17 Nov 1999
Deputy Commissioner of Income Tax Vs Harjivandas Juthabhai Zaveri
Gujarat High Court · (2000) 160 CTR 277 : (2002) 258 ITR 785 : (2000) 245 ITR 305 : (2003) 132 TAXMAN 923
Income Tax Act, 1961 — Section 132(5), 133A, 143(3), 260A