High Courts28 Oct 1999
Asst. Regional Director Vs Shivji Singh Chandradeo Singh
Gujarat High Court · (1999) 10 GUJ CK 0083
Letters Patent Act, 1865 — Clause 15
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,307 of 1,769
High Courts28 Oct 1999
Malay Babulal Shah Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 123
Constitution of India, 1950 — Article 14, 16
High Courts28 Oct 1999Allowed
Vadodara Muncipal Corporation Vs Bhartiya Mazdoor Sangh and 1
Gujarat High Court · (1999) 10 GUJ CK 0009
High Courts27 Oct 1999Allowed
Madhavdas Bhagwandas Khushiramani Vs State of Gujarat
Gujarat High Court · (1999) 10 GUJ CK 0071
High Courts27 Oct 1999
Commissioner of Income Tax Vs Tea King
Gujarat High Court · (2002) 123 TAXMAN 162
Income Tax Act, 1961 — Section 133A, 256(1), 256(2), 271B, 273B
High Courts27 Oct 1999Dismissed
Smt. Purnaben Prsanshanker Pandya Vs Shri T.P. and Smt. M.T. Gandhi Muni Girl''s H. School and Others
Gujarat High Court · (2000) 4 GLR 3028
High Courts27 Oct 1999Dismissed
Union of India (UOI) Vs M.S. Saiyed
Gujarat High Court · (1999) 10 GUJ CK 0036
High Courts27 Oct 1999Allowed
Rolia Jamal Ratwa Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 412
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Oct 1999
Raman G. Prajapati Vs State of Gujarat
Gujarat High Court · (1999) 10 GUJ CK 0001
High Courts26 Oct 1999
DEPUTY COMMISSIONER OF INCOME TAX Vs PATIDAR GINNING and PRESSING CO.
Gujarat High Court · (1999) 157 CTR 177
Income Tax Act, 1961 — Section 260A, 36(1)(iii)
High Courts26 Oct 1999Dismissed
Yusufali Taherali Vs Competent Authority and Dy. Collector (U.L.C.)
Gujarat High Court · (1999) 10 GUJ CK 0070
High Courts26 Oct 1999
Deputy Commissioner of Income Tax Vs Patidar Ginning and Pressing Co.
Gujarat High Court · (2000) 108 TAXMAN 476
Income Tax Act, 1961 — Section 260A, 36(1)
High Courts26 Oct 1999
Regional Director, Employees'' State Insurance Corporation Vs Babubhai Kalidas
Gujarat High Court · (1999) 10 GUJ CK 0052
Employees State Insurance Act, 1948 — Section 82
High Courts26 Oct 1999
Deputy Commissioner of Income Tax Vs Adinath Industries
Gujarat High Court · (2001) 170 CTR 262 : (2001) 252 ITR 476 : (2002) 120 TAXMAN 822
Income Tax Act, 1961 — Section 143, 147
High Courts26 Oct 1999Dismissed
Income Tax Officer Vs Adinath Industries
Gujarat High Court · (1999) 10 GUJ CK 0014
Income Tax Act, 1961 — Section 143
High Courts25 Oct 1999Dismissed
Shambhusinh P. Chavda Vs Chairman
Gujarat High Court · (2000) 3 GLR 211
High Courts25 Oct 1999Allowed
Bhardwaj B.N. Vs B.K. Maruthi, General Manager and Discipline Authority, Bank of Baroda and Another
Gujarat High Court · (2000) 1 GLR 896 : (2001) 3 LLJ 1137
Bank of Baroda (Employees) Pension Regulations, 1995 — Regulation 43Bank of Baroda Officers Service Regulations, 1979 — Regulation 20(3)
High Courts25 Oct 1999
Commissioner of Income Tax Vs Abhishek Corporation
Gujarat High Court · (2000) 158 CTR 374
Income Tax Act, 1961 — Section 132(1), 132(4A), 256(2)
High Courts25 Oct 1999
COMMISSIONER OF INCOME TAX Vs ABISHEK CORPORATION
Gujarat High Court · (2000) 158 CTR 374
Income Tax Act, 1961 — Section 132(1), 132(4A), 256(2)