High Courts29 Nov 1999Dismissed
B.A. Shah Vs The State of Gujarat and Others The State of Gujarat and Others Vs B.A. Shah
Gujarat High Court · (1999) 11 GUJ CK 0017
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,303 of 1,769
High Courts26 Nov 1999Dismissed
H.N. Mujadia and Others Vs Oil and Natural Gas Commission and Another
Gujarat High Court · (2000) 2 GLR 354
High Courts26 Nov 1999Dismissed
Khungala Labhubhai Appabhai Vs Rajkot Municipal Corporation and Another
Gujarat High Court · (1999) 11 GUJ CK 0060
High Courts26 Nov 1999Dismissed
Aartiben G. Patel Vs State of Gujarat
Gujarat High Court · (2001) GLR 326
Constitution of India, 1950 — Article 14, 14
High Courts26 Nov 1999
R.P. Shah Vs Govt. of Gujarat
Gujarat High Court · (1999) 11 GUJ CK 0050
Bombay Land Revenue Code, 1985 — Section 211Constitution of India, 1950 — Article 226, 227
High Courts26 Nov 1999
Ishwarbhai Marghabhai Patel Vs State of Gujarat and Others
Gujarat High Court · (1999) 11 GUJ CK 0021
Bombay Civil Services Act, 1959 — Section 33Bombay Civil Services Rules, 1959 — Rule 161Constitution of India, 1950 — Article 14, 16, 226
High Courts26 Nov 1999Dismissed
Choithram J. Ramchandani Vs Competent Authority and Dy. Collector
Gujarat High Court · (1999) 11 GUJ CK 0001
Urban Land (Ceiling and Regulation) Act, 1976 — Section 6
High Courts25 Nov 1999
Chhotubhai Chhikabhai Patel Poa Roshanbhai C. Patel Vs Special Land Acquisition Officer
Gujarat High Court · (2000) 2 GLR 359
High Courts25 Nov 1999
Anjani Synthetics Ltd. and Another Vs Union of India and Others
Gujarat High Court · (2000) 67 ECC 512
Constitution of India, 1950 — Article 226
High Courts24 Nov 1999
Mahendra Kirpashanker Joshi Vs State of Gujarat and Another
Gujarat High Court · (2001) 1 GLR 174
Bombay Civil Services Rules, 1959 — Rule 161(1)Constitution of India, 1950 — Article 226
High Courts24 Nov 1999
Commissioner of Income Tax Vs Emtici Engineering Ltd.
Gujarat High Court · (2000) 158 CTR 410 : (2000) 242 ITR 86 : (2003) 128 TAXMAN 265
Income Tax Act, 1961 — Section 256(1), 256(2), 80G
High Courts24 Nov 1999Dismissed
Sahid @ Said Ahemad Vs State of Gujarat
Gujarat High Court · (2000) 3 GLR 295
Forest Act, 1927 — Section 26(1), 33Penal Code, 1860 (IPC) — Section 114, 379, 468, 471
High Courts24 Nov 1999Dismissed
State Bank of Saurasthra Vs S.D. Dave
Gujarat High Court · (1999) 11 GUJ CK 0037
Industrial Disputes Act, 1947 — Section 17B
High Courts24 Nov 1999
Mahendra Kirpashanker Joshi Vs State of Gujarat
Gujarat High Court · (2001) 1 GLR 174
High Courts24 Nov 1999Allowed
Ramsing Pandor and Another Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 784
Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 11A
High Courts24 Nov 1999Allowed
State of Gujarat Vs Suo Motu
Gujarat High Court · (1999) 11 GUJ CK 0013
High Courts24 Nov 1999Dismissed
State of Gujarat Vs Heirs of Decd. Pashabhai bhanabhai vankar
Gujarat High Court · (1999) 11 GUJ CK 0009
Gujarat Town Planning and Urban Development (Amendment) Act, 1999 — Section 21Gujarat Town Planning and Urban Development Act, 1976 — Section 117(a)
High Courts23 Nov 1999Dismissed
Mukundbhai R. Mehta Vs Urban Land Tribunal and Ex Official Secretary
Gujarat High Court · (1999) 11 GUJ CK 0069
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 11, 12, 13, 14 20Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts23 Nov 1999Dismissed
Puniben Bhojabhai Vs Legal Heirs of Datiyabhai Bava
Gujarat High Court · (1999) 11 GUJ CK 0035
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 Nov 1999Dismissed
State of Gujarat Vs Pravinbhai Bhailalbhai Gor
Gujarat High Court · (2000) 3 GLR 288