High Courts13 Mar 2026Dismissed
Bajiben Prabhatbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2026) 03 GUJ CK 0606
Indian Penal Code, 1860-Section 302Code Of Criminal Procedure, 1973-Section 313, 374
COURT ARCHIVE
Gujarat High Court judgments
36,597 judgments · page 11 of 1,830
High Courts12 Mar 2026Partly Allowed
Pareshbhai Jentibhai Makavana Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 03 GUJ CK 0615
Constitution Of India, 1950-Article 226Gujarat Registration Of Births And Deaths Rules, 2004- Rule 11, 11(1), 11(2), 11(3), 11(4), 11(5), 11(6), 11(7)Gujarat Secondary Education Regulation, 1974- Regulation 12(A)
High Courts12 Mar 2026Partly Allowed
Akshay Pitamber Sarvakar & Anr Vs Central Adoption Resource Authority & Ors
Gujarat High Court · (2026) 03 GUJ CK 0614
Constitution Of India, 1950-Article 226Adoption Regulations, 2022- Regulation 64, 67
High Courts12 Mar 2026Disposed Of
Bhagwandas Ramkishan Telange Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 03 GUJ CK 0613
Code Of Criminal Procedure, 1973-Section 397, 401
High Courts12 Mar 2026Disposed Of
Mahesh Jayantilal Rana Vs Vijaybhai Ramniklal Manak & Anr
Gujarat High Court · (2026) 03 GUJ CK 0612
High Courts12 Mar 2026Dismissed
D K Patel - Food Inspector (Or His Successor In Office) Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 03 GUJ CK 0611
High Courts12 Mar 2026Dismissed
G K Upadhyay - Food Inspector (Or His Successor In Office) Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 03 GUJ CK 0610
High Courts12 Mar 2026Disposed Of
ABC Minor Thro. Leelaben Manharbhai Patel Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 03 GUJ CK 0609
High Courts12 Mar 2026Dismissed
Hirbai WD/O Late Kasambhai Ismailbhai Sameja & Anr Vs Municipal Corporation Of Morbi
Gujarat High Court · (2026) 03 GUJ CK 0605
Constitution Of India, 1950-Article 226
High Courts12 Mar 2026Disposed Of
Gujarat Amusement And Funworld Pvt.Ltd Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 03 GUJ CK 0604
Constitution Of India, 1950-Article 14, 19, 26
High Courts11 Mar 2026Allowed
Kiritbhai Amichandbhai Patel Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 03 GUJ CK 0619
Essential Commodities Act, 1955-Section 3, 6ACode Of Criminal Procedure, 1973-Section 397, 401
High Courts11 Mar 2026Allowed
Shayona Petrochem Ltd Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 03 GUJ CK 0618
Essential Commodities Act, 1955-Section 3, 6ACode Of Criminal Procedure, 1973-Section 397, 401
High Courts10 Mar 2026Dismissed/ Disposed Of
Paschim Gujarat Vij.Co.Ltd Vs Hasam Mamad Sama & Anr
Gujarat High Court · (2026) 03 GUJ CK 0603
Code Of Civil Procedure, 1908-Section 96
High Courts10 Mar 2026Dismissed
Aziz Musabhai Bandi Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 03 GUJ CK 0602
High Courts10 Mar 2026Disposed Of
Gauravkumar Amrutlal Gondaliya Vs Surat Municipal Corporation & Anr
Gujarat High Court · (2026) 03 GUJ CK 0601
Constitution Of India, 1950-Article 226
High Courts09 Mar 2026Disposed Of
Thakor Arjanji Sardarji(Abated) & Ors Vs State Of Gujarat
Gujarat High Court · (2026) 03 GUJ CK 0600
Code Of Criminal Procedure, 1973-Section 397Indian Penal Code, 1860-Section 114, 320, 323, 324, 325, 326
High Courts09 Mar 2026Dismissed
Sandipkumar Sureshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2026) 03 GUJ CK 0599
Indian Penal Code, 1860-Section 302Code Of Criminal Procedure, 1973-Section 209, 313Evidence Act, 1872-Section 22A, 25, 106
High Courts09 Mar 2026Allowed
Khorban @ Kurbal @ Dinesh @ Sardar Lalubhai Nayak Vs State Of Gujarat
Gujarat High Court · (2026) 03 GUJ CK 0598
Indian Penal Code, 1860-Section 302Code Of Criminal Procedure, 1973-Section 154, 161, 162, 313Evidence Act, 1872-Section 104, 106, 145, 157
High Courts06 Mar 2026Dismissed
Mukesh Bavanjibhai Parghi Vs Division Controller & Anr
Gujarat High Court · (2026) 03 GUJ CK 0586
Constitution Of India, 1950-Article 226, 227Gujarat Prohibition Act, 1949-Section 11A, 66(1)A, 85(1), 85(3)
High Courts06 Mar 2026Dismissed/ Partly Allowed
New India Assurance Company Ltd Vs Sejalben Rajeshbhai Timbadiya & Ors
Gujarat High Court · (2026) 03 GUJ CK 0585
Motor Vehicles Act, 1988-Section 2(38), 2(31), 2(47), 81, 81(4), 81(5), 87, 88(1), 88(8), 149(2)(a), 149(2)(c), 166, 173Motor Vehicles Act, 1939-Section 58(4)