High Courts02 May 2000Dismissed
Gujarat Agricultural University Vs Laxmiben Chhibabhai Talaviya and Another
Gujarat High Court · (2001) 1 GLR 182 : (2001) 2 LLJ 448
Payment of Gratuity Act, 1972 — Section 1(3)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,278 of 1,769
High Courts02 May 2000
Bharat Co-operative Bank Ltd. Vs Bank of Baroda
Gujarat High Court · AIR 2000 Guj 306 : (2000) 2 GLR 1500
Banking Regulation Act, 1949 — Section 35A, 36, 36B
High Courts02 May 2000
Mahendrabhai Paljibhai Vs Addl. Chief Secretary
Gujarat High Court · (2000) 05 GUJ CK 0031
High Courts02 May 2000Dismissed
Gujarat State Road Transport Corporation Vs M.I. Pathan
Gujarat High Court · (2000) 4 GLR 397
High Courts02 May 2000Dismissed
Gujarat Agriculural University Vs Laxmiben Chhibabhai Talaviya
Gujarat High Court · (2001) 1 GLR 182 : (2001) 2 LLJ 448
Payment of Gratuity Act, 1972 — Section 1(3)
High Courts02 May 2000Allowed
Gopishankar S. Vaid Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 4320 : (2001) 21 GLH 71 : (2001) 1 GLR 267
Prevention of Food Adulteration Act, 1954 — Section 16, 7(ii)
High Courts01 May 2000Allowed
Valiulla Inayatkhan Pathan through Mother Zubedakhatun Inayatkhan Pathan Vs Commissioner of Police
Gujarat High Court · (2001) CriLJ 1156
Constitution of India, 1950 — Article 22(5)
High Courts01 May 2000Allowed
R.S. Kandilwal Vs State of Gujarat
Gujarat High Court · AIR 2001 Guj 60
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 48
High Courts01 May 2000
S.T. Texturisers and Another Vs Union of India and Others
Gujarat High Court · (2000) 70 ECC 606 : (2002) 142 ELT 308
High Courts01 May 2000
Jitendra Corporation Vs Chinubhai Bhaichandra Shah
Gujarat High Court · (2001) 1 GLR 740
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 29, 29(3)
High Courts01 May 2000Allowed
Tulsidas N. Patel Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 401
High Courts01 May 2000
Rajeshkumar Dalabhai Amin Vs Executive Engineer
Gujarat High Court · (2000) 05 GUJ CK 0008
High Courts01 May 2000
Saurashtra Kutch Pole Industries Association Vs Gujarat Electricity Board
Gujarat High Court · (2000) 05 GUJ CK 0001
High Courts28 Apr 2000
Amritlal Joitaram Modi Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0111
High Courts28 Apr 2000Allowed
Lodha Mansing Harpal Vs State of Gujarat and Another
Gujarat High Court · AIR 2001 Guj 15
Bombay Land Revenue Code, 1879 — Section 214Gujarat Land Revenue Rules, 1972 — Rule 2
High Courts28 Apr 2000Allowed
Narsinhdas Krishnadas Agravat Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0076
High Courts28 Apr 2000Allowed
Dineshbhai Motibhai Chauhan Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0055
High Courts28 Apr 2000
District Development Officer Vs J.S. Prajapati
Gujarat High Court · (2000) 04 GUJ CK 0053
High Courts28 Apr 2000
R.J. Parikh Vs State of Gujarat and Others
Gujarat High Court · (2000) 4 GLR 223
Constitution of India, 1950 — Article 226
High Courts28 Apr 2000Dismissed
Bismillahkhan S. Pathan Vs Dhaniben Suklal Kharva
Gujarat High Court · (2000) CriLJ 3677
Penal Code, 1860 (IPC) — Section 302, 307