High Courts02 Mar 2001Dismissed
State of Gujarat Vs Naranbhai Samji Patel and 5
Gujarat High Court · (2002) 22 GLH 296
Constitution of India, 1950 — Article 21Prevention of Food Adulteration Act, 1954 — Section 16, 20, 7
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,229 of 1,769
High Courts02 Mar 2001
H. K. Dhruva Vs Union of India (UOI)
Gujarat High Court · (2001) 21 GLH 242 : (2001) 3 GLR 847
Arbitration Act, 1940 — Section 2, 37, 8, 8(1), 9Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 115Limitation Act, 1908 — Section 37, 37(4)
High Courts02 Mar 2001Allowed
Govindbhai Keshavlal Thakker Vs Samasta Luhana Gnati Registered Trust and Others
Gujarat High Court · AIR 2002 Guj 86 : (2001) 3 GLR 2740
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 115
High Courts02 Mar 2001Allowed
Nanasaheb Bhikhaji Rao Vs Rambhao Arjun and Others
Gujarat High Court · (2002) 1 GLR 140
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 15, 29(2), 6Transfer of Property Act, 1882 — Section 108
High Courts02 Mar 2001Dismissed
Girish U. Shah and Others Vs O.N.G.C. and Others
Gujarat High Court · (2004) 24 GLH 278 : (2001) 21 GLH 539
Constitution of India, 1950 — Article 14, 16
High Courts02 Mar 2001Allowed
Bharatkumar Shantilal Barbhaiya Vs Chief Administrative Officer
Gujarat High Court · (2001) 03 GUJ CK 0012
Constitution of India, 1950 — Article 226
High Courts02 Mar 2001Allowed
Kothari Traders Vs Ashok Iron and Steel
Gujarat High Court · (2001) 03 GUJ CK 0007
High Courts01 Mar 2001
Ashutosh Prafulbhai Nanavati Vs Asstt. Commissioner of Income Tax and Another
Gujarat High Court · (2001) 167 CTR 497
Income Tax Act, 1961 — Section 260A
High Courts01 Mar 2001Dismissed
Vinayakrao S. Desai Vs Interlink Petroleum Ltd. and Others
Gujarat High Court · (2001) 3 GLR 2649
Bar Council of India (Miscellaneous) Rules — Rule 5Constitution of India, 1950 — Article 226, 226(3)Gujarat High Court Rules, 1993 — Rule 176, 179(1), 18, 188, 26
High Courts01 Mar 2001Dismissed
Kanaiyalal Shamaldas Modi Vs Chairman L.I.C. of India
Gujarat High Court · (2001) 03 GUJ CK 0049
Constitution of India, 1950 — Article 136, 226
High Courts01 Mar 2001
Ashutosh Prafulbhai Nanavati Vs Assistant Commissioner of Income Tax and Another
Gujarat High Court · (2001) 251 ITR 825 : (2002) 120 TAXMAN 450
Income Tax Act, 1961 — Section 260A
High Courts01 Mar 2001Dismissed
Girish U. Shah Vs GGM, ONGC Ltd.
Gujarat High Court · (2001) 03 GUJ CK 0027
Constitution of India, 1950 — Article 14, 16
High Courts28 Feb 2001Allowed
Bharat Joitaram Patel Vs Kanubhai J. Shah and Others
Gujarat High Court · (2001) 2 GLR 1713 : (2001) 4 RCR(Criminal) 345
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 256, 256(1), 256(2), 397
High Courts28 Feb 2001Dismissed
Setalvad Brothers Vs M.K. Meerani, Additional Commissioner of Income Tax
Gujarat High Court · (2001) 170 CTR 119 : (2002) 253 ITR 530 : (2001) 117 TAXMAN 426
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143, 143(2), 143(3)
High Courts28 Feb 2001Dismissed
C.K. Surati Vs Chairman and Managing Director, Dena Bank and Others
Gujarat High Court · (2002) 22 GLH 310 : (2002) 1 LLJ 151
High Courts28 Feb 2001Allowed
Ramabhai Ichhabhai Chauhan Vs State of Gujarat
Gujarat High Court · (2001) 02 GUJ CK 0007
High Courts27 Feb 2001Dismissed
Mehta Rameshchandra Manilal Vs Spl Land Acquisition Officer
Gujarat High Court · (2001) 4 GLR 3672
Land Acquisition Act, 1894 — Section 23
High Courts27 Feb 2001Dismissed
Special Land Acquisition Officer Vs Ishwarbhai Bakorbhai Decd. by Heirs Ashok Ishwarbhai
Gujarat High Court · (2001) 02 GUJ CK 0066
High Courts26 Feb 2001
Heirs and Legal Representative of Decd. Nathuji Thakore Vs State of Gujarat
Gujarat High Court · (2002) 4 GLR 3235
High Courts26 Feb 2001Dismissed
Rao Sweta Loknath Vs Executive Secretary, Central Degree Admission Committee and Others
Gujarat High Court · (2001) 2 GLR 1653
Constitution of India, 1950 — Article 14, 16, 226, 341, 342