High Courts16 Feb 2001Dismissed
State of Gujarat Vs Propritor, P.M. Sanghavi and Company
Gujarat High Court · (2001) 21 GLH 178
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,231 of 1,769
High Courts16 Feb 2001
P.P. Dave Vs State of Gujarat
Gujarat High Court · (2001) CriLJ 3458 : (2002) 1 GLR 342
Motor Vehicles Act, 1988 — Section 207
High Courts16 Feb 2001Allowed
Avalokita B. Desai Vs State of Gujarat
Gujarat High Court · (2001) 02 GUJ CK 0043
High Courts16 Feb 2001
Navjivan Roller Flour and Pulse Mills Ltd. Vs State of Gujarat and Another
Gujarat High Court · (2001) 21 GLH 341 : (2001) 2 GLR 1467 : (2001) 3 RCR(Criminal) 708
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 3, 6A
High Courts16 Feb 2001Allowed
P.P. Dave and Others Vs State of Gujarat
Gujarat High Court · (2001) CriLJ 3458 : (2002) 1 GLR 342
Motor Vehicles Act, 1988 — Section 207
High Courts16 Feb 2001Allowed
Ashok Bhatia and Others Vs M.K. Gajera
Gujarat High Court · (2001) CriLJ 3433 : (2001) 2 GLR 1644 : (2001) 3 RCR(Criminal) 693
Civil Procedure Code, 1908 (CPC) — Section 115Contempt of Courts Act, 1971 — Section 12
High Courts16 Feb 2001
Ramswarup Purandas Modi Vs State of Gujarat and Others
Gujarat High Court · (2001) 21 GLH 463 : (2001) 4 GLR 3246
Constitution of India, 1950 — Article 226
High Courts15 Feb 2001
State of Gujarat Vs Khasia Gabha Bhupat and Others
Gujarat High Court · (2001) 4 GLR 3086
Criminal Procedure Code, 1973 (CrPC) — Section 173Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 302, 304(11), 320(4), 326, 34
High Courts15 Feb 2001
Commissioner of Income Tax Vs Saraspur Mills Ltd.
Gujarat High Court · (2001) 02 GUJ CK 0074
Central Excise Rules, 1944 — Rule 10, 10(2)Income Tax Act, 1961 — Section 146, 147, 153(3), 250, 254
High Courts15 Feb 2001Dismissed
Prof. Chhotabhai D. Patel Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 528 : (2001) 4 GLR 3462
Constitution of India, 1950 — Article 14, 16
High Courts14 Feb 2001Dismissed
State of Gujarat Vs Chandrakant Gordhandas Sheth
Gujarat High Court · (2001) 21 GLH 154
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 20, 7
High Courts14 Feb 2001Dismissed
Ashok Oxygen Vs State of Gujarat and Another
Gujarat High Court · (2006) 143 STC 640
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49
High Courts13 Feb 2001Allowed
Dalichand alias Bhuriyo Pannalal Labanna Vs Commissioner of Police
Gujarat High Court · (2001) 02 GUJ CK 0060
High Courts13 Feb 2001Dismissed
Modi Bachubhai Sakalchand Vs Mariyambibi Noormohmad and Others
Gujarat High Court · (2001) 3 GLR 2019
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 28, 29(2), 5Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Feb 2001Allowed
Asea Brown Boveri Ltd. Vs O.L. of Polysteels Ltd.
Gujarat High Court · (2002) 4 GLR 3377
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2, Order 6 Rule 17, Order 7 Rule 7Companies Act, 1913 — Section 125 , 125(4)English Sale of Goods Act, 1979 — Section 17 , 18
High Courts09 Feb 2001Dismissed
Intercontinental (India), Ahmedabad Vs Indian Sugar and General Industries Export Import Corpn., New Delhi and Another
Gujarat High Court · AIR 2001 Guj 227
Contract Act, 1872 — Section 126, 7
High Courts09 Feb 2001Allowed
Government of Gujarat and Another Vs Yakub Ishaq Hari
Gujarat High Court · (2002) 1 GLR 114
Constitution of India, 1950 — Article 227Forest Act, 1927 — Section 61(2), 61A, 61D
High Courts09 Feb 2001Dismissed
New India Assurance Co. Ltd. Vs Muna Maya Basant
Gujarat High Court · (2001) 2 ACC 589 : (2001) ACJ 940 : AIR 2001 Guj 304 : (2001) 21 GLH 378 : (2001) 1 GLR 915
Motor Vehicles (Amendment) Act, 1982 — Section 92Motor Vehicles Act, 1939 — Section 95, 96, 97Motor Vehicles Act, 1988 — Section 140, 141, 142, 143, 144
High Courts09 Feb 2001Dismissed
Laljibhai R. Soalnki Vs Divisional Director
Gujarat High Court · (2001) 02 GUJ CK 0022