High Courts26 Feb 2001Dismissed
Rajeshbhai Pitambarbhai Vs State of Gujarat
Gujarat High Court · (2002) 4 GLR 3753
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,230 of 1,769
High Courts23 Feb 2001Dismissed
C.J. Bhatt, Prof. Vs State of Gujarat
Gujarat High Court · (2001) 02 GUJ CK 0064
High Courts23 Feb 2001Allowed
Core Healthcare Ltd. Vs Standard Chartered Bank
Gujarat High Court · (2001) 106 CompCas 70
Bombay Relief Undertakings (Special Provisions) Act, 1958 — Section 3, 4Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15
High Courts23 Feb 2001Allowed
V.I. Gosai Vs State of Gujarat and Another
Gujarat High Court · (2001) 2 GLR 1767
Bombay Civil Services Rules, 1959 — Rule 102, 22
High Courts23 Feb 2001Allowed
Maganlal Laljibhai Vs State of Gujarat and Others
Gujarat High Court · (2001) 21 GLH 270
Essential Commodities Act, 1955 — Section 6A, 6C
High Courts23 Feb 2001Dismissed
R.A. Jadav Vs Managing Director
Gujarat High Court · (2001) 02 GUJ CK 0001
High Courts22 Feb 2001Dismissed
Commissioner of Wealth-Tax Vs Hasmukhlal Maganlal
Gujarat High Court · (2001) 02 GUJ CK 0047
Wealth Tax Act, 1957 — Section 4(1), 5, 5(1)(4)
High Courts22 Feb 2001Dismissed
Controller of Estate Duty Vs Kantilal Chimanlal
Gujarat High Court · (2001) 02 GUJ CK 0017
High Courts20 Feb 2001Allowed
Balwantbhai Maganlal Chauhan Vs Municipal Corporation of the City of Surat and Others
Gujarat High Court · (2001) 3 GLR 1963
Constitution of India, 1950 — Article 21Gujarat Town Planning and Urban Development Act, 1976 — Section 10, 11, 12, 13, 14
High Courts20 Feb 2001Dismissed
Abbasali Taheralii Vora Vs Trilokkumar Babubhai Bhaskar Food Inspector
Gujarat High Court · (2001) CriLJ 2459 : (2001) 21 GLH 698 : (2001) 4 GLR 3356
High Courts20 Feb 2001Allowed
Ratanlal Gulabchand Gupta Vs Sahara Sev Gruh Udyog Bhandar
Gujarat High Court · (2002) 1 CivCC 17 : (2001) CriLJ 3733 : (2001) 4 GLR 2987 : (2001) 4 RCR(Criminal) 716
High Courts20 Feb 2001
National Insurance Co. Ltd. Vs Krishnakumar Kittu Nair
Gujarat High Court · (2002) 22 GLH 545
High Courts19 Feb 2001Allowed
Udesinh @ Tapo Surabhai Vs State of Gujarat
Gujarat High Court · (2001) 02 GUJ CK 0045
High Courts17 Feb 2001Allowed
State of Gujarat and 2 Vs R.M. Chaudhary
Gujarat High Court · (2001) 21 GLH 409 : (2001) 4 GLR 3370
High Courts17 Feb 2001Dismissed
B.R. Raval Vs District Development Officer, District Panchayat, Baroda and Another
Gujarat High Court · (2001) 3 GLR 2769
Bombay Civil Services Rules, 1959 — Rule 151Constitution of India, 1950 — Article 226, 227, 311Gujarat Panchayat Service (Discipline and Appeal) Rules, 1964 — Rule 10, 4A(1), 7
High Courts17 Feb 2001
Bipinchandra J. Divan and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2002 Guj 99 : (2001) 21 GLH 623 : (2001) 2 GLR 1394
Constitution of India, 1950 — Article 129, 21, 226, 283, 38Protection of Human Rights Act, 1993 — Section 12(b)
High Courts17 Feb 2001Dismissed
State of Gujarat Vs Rathod Manpritsinh Mahendrasinh
Gujarat High Court · (2001) CriLJ 4052
Bombay Forest Rules, 1942 — Rule 66Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 320(8)
High Courts17 Feb 2001Allowed
B.A. Mewada Vs Director, Govt. Printing and Stationery Department and Others
Gujarat High Court · (2001) 2 GLR 1570
Constitution of India, 1950 — Article 226, 309
High Courts17 Feb 2001Dismissed
Kantilal Mohanlal Kanadla Vs State of Gujarat
Gujarat High Court · (2001) 02 GUJ CK 0026
Constitution of India, 1950 — Article 226
High Courts17 Feb 2001Dismissed
Divisional Controller Vs Ishakbhai A. Munshi
Gujarat High Court · (2001) 21 GLH 367 : (2001) 4 GLR 3523
Industrial Disputes Act, 1947 — Section 11A