High Courts28 Apr 2000Allowed
Navnitlal P. Shah Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0034
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,279 of 1,769
High Courts28 Apr 2000Allowed
Bhavi Gaurang Vaishnav Vs Govt. of Gujarat
Gujarat High Court · (2001) 4 GLR 3326
High Courts28 Apr 2000
Jashwantrai G. Trivedi Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0015
High Courts28 Apr 2000Allowed
Aradhanaben Jayantilal Mehta Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 554
High Courts28 Apr 2000Allowed
Dinesh Purshottambhai Jani Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0004
High Courts28 Apr 2000
Public Health Dept. Ministerial Staff Association Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0003
High Courts27 Apr 2000Allowed
G.O. Raval Draftsman Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0116
High Courts27 Apr 2000Dismissed
Bhoomi Industries Vs Chief Engineer (Appeal) or Successor
Gujarat High Court · (2000) 04 GUJ CK 0110
High Court Rules, 1993 — Rule 178, 185
High Courts27 Apr 2000Allowed
Devendra Karunesh Shukla Vs Janta Construction Co. and Others
Gujarat High Court · AIR 2001 Guj 115
Registration Act, 1908 — Section 17
High Courts27 Apr 2000
Gujarat S.T. Drivers/Conductors Traffic Staff Association Vs Divisional Controller G.S. Shah G.S.R.T.C. Astodia Main and Another
Gujarat High Court · (2000) 04 GUJ CK 0068
High Courts27 Apr 2000Allowed
Anupbhai Manubhai Jani Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0056
High Courts27 Apr 2000Partly Allowed
State of Gujarat and Others Vs Navinchandra L. Mandavia and Another
Gujarat High Court · (2001) 3 LLJ 14
Industrial Disputes Act, 1947 — Section 2, 25B, 25F
High Courts27 Apr 2000Dismissed
Preety Navinchandra Shah Vs Project Director
Gujarat High Court · (2000) 4 GLR 342
High Courts27 Apr 2000
State of Gujarat Vs Naviinchadra L. Mandavia
Gujarat High Court · (2001) 3 LLJ 14
High Courts27 Apr 2000Allowed
Fatmabibi Vs Abdulrehman Abdulkarim Deceased Through His Legal Heirs
Gujarat High Court · AIR 2001 Guj 175
Presidency Small Cause Courts Act, 1882 — Section 41
High Courts27 Apr 2000Allowed
D.N. Bhatt Vs State of Gujarat
Gujarat High Court · (2000) 04 GUJ CK 0009
High Courts26 Apr 2000Dismissed
Vithalbhai Hansrajbhai Radadia Vs A.V. Vadhar
Gujarat High Court · (2000) 04 GUJ CK 0041
High Courts26 Apr 2000Dismissed
Appollo Tyres Limited Vs Union of India (UOI)
Gujarat High Court · (2002) 82 ECC 511 : (2000) 3 GLR 146
High Courts26 Apr 2000Dismissed
Rajnikant Ochhavlal Shah Vs Darji Samasta Pancha
Gujarat High Court · (2000) 04 GUJ CK 0024
High Courts26 Apr 2000
Fareni Vividh Karyakari Sahkari Seva Mandali Ltd. Vs A.V. Vadher
Gujarat High Court · (2001) GLR 204