High Courts05 May 2000Allowed
Vaghela Ranjitsinh Devising Vs State of Gujarat
Gujarat High Court · (2001) 2 GLR 1326
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,276 of 1,769
High Courts05 May 2000
Gujarat Pollution Control Board Vs Parmar Devusinh Shersinh and Others
Gujarat High Court · AIR 2001 Guj 11 : (2001) 1 GLR 114 : (2001) 2 RCR(Civil) 758
Constitution of India, 1950 — Article 226Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 27, 28
High Courts05 May 2000Allowed
State of Gujarat Vs Dhirajlal Harilal Oza
Gujarat High Court · (2000) 05 GUJ CK 0062
High Courts05 May 2000Allowed
Mangalbhai B. Prajapati Vs State of Gujarat and Others
Gujarat High Court · (2001) 1 GLR 242
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84C
High Courts05 May 2000
Official Liquidator of Essen Computers Ltd. Vs Rajendra A. Shah and Others
Gujarat High Court · (2002) 108 CompCas 559
Companies Act, 1956 — Section 454
High Courts05 May 2000Allowed
Devubha Tejubha Vs State of Gujarat
Gujarat High Court · (2000) 05 GUJ CK 0043
Bombay Civil Services Rules, 1959 — Rule 198BConstitution of India, 1950 — Article 14, 21
High Courts05 May 2000
Patel Harshadkumar Babulal Vs District Primary Education 3rd Special Land Acquisition
Gujarat High Court · (2000) 05 GUJ CK 0032
High Courts05 May 2000Dismissed
Gujarat Pollution Control Board Vs Parmar Devusinh Shersinh
Gujarat High Court · (2000) 05 GUJ CK 0026
High Courts05 May 2000
Jadav Ratilal Kalidas Vs Administrative Officer
Gujarat High Court · (2000) 05 GUJ CK 0023
High Courts05 May 2000Dismissed
Nisar Ahmed Abbasmiya Malek Vs A.M.C.
Gujarat High Court · (2001) 21 GLH 486
High Courts05 May 2000Allowed
Saroj Garments Vs Babulal Ramchandra
Gujarat High Court · (2000) 2 GLR 656
High Courts05 May 2000Disposed Off
Bharatbhai Balabhai Bhangi Vs AMC
Gujarat High Court · (2000) 05 GUJ CK 0009
High Courts04 May 2000Allowed
Dineshchandra Narsinhbhai Somani Vs Kalol Municipality
Gujarat High Court · (2000) 05 GUJ CK 0101
High Courts04 May 2000Dismissed
Minakshiben Sharadchandra Raval Vs GPSC
Gujarat High Court · (2000) 05 GUJ CK 0100
High Courts04 May 2000Allowed
Rasiklal Mohanlal Unava Vs State of Gujarat
Gujarat High Court · (2000) 05 GUJ CK 0095
High Courts04 May 2000
Chansama Taluka Panchayat Vs Sulemanbhai Sujatbhai Malek C/o General Workers Uttar
Gujarat High Court · (2001) 89 FLR 652
Constitution of India, 1950 — Article 12, 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts04 May 2000Allowed
Hardesh Kumar Rajaram Vs Kv. B. Unni and Others
Gujarat High Court · (2001) 2 GLR 1315
Industrial Disputes Act, 1947 — Section 10, 12(5), 25F, 25G, 25H
High Courts04 May 2000Allowed
Hardesh Kumar Rajaram C/o J.B. Rajyaguru Vs K.V. B. Unni Desk Officer
Gujarat High Court · (2001) 2 GLR 1315
High Courts04 May 2000Dismissed
Hansaben Khemchand Jain Vs GPSC
Gujarat High Court · (2001) 4 GLR 3315