Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Antisocial Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 110, 121(1), 189(2), 190, 191(2), 191(3), 221, 296(b), 310(1), 310(2), 310(5), 334(1) , 351(3)

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High Courts18 Feb 2026Dismissed

Oriental Insurance Company Limited Vs Yunus Mahammad Yusuf Makrani & Ors

Gujarat High Court · (2026) 02 GUJ CK 1664

Motor Vehicles Act, 1988-Section 166

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High Courts18 Feb 2026Dismissed

Patel Hasanbhai Alibhai Aadambhai Vs Patel Jayeshkumar Ishwarbhai & Ors

Gujarat High Court · (2026) 02 GUJ CK 1663

Code Of Civil Procedure, 1908-Section 96, 100Specific Relief Act, 1963-Section 10, 19, 20Transfer Of Property Act, 1882-Section 58(c), 60

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High Courts18 Feb 2026Allowed

Pankajkumar S/O Bhaveshbhai Dodiya Through Mr. Vishal Bhaveshbhai Dodiya Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 02 GUJ CK 1662

Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(A)(E), 81, 116(B)

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High Courts18 Feb 2026Allowed

Champaben Pravinbhai Jadav Thru. Ashish Nareshbhai Khemsurya Vs Commissioner Of Police & Ors

Gujarat High Court · (2026) 02 GUJ CK 1661

Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Antisocial Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(A)(E), 98(2)

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High Courts18 Feb 2026Dismissed

Bajaj Allianz General Ins Co Ltd Vs Sanjay Tulsidas Bhatter & Ors

Gujarat High Court · (2026) 02 GUJ CK 1660

Indian Penal Code, 1860-Section 279, 304A, 337, 338Motor Vehicles Act, 1988-Section 134, 166, 177, 184

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High Courts17 Feb 2026Partly Allowed

Mishraben Champakbhai Lodha & Ors Vs Premanayado Kalkunayado Siklor & Ors

Gujarat High Court · (2026) 02 GUJ CK 1648

Motor Vehicles Act, 1988-Section 173

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High Courts17 Feb 2026Partly Allowed

Raval Shaileshbhai Rameshbhai Virchandbhai Vs State Of Gujarat

Gujarat High Court · (2026) 02 GUJ CK 1647

Indian Penal Code, 1860-Section 299, 299(b), 300, 300(4), 302, 304, 304I, 304II, 307, 324, 374, 504Gujarat Police Act, 1951-Section 135Code Of Criminal Procedure, 1973-Section 313, 428

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High Courts17 Feb 2026Allowed

Arjunsingh Kirpalsingh Sardar (Sikligar) Thro Sinklikar Kirpalsing Kotarsing Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 02 GUJ CK 1646

Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(A)(A), 65(E), 81, 98(2), 108, 116(B)

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High Courts17 Feb 2026Allowed

Firoz @ Salim Hasambhai Shaikh Through Zebabanu Firozbhai Shaikh Vs State Of Gujarat & Ors

Gujarat High Court · (2026) 02 GUJ CK 1645

Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Antisocial Activities Act, 1985-Section 2(b), 3Gujarat Prohibition Act, 1949-Section 65(A)(E), 81, 83, 98(2), 116(B)

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High Courts17 Feb 2026Partly Allowed/ Allowed/ Dismissed

State Of Gujarat Vs Vishalkumar Somchandra Shah & Ors

Gujarat High Court · (2026) 02 GUJ CK 1644

Indian Penal Code, 1860-Section 114, 170, 360, 379, 386, 390, 391, 392, 395, 397, 416, 419Code Of Criminal Procedure, 1973-Section 41(D), 41(1)(d), 313, 360Probation Of Offenders Act, 1958-Section 4, 9

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High Courts16 Feb 2026Partly Allowed

Gopalbhai Visabhai Thakor Father Of Decd & Ors Vs Mahavir Gurjar & Ors

Gujarat High Court · (2026) 02 GUJ CK 1656

Motor Vehicles Act, 1988-Section 173

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High Courts16 Feb 2026Allowed

Bhanuchandra Manilal Shah Vs Gagansinh Tarasinh Gurkha & Anr

Gujarat High Court · (2026) 02 GUJ CK 1655

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